High Courts16 Mar 2016Dismissed
R. Prakash Vs The Govt. of Tamil Nadu and Others
Madras High Court · (2016) 03 MAD CK 0257
Constitution of India, 1950 - Article 21, Article 226, Article 32
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 64 of 96
High Courts16 Mar 2016Allowed
A. Steepen Vs The State
Madras High Court · (2016) 2 MadWNCri 112 : (2016) 2 MLJCriminal 513
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 313, Section 391Evidence Act, 1872 - Section 105, Section 32[1], Section 4Penal Code, 1860 (IPC) - Section 299, Section 302, Section 309, Section 80, Section 84
High Courts16 Mar 2016Disposed Off
The State of Tamil Nadu and Others Vs Muthukumar
Madras High Court · (2016) 2 CWC 260 : (2016) 3 LLN 238 : (2016) 3 MLJ 708
Constitution of India, 1950 - Article 41
High Courts16 Mar 2016Allowed
Murali Vs State
Madras High Court · (2016) 3 MLJCriminal 313
Penal Code, 1860 (IPC) - Section 302, 506(ii)
High Courts16 Mar 2016Dismissed
Oriental Insurance Company Limited Vs Muthumeenal
Madras High Court · (2016) 3 ACC 398 : (2017) ACJ 672 : (2016) 2 AnWR 504 : (2017) 1 CivilLJ 59 : (2016) 4 CTC 143 : (2016) 2 MadWN(Civil) 225 : (2016) 4 TAC 122 : (2016) 2 TNMAC 58
Motor Vehicles Act, 1988 - Section 166
High Courts16 Mar 2016Dismissed
The State of Tamil Nadu and Others Vs N. Murugan
Madras High Court · (2016) 2 LLJ 591
High Courts16 Mar 2016Dismissed
J. Vasanthi and Others Vs N. Ramani Kanthammal and Others
Madras High Court · (2016) 4 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25(d), 40
High Courts16 Mar 2016Allowed
Rajalingam and Others Vs Maariyaayi
Madras High Court · (2016) 03 MAD CK 0112
Limitation Act, 1963 - Section 5
High Courts16 Mar 2016Dismissed
G. Murugan Vs The Commissioner, Tenkasi Municipality, Tenkasi and Others
Madras High Court · (2016) 03 MAD CK 0081
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 133, Section 133, Section 134, Section 134, Section 135, Section 135(a), Section 135(b), Section 136, Section 136, Section 137, Section 137, Section 138,
High Courts16 Mar 2016Dismissed
S. Manikanda Prabhu Vs State
Madras High Court · (2016) 03 MAD CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 329Penal Code, 1860 (IPC) - Section 302, Section 84
High Courts16 Mar 2016Allowed
V. Shanthi Vs The Principal Secretary to Government, Finance Department and Others
Madras High Court · (2016) 03 MAD CK 0040
High Courts15 Mar 2016Allowed
Suresh and Others Vs State
Madras High Court · (2016) 3 MLJCriminal 305
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 30
High Courts15 Mar 2016Dismissed
D. James Peter Vs The Revenue Divisional Officer, Ambattur and Others
Madras High Court · (2016) 03 MAD CK 0264
Tamil Nadu Patta Pass Book Act, 1983 - Section 10
High Courts15 Mar 2016Dismissed
Hindustan Petroleum Corporation Ltd. Vs The South Arcot Diocesan Corporation
Madras High Court · (2016) 03 MAD CK 0263
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 20 Rule 12, Order 6 Rule 17, Order 7 Rule 1, Order 7 Rule 2, Order 7 Rule 7Constitution of India, 1950 - Article 227Court Fees Act, 1870 - Section 7(1)
High Courts15 Mar 2016Dismissed
Rajalakshmi Vs M/s. B.S. Sundaravadivel Mudalier & Sons
Madras High Court · (2017) 169 AIC 638 : (2016) 3 MadWN(Civil) 10 : (2016) 6 MLJ 752
High Courts15 Mar 2016Allowed
Deva Asir Vs Secretary to Government, School Education Department, State of Tamil Nadu
Madras High Court · (2016) 3 LLJ 49
Constitution of India, 1950 - Article 30Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 - Section 14, 19, 20, 32Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 - Rule 11, 15, 23
High Courts15 Mar 2016Allowed
Tmt. Adhilakshmi W/o. Late Nagaraj Vs Union of India
Madras High Court · (2016) AAC 1526 : (2016) 3 ACC 502
High Courts15 Mar 2016Partly Allowed
Murugan Vs State rep. by Inspector of Police
Madras High Court · (2016) 2 MadWNCri 348 : (2016) 3 MLJCriminal 487
Penal Code, 1860 (IPC) - Section 302