High Courts11 Mar 2016Dismissed
Ashok Kumar Vs The Commissioner, Madurai Corporation, Anna Maligai and Others
Madras High Court · (2016) 03 MAD CK 0050
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 67 of 96
High Courts11 Mar 2016Dismissed
B.S. Abdur Rahman Institute of Science and Technology Vs The Chief Commissioner of Income Tax - 3, Chennai
Madras High Court · (2016) 03 MAD CK 0046
Income Tax Act, 1961 - Section 10 (23C)(vi), Section 10(23C), Section 10(23C)(vi), Section 11, Section 12AA, Section 2(15), Section 80GUniversity Grants Commission Act, 1956 - Section 3
High Courts11 Mar 2016Disposed Off
P.K. Vinayagam Vs Saraswathi
Madras High Court · (2016) 1 MadWN(Civil) 712
High Courts11 Mar 2016Disposed Off
Doveton Protestant Schools' Association Vs Mateen Kaiser
Madras High Court · (2016) 1 MadWN(Civil) 714
High Courts11 Mar 2016Disposed Off
Thirumani Vs Sakthi
Madras High Court · (2016) 2 MadWN(Civil) 279
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 1A
High Courts11 Mar 2016Disposed Off
P.M. Sadananda Vs S. Choodamani
Madras High Court · (2016) 2 MadWN(Civil) 597
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts10 Mar 2016Dismissed
Elgi Ultra Industries Ltd. Vs Dy. Commr. of C. Ex., Coimbatore
Madras High Court · (2016) 335 ELT 204
High Courts10 Mar 2016Disposed Off
Castrol Limited Vs Mohammed
Madras High Court · (2016) 68 PTC 167 : (2017) 2 RAJ 648
Trade Marks Act, 1999 — Section 27, 28, 29
High Courts10 Mar 2016Dismissed
Selvaraj Vs Sukumaran Nair Chellan Nadar (died)
Madras High Court · (2016) 165 AIC 354 : (2016) 2 MadWN(Civil) 699 : (2016) 5 MLJ 21
High Courts10 Mar 2016Dismissed
Divya Impex and Others Vs State of Tamil Nadu and Others
Madras High Court · (2016) 3 BC 159 : (2016) 3 MLJ 421
Constitution of India, 1950 - Article 12, Article 14, Article 19, Article 19(1)(g), Article 226
High Courts10 Mar 2016Dismissed
Kanyakumari District Planters Association and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 1 CWC 561 : (2016) 2 MLJ 513
Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 300AForest (Conservation) Act, 1980 - Section 2Punjab Land Preservation Act, 1900 - Section 3, Section 4
High Courts10 Mar 2016Allowed
M/s. Jupiter and Company Vs M/s. CSM Enterprises
Madras High Court · (2016) ACD 735
High Courts10 Mar 2016Dismissed
The Branch Manager, M/s. Oriental Insurance Co. Ltd. Vs V. Shanthi
Madras High Court · (2017) 2 ACC 15 : (2017) ACJ 128 : (2016) 3 CivilLJ 50 : (2016) 3 MLJ 730 : (2016) 1 TNMAC 725
High Courts10 Mar 2016Allowed
S.E. Zarina Begum and Others Vs P.M.S. Latiff
Madras High Court · (2016) 163 AIC 359 : (2016) 3 CTC 444 : (2016) 3 MLJ 537
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 53A
High Courts10 Mar 2016Dismissed
Elgi Ultra Industries Limited Vs The Deputy Commissioner of Central Excise and Others
Madras High Court · (2016) 03 MAD CK 0078
Central Excises and Salt Act, 1944 - Section 11B(2), Section 35F, Section 35G, Section 4(1)(a)Customs Act, 1962 - Section 129-E, Section 130
High Courts10 Mar 2016Allowed
Brindawan Colony and Others Vs State of Tamil Nadu and Others
Madras High Court · (2016) 03 MAD CK 0077
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 - Section 10(1), Section 11, Section 11(1), Section 11(3), Section 11(5), Section 11(6), Section 3, Section 4, Section 7(1), Section 7(2), Section 9(1), Section 9(4), Section 9(5)
High Courts10 Mar 2016Dismissed
Jumbo Bags Ltd. Vs The New India Assurance Co. Ltd.
Madras High Court · (2016) 03 MAD CK 0076
Arbitration Act, 1940 - Section 20Arbitration and Conciliation Act, 1996 - Section 11, Section 11(6), Section 11(6-A), Section 14, Section 21, Section 26, Section 34, Section 8
High Courts10 Mar 2016Disposed Off
Castrol Limited and Others Vs Mohammed trading as Astrol Petro Products No. 28 and Others
Madras High Court · (2016) 03 MAD CK 0075
High Courts10 Mar 2016Dismissed
The Manager, Reliance General Insurance Co. Ltd. Vs Malarkodi and Others
Madras High Court · (2016) 03 MAD CK 0048
Income Tax Act, 1961 - Section 24, Section 80C, Section 80CCC, Section 80CCDMotor Vehicles Act, 1988 - Section 163-A