High Courts03 Mar 2016Allowed
Correspondent, Holy Cross Primary School Vs Central Board of Direct Taxes
Madras High Court · (2016) 289 CurTR 293 : (2016) 2 CWC 276 : (2016) 388 ITR 162
Income Tax Act, 1961 — Section 192
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 71 of 96
High Courts03 Mar 2016Allowed
Foustin Thambi Vs Tressa
Madras High Court · (2016) 165 AIC 372
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Mar 2016Disposed off
N. Selvathirumal Vs Union of India and Others
Madras High Court · (2016) AIR(Madras) 107 : (2016) 2 MLJ 641
Constitution of India, 1950 - Article 51(A), Article 51A(a)
High Courts03 Mar 2016Disposed off
The Management of G.T.N. Engineering (India) Ltd., rep. by its Managaer : HR 18, K.R.Puram Road, Ganapathy, Coimbatore-641 006 Vs The Labour Court, Coimbatorer and Others
Madras High Court · (2016) LabLR 893 : (2016) 2 LLJ 653
Constitution of India, 1950 — Article 226
High Courts03 Mar 2016Partly Allowed
Gangadaran and another Vs State by The Inspector of Police, Attur Police Station, Attur, Salem District
Madras High Court · (2016) 2 MLJCriminal 390
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302 34, 380
High Courts03 Mar 2016Dismissed
The Commissioner of Customs and Others Vs Daniel and Samuel Logistics Pvt. Ltd.
Madras High Court · (2016) 03 MAD CK 0106
Constitution of India, 1950 - Article 215, Article 226, Article 227, Article 311, Article 311(1)Customs Act, 1962 - Section 129, Section 129A, Section 23
High Courts03 Mar 2016Allowed
Mullaikodi and Others Vs Special Secretary to Govt., Department of Revenue and Disaster Management and Others
Madras High Court · (2016) 03 MAD CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 144Land Acquisition Act, 1894 - Section 11A, Section 4(1), Section 55, Section 5A, Section 5-A, Section 6
High Courts03 Mar 2016Dismissed
The Government of Tamil Nadu and Others Vs J. Sivakumar and Others
Madras High Court · (2016) 03 MAD CK 0101
Constitution of India, 1950 - Article 14
High Courts03 Mar 2016Dismissed
The Superintending Engineer, Coimbatore EDC (North) Vs A. Pappathi and Others
Madras High Court · (2016) 03 MAD CK 0092
Industrial Disputes Act, 1947 - Section 11-A
High Courts03 Mar 2016Dismissed
Kishore Vs State and Others
Madras High Court · (2016) 03 MAD CK 0091
High Courts03 Mar 2016Dismissed
A. Chidambaram Vs S. Rajagopal
Madras High Court · (2016) 03 MAD CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 91, Section 92Evidence Act, 1872 - Section 123, Section 124, Section 45Negotiable Instruments Act, 1881 (NI) - Section 138, Section 138(b)
High Courts03 Mar 2016Disposed off
Ashokraj Vs A.R. Poojasri and Others
Madras High Court · (2016) 03 MAD CK 0089
High Courts03 Mar 2016Dismissed
The Correspondent, Schafter Higher Secondary School Vs V. Franklin Jebasingh and Others
Madras High Court · (2016) 03 MAD CK 0086
High Courts03 Mar 2016Allowed
Srinivasan and others Vs State rep. By Inspector of Police, Kaveripattinam Police Station, Krishnagiri District (Crime No.824/2009)
Madras High Court · (2016) 2 MLJCriminal 129
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Mar 2016Allowed
Rajangam and Ors. Vs Senthamaraj and Ors.
Madras High Court · (2016) 2 CTC 714 : (2016) 2 MadWN(Civil) 294
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts02 Mar 2016Disposed Off
P. Udayakumar Vs E. Babu
Madras High Court · (2016) ACD 646 : (2016) 5 RCRCriminal 903
Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Mar 2016Dismissed
B.S. Narayanan Vs B.S. Anandan and Others
Madras High Court · (2016) 164 AIC 469 : (2016) AIRCC 2273 : (2016) 3 CTC 403 : (2016) 3 ICC 120 : (2016) 4 MLJ 378
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts02 Mar 2016Dismissed
The Secretary to Government, Environment and Forests (FR.1) Department and Others Vs T.R.K. Kumara Menon
Madras High Court · (2016) 03 MAD CK 0105
High Courts02 Mar 2016Allowed
D. Nagarajan Vs Assistant Commissioner and Others
Madras High Court · (2016) 03 MAD CK 0084
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 - Section 10, Section 10(1), Section 11(1), Section 11(5), Section 12(6), Section 7(1), Section 9(1), Section 9(4), Section 9(5)
High Courts02 Mar 2016Allowed
Idumban Vs State by the Inspector of Police Omalur Police Station Salem District.
Madras High Court · (2016) 2 MLJCriminal 479
Penal Code, 1860 (IPC) — Section 302, 323, 34