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Madras High Court judgments, 2016

1,919 judgments · page 48 of 96

High Courts26 May 2016Dismissed

V. Arumugam Vs R. Chandrasekaran

Madras High Court · (2017) 171 AIC 337 : (2016) 3 MadWN(Civil) 202

Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Article 54Specific Relief Act, 1963 - Section 16, Section 20
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High Courts11 May 2016Dismissed

Subanandaraj Vs Mani

Madras High Court · (2016) 5 MLJ 450

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 1 Rule 9, 100
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High Courts11 May 2016Allowed

Devendran Vs P.V. Palani

Madras High Court · (2016) 4 CTC 750 : (2016) 2 MadWN(Civil) 351 : (2016) 5 MLJ 109

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9
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High Courts11 May 2016Dismissed

N. Kandasamy Vs V.S.T. Sengottaian

Madras High Court · (2016) 6 CTC 337 : (2016) 3 MadWN(Civil) 629 : (2016) 5 MLJ 138

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3), Order 23 Rule 1(4), 96Limitation Act, 1963 - Section 58Partnership Act, 1932 - Section 69(1), 69(2)
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