High Courts04 Nov 2016Allowed
B. Amutha - Petitioner @HASH Anandhi Sankara Narayanan
Madras High Court · (2016) 3 MadWN(Civil) 614 : (2016) 8 MLJ 368
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 11 of 96
High Courts04 Nov 2016Allowed
B. Nagaraj Vs Green Earth Bio-technologies Limited
Madras High Court · (2016) 8 MLJ 580
Consumer Protection Act, 1986 - Section 13(2),(4)Tamil Nadu Consumer Protection Rules, 1987 - Rule 8(8), Rule 8(9)
High Courts04 Nov 2016Dismissed
Divisional Manager, The New India Assurance Company Limited Vs V. Appavu
Madras High Court · (2017) 1 ACC 105
Motor Vehicles Act, 1988 - Section 149
High Courts04 Nov 2016Dismissed
Oriental Insurance Co. Ltd. Vs K. Thambithurai
Madras High Court · (2016) 4 ACC 905 : (2017) 1 TAC 633
Motor Vehicles Act, 1988 - Section 149(2)(a)(ii)
High Courts04 Nov 2016Allowed
Oriental Insurance Co., Ltd. Vs Johnson
Madras High Court · (2016) 4 ACC 851
High Courts04 Nov 2016Dismissed
Chandra Soundarapandian Vs State of Tamil Nadu
Madras High Court · (2017) 1 MLJ 474
Land Acquisition Act, 1894 - Section 30, Section 4(1), Section 5(A), Section 6, Section 7
High Courts04 Nov 2016Allowed
N. Kandasamy Vs G.R. Sampath
Madras High Court · (2017) 1 AnWR 5
Motor Vehicles Act, 1988 - Section 163-A, Section 166, Section 173
High Courts04 Nov 2016Dismissed
K. Balaji Sundaram Vs Chief Controlling Revenue, Authority/Inspector General of Registration, Chennai-28
Madras High Court · (2017) 1 MLJ 184
Stamp Act, 1899 - Section 47A
High Courts04 Nov 2016Allowed
The Superintendent of Schools Vs The State of Tamil Nadu
Madras High Court · (2017) 2 MLJ 206
Constitution of India, 1950 - Article 226Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 - Rule 10
High Courts04 Nov 2016Dismissed
C. Balakrishnan Vs Arulmighu Vishwanathaswamy Temple
Madras High Court · (2017) 2 CTC 536 : (2017) 1 MLJ 495
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 45, Section 6(11), Section 6(9), Section 63, Section 63(b)
High Courts04 Nov 2016Disposed Off
Sri Rajeswari International Vs Commissioner of Customs, Chennai
Madras High Court · (2017) 346 ELT 31
High Courts03 Nov 2016Dismissed
M/s. Aravindh Leather Corporation Vs Government of India
Madras High Court · (2017) 1 MLJ 295 : (2017) 1 WritLR 224
Constitution of India, 1950 - Article 226
High Courts03 Nov 2016Dismissed
T.R. Bhuvaneshwari - Appellant @HASH Punjab National Bank Assets Recovery Management Branch, Khivraj Buildings, 1st Floor, 624, Anna Salai, Chennai-600 006
Madras High Court · (2017) 170 AIC 813 : (2017) 1 DRTC 425 : (2016) 8 MLJ 129
Enforcement of Security Interest Act, 2002 - Section 13(2), Section 13(4)
High Courts03 Nov 2016Disposed Off
The Superintending Engineer, Tamil Nadu Electricity Board, Anna Salai, Chennai-600 002 - Appellant @HASH I. Shanmugadurai
Madras High Court · (2016) 8 MLJ 249
Telegraph Act, 1885 - Section 17(1)
High Courts03 Nov 2016Dismissed
Reshma Begam Vs Syed Nawab Jan
Madras High Court · (2017) 172 AIC 568 : (2016) 6 CTC 703 : (2016) 8 MLJ 600
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts03 Nov 2016Disposed Off
Narendra M. Vasa Vs Additional Commr. of Cus.
Madras High Court · (2017) 345 ELT 599
High Courts03 Nov 2016Dismissed
National Insurance Company Ltd. Vs Minor P. Sreevani
Madras High Court · (2017) AAC 438
Motor Vehicles Act, 1988 - Section 147, Section 168
High Courts03 Nov 2016Dismissed
UCO Bank Vs Presiding Officer
Madras High Court · (2017) 152 FLR 1013 : (2017) 1 LLJ 239
Constitution of India, 1950 - Article 226
High Courts03 Nov 2016Dismissed
Oriental Insurance Company Limited Vs C.S. Periyasamy
Madras High Court · (2016) 4 ACC 876 : (2017) 1 TAC 669
High Courts03 Nov 2016Dismissed
R. Magudesh Vs M. Sathya
Madras High Court · (2017) 1 DMC 407
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 19(iii-a), Section 21A