High Courts13 Apr 2016Allowed
Masthan Vs State Rep. by The Inspector of Police, Tindivanam Police Station
Madras High Court · (2016) 3 MLJCriminal 50
Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 55 of 96
High Courts13 Apr 2016Disposed Off
Union of India and others Vs Registrar Central Administrative Tribunal Madras Bench and another
Madras High Court · (2016) 4 MLJ 528
Constitution of India, 1950 - Article 226
High Courts13 Apr 2016Allowed
The Management of Ashok Leyland, Hosur Vs The Presiding Officer, Labour Court, Salem
Madras High Court · (2016) 3 CLR 225 : (2016) 151 FLR 509
Industrial Disputes Act, 1947 - Section 10(1), 2A(2), 2A(3)
High Courts13 Apr 2016Disposed Off
R. Rajasekaran (deceased) Vs Presiding Officer, Tribunal-cum-Labour Court
Madras High Court · (2016) 3 CLR 312 : (2017) 152 FLR 527 : (2017) LabLR 441 : (2016) LIC 2414
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19(1)
High Courts13 Apr 2016Dismissed
E.E.423 Udangudi Primary Agricultural Co-operative Vs The Deputy Commissioner of Labour
Madras High Court · (2016) 3 CLR 223
Tamil Nadu Shops and Establishments Act, 1947 - Section 41-A
High Courts13 Apr 2016Allowed
Jayaprakash Vs State Rep. by The Inspector of Police
Madras High Court · (2017) 1 LW(Crl) 164 : (2016) 3 MLJCriminal 426
Penal Code, 1860 (IPC) - Section 302, 397, 449
High Courts13 Apr 2016Disposed Off
Ranganathan and Others Vs State represented by Inspector of Police
Madras High Court · (2016) 2 MLJCriminal 539
Criminal Procedure Code, 1973 (CrPC) — Section 389(1), 439Penal Code, 1860 (IPC) — Section 299, 302, 304
High Courts13 Apr 2016Disposed Off
B. Dilipkumar Vs The Secretary to Government Department of Home, Government of Tamil Nadu, Chennai-9 & Anr
Madras High Court · (2016) 2 Crimes 158
High Courts13 Apr 2016Allowed
Mary Selvi Vs Vannithangam
Madras High Court · (2017) 2 ACC 913 : (2017) ACJ 521 : (2016) 2 TNMAC 203
Motor Vehicles Act, 1988 - Section 166
High Courts13 Apr 2016Dismissed
Raju @ Periyasamy Konar Vs Chella Mariappan
Madras High Court · (2016) 2 MadWN(Civil) 571
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts12 Apr 2016Dismissed
The Branch Manager, M/s. TATA AIG General Insurance Co. Ltd. Vs Prabhu
Madras High Court · (2017) 1 ACC 928 : (2017) ACJ 285 : (2016) 2 AnWR 687 : (2017) 2 TAC 653 : (2016) 1 TNMAC 609
Motor Vehicles Act, 1988 - Section 169
High Courts12 Apr 2016Dismissed
Block Development Officer Vs Muneeswari
Madras High Court · (2016) 168 AIC 657 : (2017) 152 FLR 181 : (2017) 2 TAC 234
Workmens Compensation Act, 1923 - Section 12(2)
High Courts12 Apr 2016Dismissed
Sha Kantilal Jayantilal Vs State of Tamil Nadu
Madras High Court · (2016) 339 ELT 520
High Courts12 Apr 2016Dismissed
Commissioner of Income Tax Vs M/s. Neyveli Lignite Corporation Ltd.
Madras High Court · (2016) 388 ITR 172
Income Tax Act, 1961 — Section 31, 37
High Courts12 Apr 2016Dismissed
Prakash Vs Karpagam
Madras High Court · (2016) CriLJ 4519 : (2016) 3 MLJCriminal 122
Evidence Act, 1872 - Section 112, 12
High Courts12 Apr 2016Disposed Off
Ex-Apprentices Association Cordite Factory Aruvankadu Branch (Regn.No.55/2014) Rep. Vs Union of India
Madras High Court · (2016) 2 CLR 781 : (2016) 150 FLR 837
Apprentices Act, 1961 - Section 22
High Courts12 Apr 2016Disposed Off
Apollo Hospitals & Enterprises Ltd. Vs Mahesh Apollo Pharmacy
Madras High Court · (2016) 3 MIPR 319 : (2016) 67 PTC 167 : (2017) 1 RAJ 262
Civil Procedure Code, 1908 (CPC) - Order 4 Rule 1, Order 7 Rule 1Trade Marks Act, 1999 - Section 134, 135, 27, 28, 29
High Courts12 Apr 2016Dismissed
Sneha Manimurugan Vs Secretary, Medical Council of India, Pocket-14, Sector, Dwarka, Phase-1, New Delhi-110077 and Others
Madras High Court · (2016) 4 MLJ 129
Constitution of India, 1950 — Article 226
High Courts12 Apr 2016Disposed Off
T. Rajkumar Vs Union Of India and Others
Madras High Court · (2016) 286 CurTR 28 : (2016) 383 ITR 385
Constitution of India, 1950 — Article 253Income Tax Act, 1961 — Section 94A
High Courts12 Apr 2016Disposed Off
S. Jeevitha Mercy Bai Vs S. Andrews Vasudevan
Madras High Court · (2016) 2 MadWN(Civil) 501
Civil Procedure Code, 1908 (CPC) - Section 24