High Courts15 Mar 2016Dismissed
The Tamil Nadu State Transport Corporation (Villupuram) Ltd. Rep. by its General Manager, Vellore Vs The Presiding Officer, Labour Court, Vellore and another.
Madras High Court · (2016) 2 LLJ 594
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 65 of 96
High Courts15 Mar 2016Dismissed
The Registrar, Indian Maritime University and Others Vs Selvi Ganesh and Others
Madras High Court · (2016) 03 MAD CK 0111
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 311
High Courts15 Mar 2016Partly Allowed
National Insurance Co. Ltd. Vs Chokkalingam and Others
Madras High Court · (2016) 03 MAD CK 0083
High Courts15 Mar 2016Disposed Off
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs G. Dhanalakshmi and Others
Madras High Court · (2016) 03 MAD CK 0080
Constitution of India, 1950 - Article 14Penal Code, 1860 (IPC) - Section 304(A)
High Courts15 Mar 2016Allowed
Alok Pandey Vs The Mahatma Gandhi Post Graduate Institute of Dental Sciences (MGPGI) and Others
Madras High Court · (2016) 03 MAD CK 0057
Constitution of India, 1950 - Article 14
High Courts15 Mar 2016Dismissed
Vanjiammal and Others Vs N. Madhankumar
Madras High Court · (2016) 03 MAD CK 0056
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 9, Section 115Constitution of India, 1950 - Article 227
High Courts15 Mar 2016Partly Allowed
Punnivathi and Others Vs The Inspector of Police, Moolanur Police Station, Thirupur and Others
Madras High Court · (2016) 3 MLJCriminal 56
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, Section 155, Section 45, Section 65B, Section 65-B, Section 8Penal Code, 1860 (IPC) - Section 120(B), Section 147, Section 148, Section 149, Section
High Courts15 Mar 2016Allowed
D. Ganesan Vs The General Manager (Administration), Tamil Nadu Civil Supplies Corporation and Others
Madras High Court · (2016) 03 MAD CK 0039
Constitution of India, 1950 - Article 14Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 - Section 2, Section 3, Section 4
High Courts15 Mar 2016Allowed
T. Manikandan Vs The Managing Director, Tamil Nadu Civil Supplies Corporation and Others
Madras High Court · (2016) 03 MAD CK 0038
Constitution of India, 1950 - Article 14Industrial Disputes Act, 1947 - Section 12(3), Section 2, Section 3, Section 4
High Courts15 Mar 2016Dismissed
K. Rajagopalan Vs R. Gnanapandithan
Madras High Court · (2016) 2 MadWN(Civil) 409
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(1), Section 11(3), Section 11(4)
High Courts15 Mar 2016Disposed Off
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs G. Dhanalakshmi
Madras High Court · (2016) 1 TNMAC 675
High Courts14 Mar 2016Disposed off
V. Kesavan Vs The Executive Engineer and Others
Madras High Court · (2016) 03 MAD CK 0268
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 34, Section 49
High Courts14 Mar 2016Dismissed
Suresh Vs The State
Madras High Court · (2016) 03 MAD CK 0266
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304
High Courts14 Mar 2016Dismissed
National Insurance Company Limited, Tirunelveli Vs M. Rajammal and Others
Madras High Court · (2016) 03 MAD CK 0265
Motor Vehicles Act, 1988 - Section 163-A, Section 166Penal Code, 1860 (IPC) - Section 304(A)
High Courts14 Mar 2016Partly Allowed
M. Jahir Hussain Vs State
Madras High Court · (2016) 3 MLJCriminal 664
Penal Code, 1860 (IPC) — Section 302, 506(ii)
High Courts14 Mar 2016Dismissed
Mahesh Vs Sivanthi Gnanamuthu Nadar
Madras High Court · (2016) 165 AIC 370
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Mar 2016Disposed Off
Pitchai Iyer Vs Arulmighu Sakthivaneswara Swami Temple
Madras High Court · (2016) 165 AIC 415
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Mar 2016Dismissed
Devi Venkatachalam College of Education Vs The Regional Director and Others
Madras High Court · (2016) 4 MLJ 359
Constitution of India, 1950 - Article 226National Council for Teacher Education Act, 1993 - Section 14 (3) (a), Section 14 (5), Section 17, Section 17 (1), Section 17 (2), Section 18, Section 32Tamil Nadu Teachers Education Universit
High Courts14 Mar 2016Disposed off
Regen Infrastructure and Services Pvt. Ltd. Vs The Central Board of Direct Taxes and Others
Madras High Court · (2016) 289 CurTR 220 : (2016) 384 ITR 407
High Courts14 Mar 2016Allowed
Ms. S. Dhanalakshmi Vs Union of India
Madras High Court · (2016) CriLJ 3199 : (2016) 4 Crimes 30