High Courts21 Apr 2016Dismissed
V. Soundararajan Vs The Presiding Officer, Labour Court, Coimbatore and another
Madras High Court · (2016) 2 CLR 526 : (2016) 150 FLR 497
Industrial Disputes Act, 1947 — Section 10(1)
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 53 of 96
High Courts21 Apr 2016Dismissed
Loganathan Vs Government of Tamil Nadu and Others
Madras High Court · (2016) 3 CTC 349 : (2016) LIC 3481 : (2016) 2 LLN 515
High Courts20 Apr 2016Dismissed
GET Power Limited Vs State Bank of India and Others
Madras High Court · (2016) 3 BankJ 54 : (2016) 4 BC 294 : (2016) 2 DRTC 72 : (2016) 4 MLJ 347
Constitution of India, 1950 — Article 226
High Courts20 Apr 2016Allowed
Commissioner of Income Tax, Chennai Vs Shri K. Sundaramoorthy (Individual)
Madras High Court · (2016) 388 ITR 154
Income Tax Act, 1961 — Section 158BC
High Courts20 Apr 2016Disposed Off
Amoog Chemicals Vs Commissioner of Customs, Chennai-II
Madras High Court · (2016) 336 ELT 197
High Courts20 Apr 2016Dismissed
All India Bank Officers Association Vs Union of India
Madras High Court · (2016) 289 CurTR 61 : (2016) 385 ITR 114 : (2016) 3 KLT 71 : (2016) 5 MLJ 167
Constitution of India, 1950 - Article 14Income Tax Act, 1961 - Section 17(2)Income Tax Rules, 1962 - Rule 3(7)(i)
High Courts20 Apr 2016Allowed
Kalaivani @ Devasena Vs Ramu
Madras High Court · (2016) 166 AIC 423 : (2016) 2 MadWN(Civil) 583 : (2016) 5 MLJ 123
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151
High Courts20 Apr 2016Allowed
D. Settu Vs Divisional Executive Magistrate/Revenue Divisional Officer Ranipet Division
Madras High Court · (2016) 3 MLJCriminal 321
Criminal Procedure Code, 1973 (CrPC) - Section 133
High Courts20 Apr 2016Allowed
Ansaldo Energia SPA Vs The Commissioner of Income Tax, (International Taxation), Chennai
Madras High Court · (2017) 293 CurTR 461 : (2016) 384 ITR 312
Income Tax Act, 1961 - Section 244A
High Courts20 Apr 2016Dismissed
P. Ramu Vs Secretary, Bar Council of Tamil Nadu, High Court
Madras High Court · (2017) AIR(Madras) 4 : (2016) 5 MLJ 626 : (2016) 4 RCRCivil 5
Advocates Act, 1961 - Section 24, 58(1)
High Courts20 Apr 2016Allowed
Official Assignee, High Court, Madras Vs T.R. Bhuvaneswari and Other
Madras High Court · (2016) 4 CTC 298 : (2016) 385 ITR 105 : (2016) 4 MLJ 385
Income Tax Act, 1961 — Section 178Presidency Towns Insolvency Act, 1909 — Section 7
High Courts20 Apr 2016Dismissed
T. Dhanalakshmi Vs S. Kumaresan
Madras High Court · (2016) 2 MadWN(Civil) 265
Hindu Marriage Act, 1955 - Section 13(1)(b)
High Courts20 Apr 2016Dismissed
Karuppa Gounder Vs Chenniappa Gounder (Died)
Madras High Court · (2016) 2 MadWN(Civil) 371
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 101Specific Relief Act, 1963 - Section 37, Section 38
High Courts20 Apr 2016Allowed
S. Saraswathy Vs A. Elumalai
Madras High Court · (2017) ACJ 1036 : (2016) 2 TNMAC 424
High Courts20 Apr 2016Allowed
M.P. Subburaman Vs S. Raja
Madras High Court · (2016) 3 MadWN(Civil) 48
High Courts20 Apr 2016Allowed
M/s. New India Assurance Co. Ltd. Vs V. Subashri
Madras High Court · (2016) 1 TNMAC 661
High Courts18 Apr 2016Dismissed
M/s. Kalai Selvi Agencies rep. By its Proprietor M. Rajagopal - Petitioner @HASH State rep. By The Inspector of Police (Crime) P-5 MKB Nagar Police Station Chennai 600039
Madras High Court · (2016) 167 AIC 415
Criminal Procedure Code, 1973 (CrPC) - Section 451Penal Code, 1860 (IPC) - Section 379
High Courts18 Apr 2016Partly Allowed
Flextronics Technologies (India) Pvt. Ltd. Vs State of Tamil Nadu
Madras High Court · (2016) 341 ELT 522
High Courts18 Apr 2016Dismissed
The Management of Chithode Farmers Service Vs The Labour Court Salem
Madras High Court · (2016) 3 CLR 489 : (2017) 152 FLR 186