High Courts29 Feb 2016Disposed Off
Agrigold Foods and Farm Products Limited and another Vs Agri Gold Commodities Ltd.
Madras High Court · (2016) 66 PTC 339 : (2016) 6 RAJ 311
Trade Marks Act, 1999 — Section 134, 135, 27
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 73 of 96
High Courts29 Feb 2016Dismissed
The President, Perumagalur Primary Agriculture Co-operative and Credit Society Vs Thamarai Selvan and Others
Madras High Court · (2016) 02 MAD CK 0125
High Courts29 Feb 2016Disposed off
Tamil Nadu Brick Industries and Others Vs State of Tamil Nadu and Others
Madras High Court · (2016) 02 MAD CK 0123
Constitution of India, 1950 - Article 14, Article 19(1)(g)Stamp Act, 1899 - Section 33, Section 41
High Courts29 Feb 2016Dismissed
H.A. Badurunnisa Vs The Sub Registrar, Sub Registrar's Office Triplicane and Others
Madras High Court · (2016) 02 MAD CK 0122
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 68F (1), Section 68F(2)
High Courts29 Feb 2016Dismissed
Southern Region Bulk LPG Transport Owners Association Vs Hindustan Petroleum Corporation Limited and Others
Madras High Court · (2016) 02 MAD CK 0121
Constitution of India, 1950 - Article 19, Article 19(1)(g), Article 226
High Courts29 Feb 2016Allowed
P. Pandian Vs The Inspector General of Registration, Santhome High Road and Others
Madras High Court · (2016) 02 MAD CK 0120
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 2(h), Section 35Tamil Nadu District Municipalities Act, 1920 - Section 116A, Section 3Transfer of P
High Courts29 Feb 2016Allowed
A.T. Soundarrajan Vs State of Tamilnadu and Others
Madras High Court · (2016) 02 MAD CK 0117
High Courts29 Feb 2016Disposed off
Kongu Vellalar Matric Higher Secondary School Vs K.S. Kuppusamy and Others
Madras High Court · (2016) 02 MAD CK 0116
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 21, Section 34 A(1), Section 34-A(3)
High Courts29 Feb 2016Disposed off
Krishnamoorthy Educational Trust Vs The National Council for Teacher Education and Others
Madras High Court · (2016) 02 MAD CK 0115
High Courts29 Feb 2016Allowed
Palaniappan Vs The Principal Commissioner of Customs, Chennai-1, Commissionerate (Airport) and Others
Madras High Court · (2016) 02 MAD CK 0112
Customs Act, 1962 - Section 110, Section 110-A, Section 111, Section 113, Section 125, Section 2 (23), Section 2(3)
High Courts29 Feb 2016Allowed
M. Janaki Vs K. Vairamuthu
Madras High Court · (2017) AIR(Madras) 25 : (2016) 6 ALLMR 82 : (2016) 2 HLR 779 : (2016) 1 MadWN(Civil) 449 : (2016) 2 MLJ 619 : (2016) 3 RCRCivil 534
Hindu Marriage Act, 1955 - Section 11, Section 12, Section 13, Section 13(1)(i-a), Section 13(2)(iv), Section 5, Section 5(3)Prohibition of Child Marriage Act, 2006 - Section 15, Section 2 (a), Section 2(f), Section 3
High Courts29 Feb 2016Allowed
Kannan and Another Vs State by the Inspector of Police, Bagayam Police Station, Vellore, Vellore District
Madras High Court · (2016) 2 MLJCriminal 355
Penal Code, 1860 (IPC) — Section 120B, 302, 380, 404, 449
High Courts29 Feb 2016Allowed
R. Murugesan Vs The Subordinate Judge, Namakkal
Madras High Court · (2016) 2 CWC 57 : (2016) 2 MLJCriminal 333
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 482
High Courts29 Feb 2016Dismissed
Neelam Agarwal Vs State Industries Promotion Corporation of Tamil Nadu Limited (SIPCOT)
Madras High Court · (2016) AIRCC 2634 : (2016) 3 MLJ 277 : (2016) 2 RentLR 526
High Courts29 Feb 2016Dismissed
Rajammal Vs Sumathi & Ors.
Madras High Court · (2016) 2 MadWN(Civil) 201 : (2016) 2 MLJ 700
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Constitution of India, 1950 — Article 227
High Courts26 Feb 2016Dismissed
Sheer Gold Pvt. Ltd. Vs Commissioner of Customs (Air), Chennai
Madras High Court · (2016) 338 ELT 213
High Courts26 Feb 2016Allowed
P. Arumugam Vs Chief General Manager, State Bank of Mysore
Madras High Court · (2016) 2 CLR 1059 : (2016) LIC 4027
Constitution of India, 1950 - Article 226State Bank of Mysore (Officers) Service Regulations, 1979 - Regulation 66, Regulation 68