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Madras High Court judgments, 2016

1,919 judgments · page 68 of 96

High Courts09 Mar 2016Partly Allowed

Annamalai Vs State

Madras High Court · (2016) 3 CriCC 809 : (2016) CriLJ 2727 : (2016) 2 MLJCriminal 398

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 300, Section 302, Section 304(ii)
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High Courts08 Mar 2016Disposed off

A. Ramakrishnan Vs Vijayalakshmi and Others

Madras High Court · (2016) 4 MLJ 271

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2A, Order 39 Rule 2-A, Order 39 Rule 39Contempt of Courts Act, 1971 - Section 10, Section 12, Section 2(b)Guardians and Wards Act,
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High Courts08 Mar 2016Allowed

S.S. Krishnamoorthy Vs The State and Others

Madras High Court · (2016) 03 MAD CK 0088

Criminal Procedure Code, 1973 (CrPC) - Section 157, Section 161, Section 161(3), Section 162, Section 173, Section 174, Section 190, Section 200, Section 202, Section 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Secti
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