High Courts06 Apr 2016Partly Allowed
M/s. New India Assurance Co. Ltd. Vs P. Arunachalam
Madras High Court · (2017) 2 ACC 49 : (2017) ACJ 530 : (2016) 2 TNMAC 84
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 57 of 96
High Courts05 Apr 2016Allowed
Govindan - Appellant @HASH State by The Inspector of Police Tharamangalam Police Station Salem District (Crime No. 460 of 2010)
Madras High Court · (2016) 167 AIC 419
Evidence Act, 1872 - Section 24Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts05 Apr 2016Disposed Off
The Management, ISRO, Mahendragiri, Thirunelveli District Vs V. Arasi
Madras High Court · (2016) 3 ACC 812 : (2017) ACJ 1247 : (2016) 150 FLR 1082 : (2016) LabLR 1226 : (2016) 3 LLJ 117 : (2016) 4 TAC 588
Workmens Compensation Act, 1923 - Section 12(1)
High Courts05 Apr 2016Dismissed
Prabhu @ Hamsa @ Abdul Azeez Vs State
Madras High Court · (2016) 3 MLJCriminal 218
Criminal Procedure Code, 1973 (CrPC) - Section 311, 482
High Courts05 Apr 2016Disposed Off
S. Ganapathy Vs N. Senthilvel
Madras High Court · (2016) 166 AIC 442 : (2016) ALLMRCri 492 : (2016) 3 BankJ 562 : (2016) 3 BC 621 : (2016) 4 CriCC 275 : (2017) CriLJ 602 : (2016) 4 CTC 119 : (2016) 3 DCR 295 : (2016) 4 KLT 63 : (2016) 2 MadWNCri 321 : (2016) 3 MLJCriminal 641 : (2016) 2 NIJ 610 : (2016)
Criminal Procedure Code, 1973 (CrPC) - Section 372, 378(5)
High Courts05 Apr 2016Disposed Off
K. Ravi Vs State
Madras High Court · (2016) 3 MLJCriminal 221
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 227
High Courts05 Apr 2016Dismissed
Srinivasan Vs State
Madras High Court · (2016) 3 MLJCriminal 303
Criminal Procedure Code, 1973 (CrPC) - Section 162Evidence Act, 1872 - Section 25, 27
High Courts05 Apr 2016Allowed
Ramasamy Vs State
Madras High Court · (2016) 2 MadWNCri 356 : (2016) 3 MLJCriminal 226
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 307
High Courts05 Apr 2016Allowed
Mottaiyan @ Angamuthu Vs The State represented by The Superintendent of Police
Madras High Court · (2017) 1 LW(Crl) 272 : (2016) 3 MLJCriminal 451
Criminal Procedure Code, 1973 (CrPC) - Section 164(4)Evidence Act, 1872 - Section 114, 25Penal Code, 1860 (IPC) - Section 109, 120(B), 212, 302, 364, 395, 414
High Courts05 Apr 2016Dismissed
M. Mohammed Akbar Basha Vs Registrar General, High Court, Madras and Others
Madras High Court · (2016) LIC 2306 : (2016) 4 MLJ 389
High Courts05 Apr 2016Disposed Off
A.P.C. Krishnamoorthy Vs Balan @ Balakrishnan and other
Madras High Court · (2016) 3 CTC 643
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7
High Courts05 Apr 2016Allowed
M/s. Green Globe Trading Company Vs Union of India and Others
Madras High Court · (2016) 338 ELT 696 : (2016) 4 MLJ 224
Constitution of India, 1950 — Article 14, 19(1)(g)Foreign Trade (Development and Regulation) Act, 1992 — Section 3, 5, 6Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 5(3)
High Courts05 Apr 2016Disposed Off
Mr. Michael Hart Vs Ninestars Information Technologies Ltd
Madras High Court · (2016) 196 CompCas 286 : (2016) 4 CompLJ 7 : (2016) 4 MLJ 204
Companies Act, 1956 — Section 433(e)
High Courts05 Apr 2016Disposed Off
Akthar Hussain Vs K. Pappireddiyar and Others
Madras High Court · (2016) AIR(Madras) 114 : (2016) 3 BankJ 275 : (2016) 4 BC 657 : (2016) 4 BC 401 : (2017) 1 DCR 106 : (2016) 2 DRTC 296 : (2016) 4 MLJ 192 : (2016) 135 SCL 341
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 31
High Courts05 Apr 2016Allowed
Chennai Port Trust Employees Cooperative Bank Employees Union Vs The Registrar of Cooperative Societies N.V. Natarajan Maaligai Kilpauk, Chennai 600 010
Madras High Court · (2016) 150 FLR 117 : (2016) 2 LLN 758 : (2016) 3 MLJ 641
Industrial Disputes Act, 1947 — Section 12, 12(3)Tamil Nadu Co-operative Societies Rules, 1988 — Rule 149(1)
High Courts05 Apr 2016Allowed
N. Raja Vs Government of Tamilnadu rep. by its Secretary, Adi Dravidar Welfare Department, Fort St.George, Chennai-600 009 and Others
Madras High Court · (2016) 3 CTC 394
Constitution of India, 1950 — Article 226
High Courts05 Apr 2016Dismissed
Valliammal Vs Sheik Peer Mohammed
Madras High Court · (2016) 164 AIC 467 : (2016) 5 CTC 551 : (2016) 4 MLJ 372
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 34 Rule 15(2)
High Courts05 Apr 2016Allowed
Dr. Zubaida Begum Vs State represented by the Inspector of Police District Crime Branch
Madras High Court · (2017) 1 LW(Crl) 897 : (2016) 2 MadWNCri 394 : (2016) 2 MLJCriminal 490
Criminal Procedure Code, 1973 (CrPC) — Section 205, 207
High Courts05 Apr 2016Allowed
G. Karthic Kannan Vs State of Tamil Nadu and Ors.
Madras High Court · (2016) 3 CTC 56
Land Acquisition Act, 1894 — Section 4(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts05 Apr 2016Disposed Off
Branch Manager, Reliance General Insurance Co. Ltd. Vs S. Sudha
Madras High Court · (2017) AAC 426
Motor Vehicles Act, 1988 - Section 168