COURT ARCHIVE

Madras High Court judgments, 2016

1,919 judgments · page 62 of 96

High Courts23 Mar 2016Dismissed

A.L. Alagappan @ Keerthivasan Vs K. Ramasamy and another

Madras High Court · (2016) 3 CTC 437

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Registration Act, 1908 — Section 17(1-A)Stamp Act, 1899 — Section 33, 35, 38

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High Courts23 Mar 2016Dismissed

V.S. Sridharan Vs Baby Mehala

Madras High Court · (2016) 3 CTC 429

Limitation Act, 1963 — Article 137, 59Specific Relief Act, 1963 — Section 28

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High Courts23 Mar 2016Allowed

Indian Bank, Asset Recovery Management Branch and Others Vs The Official Assignee, High Court of Madras and Others

Madras High Court · (2016) 03 MAD CK 0115

Presidency Towns Insolvency Act, 1909 - Section 17Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 13(4)

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High Courts23 Mar 2016Dismissed

Commissioner of Income Tax VIII Vs M. Hemanathan

Madras High Court · (2016) 03 MAD CK 0041

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4Income Tax Act, 1961 - Section 143(1), Section 143(2), Section 143(3), Section 147, Section 159, Section 159(2), Section 159(3), Section 161, Section 162, Section 167, Section 260A, Section 26

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High Courts23 Mar 2016Allowed

Samson Maritime Ltd. Vs Hardy Exploration & Production (India) Inc.

Madras High Court · (2017) 2 CTC 48

Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 21 Rule 41, Order 38 Rule 5, Order 38 Rule 5

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High Courts23 Mar 2016Disposed Off

R. Pandiammal Vs A. Sheik Jaffar

Madras High Court · (2016) 1 TNMAC 718

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High Courts22 Mar 2016Partly Allowed

R. Muthuramalingam Vs The Presiding Officer, Labour Court and Others

Madras High Court · (2016) 03 MAD CK 0260

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High Courts22 Mar 2016Disposed Off

B. Rajeshwaran Vs Commissioner Hindu Religious

Madras High Court · (2016) AIR(Madras) 155

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 54(1)

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High Courts22 Mar 2016Dismissed

Orissa Stevedores Ltd. Vs Traffic Manager, Chennai Port Trust

Madras High Court · (2016) 338 ELT 193

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High Courts22 Mar 2016Dismissed

Commr. of Cus. (Sea Port-Import), Chennai Vs City Office Equipments

Madras High Court · (2016) 336 ELT 19

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High Courts22 Mar 2016Allowed

R. Ramesh and another Vs State

Madras High Court · (2016) 2 MLJCriminal 504

Penal Code, 1860 (IPC) — Section 294(b), 353, 506(i)

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High Courts21 Mar 2016Dismissed

A/M. Vadapalani Andavar Temple Devasthanam Vs The Society of St. Joseph College and Others

Madras High Court · (2016) 03 MAD CK 0261

Civil Procedure Code, 1908 (CPC) - Section 80, Section 80(1), Section 96Evidence Act, 1872 - Section 65(f), Section 90

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High Courts21 Mar 2016Allowed

Manjunatha Reddy - Appellant @HASH The State represented by The Inspector of Police Hudco Police Station Krishnagiri District.

Madras High Court · (2016) 4 MLJCriminal 308

Penal Code, 1860 (IPC) - Section 302, Section 341, Section 506(i)

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High Courts21 Mar 2016Disposed Off

Vadapalani Andavar Temple Devasthanam Vs The Society of St. Joseph College, Tiruchirapalli and Others

Madras High Court · (2016) 1 MadWN(Civil) 692 : (2016) 3 MLJ 622

Civil Procedure Code, 1908 (CPC) - Section 80, Section 80(1), Section 96Evidence Act, 1872 - Section 65(f), Section 90

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High Courts21 Mar 2016Disposed off

K. Sathyabal and Others Vs Bar Council of Tamil Nadu and Puducherry and Others

Madras High Court · (2016) 3 MLJ 714

Advocates Act, 1961 - Section 10, Section 10(1), Section 10A, Section 10A(5), Section 15, Section 15 (2) (i), Section 2, Section 2(1) (d), Section 2(d), Section 28, Section 3(1), Section 35, Section 36, Section 36(2), Section 4(1), Section 48-B, Secti

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High Courts21 Mar 2016Dismissed

S.C. Nagabushanam Vs M/s. Sujana Metal Products Ltd.

Madras High Court · (2016) ACD 578 : (2016) 1 MadWNCri 164

Criminal Procedure Code, 1973 (CrPC) - Section 91Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts21 Mar 2016Dismissed

National Insurance Company Limited. Vs Santhana Mariammal and Others

Madras High Court · (2016) 2 ACC 802 : (2016) 2 TAC 340 : (2016) 2 TNMAC 207

Motor Vehicles Act, 1988 - Section 166, 168, 173

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High Courts21 Mar 2016Dismissed

S. Swaminathan Vs S. Dhanushkodi and another

Madras High Court · (2016) 2 MadWN(Civil) 497 : (2016) 4 MLJ 416

Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 57(a), 57(b)

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High Courts21 Mar 2016Allowed

D. Selvakumar Vs The District Collector, Villupuram District and Others

Madras High Court · (2016) 03 MAD CK 0114

Land Acquisition Act, 1894 - Section 11-A, Section 16, Section 6, Section 6(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, Section 16(2), Section 19(1), Section 19(7)

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High Courts21 Mar 2016Disposed off

Angamuthu Vs The Inspector of Police Thammampatti Police Station Salem District (Crime No. 632 of 2008) and Others

Madras High Court · (2016) 2 MLJCriminal 493

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