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Madras High Court judgments, 2016

1,919 judgments · page 61 of 96

High Courts24 Mar 2016Dismissed

Mathivanan Vs State

Madras High Court · (2016) 03 MAD CK 0259

Criminal Procedure Code, 1973 (CrPC) - Section 174, Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, Section 304(b), Section 306, Section 498(A)
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High Courts24 Mar 2016Allowed

Sivakumar Vs State

Madras High Court · (2017) 1 LW(Crl) 130 : (2016) 3 MLJCriminal 204

Evidence Act, 1872 - Section 3, 64, 8Penal Code, 1860 (IPC) - Section 302
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High Courts23 Mar 2016Allowed

Mary and Others Vs State

Madras High Court · (2016) 2 MLJCriminal 467

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
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High Courts23 Mar 2016Dismissed

Vijay Pradap Singh Vs State

Madras High Court · (2016) 2 MadWNCri 398 : (2016) 2 MLJCriminal 485

Constitution of India, 1950 - Article 21, Article 22Criminal Procedure Code, 1973 (CrPC) - Section 318, Section 328, Section 329, Section 330, Section 334, Section 397, Section 436, Section 437, Section 438, Section 439Penal Code, 18
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