High Courts28 Sept 2016Disposed Off
Arthanari Loom Centre (Textile) P. Ltd. Vs C.C. (Sea-Port), Chennai
Madras High Court · (2017) 346 ELT 78
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 19 of 96
High Courts28 Sept 2016Dismissed
Illaya Raja Vs Government of Tamil Nadu
Madras High Court · (2016) 3 MadWNCri 229
High Courts27 Sept 2016Dismissed
Sugesan Transport Pvt. Ltd. Vs Assistant Commissioner of Police
Madras High Court · (2016) 5 CTC 577 : (2016) 3 MadWNCri 236
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 154, 154, 156(3), 172, 482
High Courts27 Sept 2016Allowed
Bijayshree Resources Ltd. Vs Subasree Real Estates
Madras High Court · (2017) AIRCC 384 : (2016) 3 MadWN(Civil) 467 : (2016) 7 MLJ 513
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts27 Sept 2016Dismissed
Principal Commissioner of Income Tax Vs M/s. GRT Hotels and Resorts Pvt. Ltd.
Madras High Court · (2017) 392 ITR 440
Income Tax Act, 1961 - Section 80LA
High Courts27 Sept 2016Disposed off
Senthil Vs State
Madras High Court · (2017) 171 AIC 802 : (2016) 3 MadWNCri 477
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, Section 365
High Courts26 Sept 2016Disposed Off
Dr. Olga George - Appellant @HASH Secretary Tamil Nadu Public Service Commission, Greams Road, Chennai
Madras High Court · (2016) 8 MLJ 266
High Courts26 Sept 2016Dismissed
M. Aamira Fathima - Appellant @HASH The Annamalai University, Annamalai Nagar, Chidambaram, Cuddalore District, rep.by its Administrator
Madras High Court · (2016) 6 CTC 407 : (2016) 2 CWC 857 : (2016) 7 MLJ 655
Annamalai University Act, 2013 - Section 20(1)(ab), Section 20(1)(m), Section 4(13)Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Dismissed
T. Rajam @ Kaveri Kutty rep. By her General Power of Attorney Agent Mr. A. Radhakrishnan - Appellant @HASH The Government of Tamil Nadu rep. By its Secretary Revenue Department Secretariat, Chennai 600 009
Madras High Court · (2016) 2 CWC 744 : (2016) 7 MLJ 668
High Courts26 Sept 2016Dismissed
A.D. Padmasingh Isaac - Appellant @HASH V. Senthil Kumar
Madras High Court · (2016) 7 MLJ 738 : (2017) 69 PTC 282
High Courts26 Sept 2016Dismissed
S. Megavannan - Appellant @HASH S. Brindha
Madras High Court · (2017) AIRCC 951 : (2016) 7 MLJ 742 : (2017) 2 RCRCivil 482
High Courts26 Sept 2016Allowed
The Government of Tamil Nadu Rep. by its Secretary Health and Family Welfare (ME) Department Secretariat Chennai-600 009 - Appellant @HASH S. Rathish
Madras High Court · (2016) 7 MLJ 769
High Courts26 Sept 2016Dismissed
V. Malathi Assistant Govt. Industrial Training Institute, Paramakudi - Appellant @HASH M. Jayaprakash Rao
Madras High Court · (2016) 8 MLJ 163
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Dismissed
S. Harshavardhan Reddy Vs State
Madras High Court · (2017) 1 Crimes 257
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 468, Section 471, Section 474
High Courts26 Sept 2016Disposed Off
Anandha Lakshmi Vs Tamil Nadu State Transport Corporation (Villupuram Division-I) Ltd., Villupuram
Madras High Court · (2017) AAC 38 : (2016) AIRCC 3286 : (2016) 2 AnWR 639 : (2017) 1 LW 289
Employees Compensation Act, 1923 - Section 2(1)(d)Motor Vehicles Act, 1988 - Section 166
High Courts26 Sept 2016Disposed Off
P. Manimaran Vs Regional Transport Officer
Madras High Court · (2017) 1 AnWR 65
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 206(1)
High Courts23 Sept 2016Dismissed
GTN Enterprises Limited Spinning Division, Dharmapuram Road, Indira Nagar, Tungavi (P.O) Udumalpet-642203 in W.A. No. 69 of 2012 - Appellant @HASH Superintendent Regulated Market Committee, Coimbatore Market Committee, Udumalpet-642126
Madras High Court · (2017) AIR(Madras) 1 : (2016) 8 MLJ 307
Constitution of India, 1950 - Article 286Tamil Nadu Agricultural Produce marketing (Regulation) Act, 1987 - Section 24
High Courts23 Sept 2016Allowed
Vinay Kumar Shet Vs Swapna
Madras High Court · (2016) AIR(Madras) 207
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts23 Sept 2016Disposed Off
G. Santhakumari Vs G. Murthy
Madras High Court · (2017) AIRCC 1040
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68