COURT ARCHIVE

Madras High Court judgments, 2016

1,919 judgments · page 70 of 96

High Courts04 Mar 2016Disposed Off

CDS Yadav TGT (Hindi) Kendriya Vidyalaya Vs The Joint Commissioner, Kendriya Vidyalaya Sangathan & Another

Madras High Court · (2016) 1 CWC 721 : (2016) LIC 2423 : (2016) 4 RSJ 379 : (2016) 3 SCT 345

Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 14Constitution of India, 1950 - Article 14, 226, 311

High Courts04 Mar 2016Dismissed

I.C.I.C.I. Lombard General Insurance Company Vs Kaliyamoorthy and Others

Madras High Court · (2016) 3 ACC 149 : (2016) 2 ACC 708 : (2016) 2 TAC 284 : (2016) 1 TNMAC 453

Motor Vehicles Act, 1988 - Section 166, 168, 173

High Courts04 Mar 2016Dismissed

The Manager, Tamil Nadu State Transport Corporation Vs Mr. Thiraviarajan

Madras High Court · (2016) AAC 1685

High Courts04 Mar 2016Dismissed

S.V. Matha Prasad Vs S.V.R. Saroja and Others

Madras High Court · (2016) 2 CTC 491 : (2016) 2 MadWN(Civil) 11 : (2016) 2 MLJ 611

Criminal Procedure Code, 1973 (CrPC) - Section 340, Section 374

High Courts04 Mar 2016Dismissed

Singaravelar Olympic Muthal Broadway Corner Varai Salaiyora Siru Kadai Vyaparigal Nala Sangam Vs Dr. K.R. Ramaswamy @ Traffic Ramaswamy and others

Madras High Court · (2016) AIR(Madras) 96

Constitution of India, 1950 - Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 - Section 22

High Courts04 Mar 2016Dismissed

The Managing Director Tamil Nadu State Transport Corporation Ltd. Villupuram, Kancheepuram Vs P. Mala and Others

Madras High Court · (2016) AAC 1105 : (2016) 4 ACC 49 : (2017) 1 TAC 240

Motor Vehicles Act, 1988 — Section 166, 168

High Courts04 Mar 2016Dismissed

Atul Kapur Vs Arun Kapur and Others

Madras High Court · (2016) 3 MLJ 566

High Courts04 Mar 2016Allowed

Madeswar Realty Pvt. Ltd. and Others Vs The Commissioner, Urban Land Ceiling and Others

Madras High Court · (2016) 03 MAD CK 0097

Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 - Section 11, Section 11(3), Section 11(5), Section 11(6), Section 12, Section 21(1)(a), Section 33, Section 9(5)Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, Section 10(3

High Courts04 Mar 2016Allowed

A. Muthusamy and Others Vs The Project, Director Project Implementation Unit National Highways Authority of India (NHAI) and Others

Madras High Court · (2016) 03 MAD CK 0096

National Highways Act, 1956 - Section 3G, Section 3G(5), Section 3G(6)

High Courts04 Mar 2016Disposed off

Radha Silk Emporium Vs The Commissioner, Hindu Religious and Charitable Endowment Board and Others

Madras High Court · (2016) 03 MAD CK 0095

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 34(B)

High Courts04 Mar 2016Allowed

Jackullin Jayanthi Vs The Secretary to the Government Home, Prohibition and Excise Department and Others

Madras High Court · (2016) 03 MAD CK 0094

Constitution of India, 1950 - Article 22, Article 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)

High Courts04 Mar 2016Allowed

S. Saranya and Others Vs M. Karthikeyan and Others

Madras High Court · (2016) 03 MAD CK 0093

Constitution of India, 1950 - Article 227

High Courts04 Mar 2016Disposed Off

Sarasamma and Ors. Vs G. Pandurangan

Madras High Court · (2016) 3 MLJ 286

Succession Act, 1925 — Section 68, 72

High Courts04 Mar 2016Disposed Off

ICICI Lombard General Insurance Co. Vs Veerabadran

Madras High Court · (2016) 1 TNMAC 694

High Courts04 Mar 2016Disposed Off

N. Renuka Devi Vs E. Lalitha and another

Madras High Court · (2016) 3 MLJ 176

High Courts03 Mar 2016Allowed

M/s. Eveready Industries India Ltd Vs The Customs, Excise and Service Tax Appellate Tribunal, South Zonal Bench

Madras High Court · (2016) 337 ELT 189 : (2016) 4 MLJ 293

Central Excises and Salt Act, 1944 — Section 11A, 11B, 35E

High Courts03 Mar 2016Allowed

A. Chidambaram Vs Dr. S. Rajagopal

Madras High Court · (2017) ACD 110 : (2016) 2 DCR 762 : (2016) 1 MadWNCri 168 : (2016) 2 NIJ 584

Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts03 Mar 2016Dismissed

Kadri Mills (CBE) Ltd. Vs Union of India

Madras High Court · (2016) 334 ELT 642

High Courts03 Mar 2016Dismissed

Commr. of Cus., Thoothukudi Vs Daniel and Samuel Logistics P. Ltd.

Madras High Court · (2016) 336 ELT 437

High Courts03 Mar 2016Allowed

Transport Logistics Vs CESTAT, Chennai

Madras High Court · (2016) 338 ELT 380