High Courts11 May 2016Disposed Off
S. Sivanu Pandi Vs Muthu Malaiammal
Madras High Court · (2016) 3 MadWN(Civil) 176
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 49 of 96
High Courts04 May 2016Dismissed
S.P. Arunkumar Vs State
Madras High Court · (2016) 3 MLJCriminal 211
Criminal Procedure Code, 1973 (CrPC) - Section 227Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 - Section 5
High Courts29 Apr 2016Allowed
Sarasu Vs B. Varadharaj
Madras High Court · (2016) 2 AnWR 239
Motor Vehicles Act, 1988 — Section 163-A
High Courts29 Apr 2016Disposed Off
Jayachithra Vs G. Kandasamy
Madras High Court · (2016) 2 AnWR 282
Motor Vehicles Act, 1988 — Section 166
High Courts29 Apr 2016Dismissed
S. Syed Kamarudheen Vs The Secretary to the Government
Madras High Court · (2016) 2 CWC 288 : (2016) 6 MLJ 347
Constitution of India, 1950 — Article 226
High Courts29 Apr 2016Disposed Off
Cavinkare Private Limited Vs Daily Fresh Fruits P. Ltd.
Madras High Court · (2016) 68 PTC 173 : (2017) 2 RAJ 501
Designs Act, 2000 — Section 11, 22
High Courts29 Apr 2016Allowed
Express Clearing Agency Vs Chennai Port Trust
Madras High Court · (2016) 336 ELT 217
High Courts29 Apr 2016Allowed
V.B. Kamalanathan Vs K. Jayasree
Madras High Court · (2016) ALLMRCri 537 : (2017) 1 CivCC 268 : (2016) 4 CriCC 753 : (2017) 1 Crimes 686 : (2017) 1 HLR 724 : (2016) 3 MLJCriminal 198 : (2016) 4 RCRCriminal 89
Criminal Procedure Code, 1973 (CrPC) - Section 125(3)
High Courts29 Apr 2016Dismissed
Selvaraj Vs Nagarajan
Madras High Court · (2016) 4 CTC 138 : (2016) 6 MLJ 15
Evidence Act, 1872 - Section 101, 104
High Courts29 Apr 2016Dismissed
S. Umapathy Vs V. Ezhilarasi
Madras High Court · (2016) 4 CTC 662 : (2016) 3 MadWN(Civil) 321
Civil Procedure Code, 1908 (CPC) - Section 100A, 104, 107Constitution of India, 1950 - Article 227
High Courts29 Apr 2016Allowed
Manish Khanna Vs Prabu Polycolor Limited and others
Madras High Court · (2016) 5 CTC 41 : (2016) 4 MLJ 519
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts29 Apr 2016Dismissed
R. Anbazhagan Vs Central Bank of India
Madras High Court · (2016) 5 MLJ 761
High Courts29 Apr 2016Disposed Off
T. Sathish Vs The Commissioner
Madras High Court · (2016) 6 MLJ 11
Religious Institutions (Lease of Immovable Property) Rules, 1963 - Rule 11, 34
High Courts29 Apr 2016Allowed
M. Rajendran Vs The Secretary to Government
Madras High Court · (2016) 6 MLJ 74
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Disposed Off
A.M. Farouq Basha Vs S. Shayada Begum
Madras High Court · (2016) 2 RCRRent 254 : (2016) 1 RentLR 564
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(3)(a)(iii)
High Courts28 Apr 2016Disposed Off
Mrs. Sasikala Subramani Vs S. Velmurugan
Madras High Court · (2016) ACD 790
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Apr 2016Allowed
S. Vijaya Vs State
Madras High Court · (2016) 3 MLJCriminal 691
Criminal Procedure Code, 1973 (CrPC) — Section 451(1), 457Tamil Nadu Prohibition Act, 1937 — Section 14(A), 4(1)(aa), 4(1-a)
High Courts28 Apr 2016Dismissed
Salia Beevi Vs Annadurai
Madras High Court · (2016) 3 MLJCriminal 625
Evidence Act, 1872 — Section 45, 62, 65(a), 66, 73Penal Code, 1860 (IPC) — Section 420
High Courts28 Apr 2016Dismissed
S. Balakrishnan Vs Virudhunagar Municipality
Madras High Court · (2016) 5 CTC 661 : (2016) 3 MadWN(Civil) 32 : (2016) 6 MLJ 657
Tamil Nadu District Municipalities Act, 1920 — Section 179, 3(21)
High Courts28 Apr 2016Disposed Off
Elumalai and another Vs A.G.L. Irudhayaraj and another
Madras High Court · (2016) 2 MadWN(Civil) 512 : (2016) 4 MLJ 668