High Courts21 Mar 2016Allowed
Punitha Vs State
Madras High Court · (2016) 03 MAD CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 235[1], Section 313Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 63 of 96
High Courts21 Mar 2016Dismissed
Sampath and Others Vs State
Madras High Court · (2016) 03 MAD CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts18 Mar 2016Dismissed
Commr. of Cus. (Exports), Chennai-I Vs Texworth International
Madras High Court · (2016) 334 ELT 607
High Courts18 Mar 2016Dismissed
V.G. Naidu @ Govindasamy Naidu Vs Pahlajraj Gangaram @ Pahlaj Rai
Madras High Court · (2016) AIRCC 2412 : (2016) 4 CivCC 373 : (2016) 4 CTC 250 : (2016) 2 MadWN(Civil) 730 : (2016) 2 RentLR 229
Civil Procedure Code, 1908 (CPC) - Order 21
High Courts18 Mar 2016Dismissed
K. Gopinath Vs The Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · (2016) 5 CTC 61
Constitution of India, 1950 - Article 226
High Courts18 Mar 2016Disposed Off
A.D.Padmasingh Isaac and another Vs New Aachi Grinder Fresh, No.14, Angale Parameshwari Street, MGR Nagar, Chennai-600078
Madras High Court · (2016) 2 MIPR 85
Trade Marks Act, 1999 — Section 23, 67, 75
High Courts18 Mar 2016Dismissed
Secretary to Government, represented to State of Tamil Nadu, Personnel and Administrative Reforms (U-Special) Department, Secretariat, Chennai-600 009. and Ors. Vs S. Saraswathy
Madras High Court · (2016) 3 MLJ 257
Constitution of India, 1950 — Article 14, 16
High Courts18 Mar 2016Dismissed
Commissioner of C. Ex. Vs Cestat, Chennai
Madras High Court · (2017) 346 ELT 80
High Courts17 Mar 2016Disposed Off
P. Murthy Vs M/s. Sri. Venkateswara Steels
Madras High Court · (2017) ACD 199 : (2016) 3 DCR 183 : (2016) 1 MadWNCri 176 : (2016) 2 NIJ 802
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Mar 2016Disposed Off
Akshaya Global Trade Vs Commissioner of Customs, Thoothukudi
Madras High Court · (2016) 336 ELT 519
High Courts17 Mar 2016Dismissed
Ragavi Poultry Farm Vs The Presiding Officer, Debts Recovery Tribunal and Others
Madras High Court · (2016) 3 BankJ 221 : (2016) 3 BC 274 : (2017) 1 CivilLJ 335 : (2016) 3 CTC 30 : (2016) 3 DCR 47 : (2016) 2 DRTC 421 : (2016) 2 NIJ 694
Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI)
High Courts17 Mar 2016Dismissed
M. Loganathan Vs Nawab Fazeelathunnissa Begum Sahiba Mosque and Endowment (Wakf)
Madras High Court · (2016) 163 AIC 367 : (2016) 2 MadWN(Civil) 41 : (2016) 3 MLJ 545
Waqf Act, 1995 — Section 56
High Courts17 Mar 2016Allowed
Ambuja Narasimhan and Others Vs Maxworth Home Ltd.
Madras High Court · (2016) 163 AIC 357 : (2016) 3 MLJ 541
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 3, Order 22 Rule 1, 151
High Courts17 Mar 2016Partly Allowed
The Managing Director Tamil Nadu State Transport Corporation Kumbakonam Limited Vs M. Kanakasubramanian
Madras High Court · (2016) 3 MLJ 513
High Courts17 Mar 2016Allowed
R. Sivasamy Vs The District Collector, Coimbatore and Others
Madras High Court · (2016) 03 MAD CK 0060
Tamil Nadu Panchayats Act, 1994 - Section 205, Section 205(1), Section 205(2)
High Courts17 Mar 2016Disposed off
Muthu Reddiar and Others Vs Venkata Subba Reddi and Others
Madras High Court · (2016) 03 MAD CK 0059
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15, Section 99Evidence Act, 1872 - Section 63Succession Act, 1925 - Section 237, Section 263, Section 276, Section 281, Section 63
High Courts17 Mar 2016Dismissed
Amthul Azeez Fathima Vs Nawab Fazeelathunnissa Begum Sahiba Mosque and Endowment (Wakf)
Madras High Court · (2016) 03 MAD CK 0058
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227Waqf Act, 1995 - Section 32, Section 56
High Courts17 Mar 2016Dismissed
A. Raja Sundari W/o. D. Suresh Kumar, 342, Seetha Nagar, Sivaji Nagar Extension, Thanjore Vs Suresh Kumar S/o. K. Dhakshnamurthy No.43, Medavakam Main Road, Puzhluthivakkam (Madipakkam) Chennai _ 600 091
Madras High Court · (2016) AIR(Madras) 160 : (2016) 4 CivilLJ 575 : (2016) 2 CTC 705 : (2016) 2 DMC 802 : (2016) 2 HLR 107 : (2016) 2 MadWN(Civil) 286
Hindu Marriage Act, 1955 — Section 15
High Courts17 Mar 2016Disposed Off
Lingam & Co. Vs M.M.S. Dawood
Madras High Court · (2016) 3 MadWN(Civil) 75
High Courts16 Mar 2016Dismissed
T. Rengarajan and Others Vs The State and Others
Madras High Court · (2016) 03 MAD CK 0269
Penal Code, 1860 (IPC) - Section 294(b), Section 323, Section 376, Section 417, Section 506(ii)