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Madras High Court judgments, 2016

1,919 judgments · page 72 of 96

High Courts01 Mar 2016Dismissed

Jayaraman Vs State

Madras High Court · (2016) 3 MLJCriminal 193

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 364, 376
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High Courts01 Mar 2016Allowed

IndusInd Bank Ltd. Vs K. Nachimuthu

Madras High Court · (2016) AIR(Madras) 109 : (2016) 2 MLJ 718 : (2016) 6 RAJ 524

Arbitration and Conciliation Act, 1996 - Section 16, Section 2, Section 41(2), Section 42, Section 5, Section 8, Section 8(1), Section 8(2)
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High Courts29 Feb 2016Allowed

P. Pandian Vs The Inspector General of Registration and Others

Madras High Court · (2017) ACD 78 : (2016) AIR(Madras) 81 : (2016) 2 BankJ 136 : (2016) 3 BC 423 : (2016) 1 CWC 504 : (2016) 1 DRTC 566 : (2016) 2 NIJ 649

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 2(h), Section 35Tamil Nadu District Municipalities Act, 1920 - Section 116A, Section 3Transfer of P
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High Courts29 Feb 2016Allowed

Palanisamy Vs State

Madras High Court · (2016) 2 MLJCriminal 261

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 307
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