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Madras High Court judgments, 2016

1,919 judgments · page 59 of 96

High Courts31 Mar 2016Dismissed

Builders Association of India, Madurai Centre, No.52, North Veli Street, Post Box No.256, Madurai - 625001 through its Chairman Mr. G. Selvam - Appellant @HASH Union of India through its Secretary, Ministry of Labour, Shram Sakthi Bhavan, Raji Ahmed Kidwa

Madras High Court · (2017) 1 CLR 874 : (2017) 152 FLR 369 : (2016) LabLR 1248

Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 26(2), Section 7A
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High Courts31 Mar 2016Allowed

P. Mani Vs V. Ganeshkumar

Madras High Court · (2016) CriLJ 4758 : (2017) 1 Crimes 437 : (2016) 2 MLJCriminal 471

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Madras City Police Act, 1888 — Section 75(1)(c)
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High Courts30 Mar 2016Allowed

S. Chitra Vs A. Anand Kumar

Madras High Court · (2016) 4 CTC 488 : (2016) 3 MadWN(Civil) 317

Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 19(iii)(a)
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