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Madras High Court judgments, 2016

1,919 judgments · page 18 of 96

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High Courts30 Sept 2016Dismissed

Visal Lubetech Corpn. Vs Additional Commr. Of Cus., Coimbatore

Madras High Court · (2016) 342 ELT 201

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High Courts30 Sept 2016Disposed Off

Shik Mastani BI Vs Principal Commr. of Cus., Chennai-I

Madras High Court · (2017) 345 ELT 201

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High Courts30 Sept 2016Disposed Off

J. James Clement Vs Regional Transport Officer, Pudukottai District

Madras High Court · (2017) 1 AnWR 55

Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 19(1), Section 206(1)
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High Courts30 Sept 2016Dismissed

Hi-Design Vs Commissioner of C. Ex., Pondicherry

Madras High Court · (2017) 346 ELT 90

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High Courts29 Sept 2016Dismissed

B. Lakshmikanth - Petitioner @HASH The General Manager (Net Work-II), Appointing Authority, State Bank of India - Loal Head Office, Circle Top House, Aparna Complex, No.16, College Lane, Chennai-600 006

Madras High Court · (2016) 2 CWC 689 : (2016) 4 LLN 458

State Bank of India (Officers Service) Rules, 1992 - Rule 68(1)(i), Rule 68-A(1)
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High Courts29 Sept 2016Dismissed

M/s. Fraulin, Partnership Firm, rep by its Partner J. Sumitha No. AH-31, Shanthi Colony Main Road, Anna Nagar, Chennai-600 040 - Petitioner in both C.R.Ps @HASH S. Thilagavathy in both C.R.Ps

Madras High Court · (2016) 3 MadWN(Civil) 264 : (2016) 2 RCRRent 662

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High Courts29 Sept 2016Partly Allowed

Dr. Ivan A Jones - Petitioner @HASH The Tamil Nadu Dr. M.G.R. Medical University, rep. by its Registrar, No. 69, Anna Salai, Guindy, Chennai - 600 032

Madras High Court · (2016) 7 MLJ 678

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High Courts29 Sept 2016Dismissed

M. Devadasan Vs Management, M/s. Southern Railways Ltd

Madras High Court · (2017) 152 FLR 1018 : (2017) 1 LLJ 95 : (2017) 2 LLN 518 : (2017) 1 WritLR 532

Industrial Disputes Act, 1947 - Section 2A(2)
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High Courts29 Sept 2016Allowed

Vishnu Bargavi S. Vs The Director, NEET Exam

Madras High Court · (2016) 7 MLJ 590

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High Courts29 Sept 2016Dismissed

K. Ganeshan Vs Film Certification Appellate Tribunal

Madras High Court · (2016) 7 MLJ 608

Cinematograph Act, 1952 — Section 5BConstitution of India, 1950 — Article 19(1)(a)
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High Courts29 Sept 2016Dismissed

Ramasamy Vs S. Palanisamy

Madras High Court · (2017) 1 CTC 65

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
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High Courts29 Sept 2016Disposed Off

Soumitra Hazra Vs The Inspector of Factories

Madras High Court · (2017) LabLR 291

Criminal Procedure Code, 1973 (CrPC) - Section 482Factories Act, 1948 - Section 2(c)(b)
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High Courts29 Sept 2016Disposed Off

Sam B. Jijina Vs The Tamil Nadu State Rep by Inspector of Factories

Madras High Court · (2017) LabLR 293

Contract Labour (Regulation and Abolition) Act, 1970 - Section 23
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High Courts29 Sept 2016Disposed Off

P. Kumararaja Vs Regional Transport Officer, Srirangam, Trichy

Madras High Court · (2017) 1 AnWR 32 : (2017) 1 LW 93 : (2017) 1 WritLR 54

Constitution of India, 1950 - Article 226Motor Vehicle Rules - Rule 21Motor Vehicles Act, 1988 - Section 19(1)(c), Section 19(2), Section 19(3), Section 206
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High Courts28 Sept 2016Disposed Off

The Branch Manager, M/s. Oriental Insurance Company Vs Minor S. Mohammed Abivahas

Madras High Court · (2016) 2 AnWR 563

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 163-A, Section 166
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High Courts28 Sept 2016Allowed

Valliappan - Appellant @HASH State

Madras High Court · (2016) 4 Crimes 488

Penal Code, 1860 (IPC) - Section 302, Section 404
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High Courts28 Sept 2016Allowed

M/s. Cambridge Solutions Limited Bangalore 560095 (both OSAs) - Appellant @HASH Global Software Limited, Chennai-18

Madras High Court · (2017) 1 CTC 497 : (2016) 7 MLJ 641

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
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High Courts28 Sept 2016Allowed

Brisc-Caar Group.Inc. Vs J.S. Shekar

Madras High Court · (2016) 8 MLJ 612

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High Courts28 Sept 2016Allowed

Kaliyan @ Kumar @ Senthilkumar Vs State of Tamilnadu

Madras High Court · (2016) 3 MadWNCri 272

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High Courts28 Sept 2016Disposed Off

HDFC ERGO General Insurance Co. Vs Jayanthi, W/o. Ayyapparaj

Madras High Court · (2017) ACJ 1104 : (2016) 2 TNMAC 628

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