High Courts06 Jun 2016Dismissed
Commissioner of C. Ex., Chennai-III Vs Star Drugs & Research Labs Ltd.
Madras High Court · (2016) 338 ELT 652
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 46 of 96
High Courts06 Jun 2016Disposed Off
Jayakumar Vs Principal Commr. of Cus., Chennai-I
Madras High Court · (2016) 338 ELT 673
High Courts06 Jun 2016Dismissed
Socomec Innovative Power Solutions (P) Ltd. Vs C.C. (Appeals), Chennai
Madras High Court · (2016) 339 ELT 172
High Courts06 Jun 2016Disposed Off
In re Equitas Finance Limited
Madras High Court · (2016) 199 CompCas 124 : (2017) 1 CompLJ 406
Companies Act, 1956 — Section 391, 394
High Courts06 Jun 2016Dismissed
The Labour Officer Vs M. Meenakshi
Madras High Court · (2016) 3 CLR 494
High Courts06 Jun 2016Disposed Off
S. Gopu Vs Secretary to the Government of India, Ministry of Petroleum and Natural Gas
Madras High Court · (2016) 5 MLJ 354
Constitution of India, 1950 - Article 226
High Courts06 Jun 2016Allowed
Palanisamy Vs State
Madras High Court · (2017) 1 MLJCriminal 149
Evidence Act, 1872 - Section 65BPenal Code, 1860 (IPC) - Section 120B, Section 177, Section 203, Section 302
High Courts03 Jun 2016Disposed Off
The New India Assurance Company Ltd. Vs Mrs. G. Alamelu
Madras High Court · (2016) 2 AnWR 544 : (2016) 2 TNMAC 451
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts03 Jun 2016Allowed
Kannan - Appellant/Accused @HASH State by Inspector of Police, B - 2 R.S. Puram Police Station, Coimbatore Crime No.840/2011 /Complainant
Madras High Court · (2016) 4 MLJCriminal 467
Penal Code, 1860 (IPC) - Section 302
High Courts03 Jun 2016Allowed
Mrs. Sudha - Appellant/accused @HASH State of Tamil Nadu, Represented by Inspector of Police, Mangalam Police Station, Tirupur (Crime No.285 of 2012) /Complainant
Madras High Court · (2016) 4 MLJCriminal 303
Penal Code, 1860 (IPC) - Section 302
High Courts03 Jun 2016Allowed
Sivalogam Steels Pvt. Ltd. Vs CESTAT, Chennai
Madras High Court · (2016) 338 ELT 715
High Courts03 Jun 2016Dismissed
N. Ganesan Vs Vadivel
Madras High Court · (2016) 165 AIC 360 : (2016) 2 MadWN(Civil) 509 : (2016) 4 MLJ 765
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts03 Jun 2016Dismissed
Thomas Vs Thiyagarajan
Madras High Court · (2016) 166 AIC 410 : (2016) 4 CTC 158 : (2016) 5 MLJ 289
Civil Procedure Code, 1908 (CPC) - Section 11Evidence Act, 1872 - Section 114
High Courts03 Jun 2016Disposed Off
Sun Pharmaceuticals Industries Limited Vs Cadila Healthcare Ltd.
Madras High Court · (2016) 3 MIPR 176 : (2016) 6 MLJ 147 : (2016) 67 PTC 580 : (2017) 2 RAJ 384
Trade Marks Act, 1999 - Section 28, 29
High Courts03 Jun 2016Allowed
A. Thanikachalam Vs Union of India
Madras High Court · (2017) 2 ACC 327 : (2016) 6 CTC 820 : (2016) 6 MLJ 24
Railways Act, 1989 - Section 123(b)(i), 123(c)(2), 124A
High Courts03 Jun 2016Dismissed
Kolandasamy Vs Kuttiammal
Madras High Court · (2016) 6 MLJ 39
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts03 Jun 2016Disposed Off
Malarkodi Vs Muthu
Madras High Court · (2016) 2 MadWN(Civil) 393
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 9
High Courts02 Jun 2016Partly Allowed
M. Loganathan Vs State
Madras High Court · (2017) ALLMRCri 105 : (2017) CriLJ 633 : (2016) 2 MadWNCri 572 : (2016) 3 MLJCriminal 755 : (2017) 2 RCRCriminal 682
Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 222(1), 464Evidence Act, 1872 — Section 6
High Courts02 Jun 2016Allowed
Nandhakumar (in Crl.A.No.148 of 2014/A-2) - Appellant @HASH State by, Inspector of Police, Mallasamudram Police Station, Namakkal District. (Crime No.308/2011)
Madras High Court · (2016) 4 MLJCriminal 314
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, Section 302, Section 302, Section 364
High Courts02 Jun 2016Dismissed
ALM Enterprises Vs Commissioner of Customs (Imports), Chennai
Madras High Court · (2016) 338 ELT 563