High Courts26 Apr 2016Dismissed
Bagyamma Vs Ramachandrappa
Madras High Court · (2017) AIRCC 457 : (2017) 2 CivCC 261
Evidence Act, 1872 - Section 68Specific Relief Act, 1963 - Section 34
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 51 of 96
High Courts25 Apr 2016Disposed Off
C. Madanraj Vs Regional Provident Fund Commissioner
Madras High Court · (2016) 150 FLR 649 : (2016) LabLR 738
High Courts25 Apr 2016Allowed
R.A. Karunambal and another Vs Loganathan and Others
Madras High Court · (2016) 4 MLJ 320
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Apr 2016Allowed
Kannamma Vs State
Madras High Court · (2016) 3 MLJCriminal 571
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457
High Courts25 Apr 2016Dismissed
Management VI. SPL. Vs Presiding Officer, Labour Court
Madras High Court · (2016) 3 CLR 1099 : (2017) 152 FLR 523
Constitution of India, 1950 - Article 226
High Courts25 Apr 2016Allowed
Haja Najimudeen Sulaiman Vs Sr. Intelligence Officer, Dri, Chennai
Madras High Court · (2016) 338 ELT 179
High Courts25 Apr 2016Dismissed
Dr. K. Balasundaram Vs G.K. Alloy Steels Private Limited
Madras High Court · (2016) 199 CompCas 99 : (2017) 2 CompLJ 32
Companies Act, 1956 — Section 10F, 293(1)(a), 397, 398, 402
High Courts25 Apr 2016Dismissed
Commissioner of Income Tax, Coimbatore Vs Shri P.V. Chandran
Madras High Court · (2016) 385 ITR 479
Income Tax Act, 1961 - Section 80IA
High Courts25 Apr 2016Partly Allowed
Chinnapillai Vs State
Madras High Court · (2016) 3 MLJCriminal 379 : (2016) 5 RCRCriminal 875
Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 302
High Courts25 Apr 2016Allowed
M. Subramaniya Gounder (Deceased) Vs V. Thavamani
Madras High Court · (2016) 5 MLJ 100
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 5 Rule 20Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
High Courts25 Apr 2016Allowed
Sheik Madhani Lafir Vs Senior Intelligence Officer
Madras High Court · (2016) 338 ELT 214 : (2016) 4 JCC 2319 : (2016) 5 MLJ 491 : (2016) 4 RCRCriminal 262
Customs Act, 1962 - Section 135, 137(3)
High Courts25 Apr 2016Disposed Off
Mr. N. Balathandapani Vs District Social Welfare Officer
Madras High Court · (2016) 5 MLJ 308
Constitution of India, 1950 - Article 226
High Courts25 Apr 2016Dismissed
Tamil Nadu Electricity Board Rep. by its Superintending Engineer, Salem and another Vs Alli Ammal and another
Madras High Court · (2016) 164 AIC 456 : (2016) 4 MLJ 393
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Apr 2016Disposed Off
Narayanan Vs Parthiban
Madras High Court · (2016) 2 MadWN(Civil) 478
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 (2)
High Courts22 Apr 2016Allowed
Bommaiyan @ Bomma Naicker Vs State by Inspector of Police
Madras High Court · (2016) 3 MLJCriminal 566
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2016Partly Allowed
Manikandan Vs State
Madras High Court · (2016) 4 MLJCriminal 77
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2016Allowed
M. Thirambal Vs State by the Inspector of Police
Madras High Court · (2016) 3 MLJCriminal 559
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Apr 2016Dismissed
T.M.V.N. Sahasranamam (died) Vs S. Mohammed Abdulla Sait
Madras High Court · (2016) 5 MLJ 542
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 28Specific Relief Act, 1963 - Section 38
High Courts22 Apr 2016Disposed Off
R. Lakshminarayanan Vs Government of Tamil Nadu
Madras High Court · (2016) 4 CTC 411
Constitution of India, 1950 - Article 226