High Courts14 Jun 2016Dismissed
G. Janobai Vs V.M. Devadoss
Madras High Court · (2016) 4 CTC 496
Civil Procedure Code, 1908 (CPC) - Section 11, 47
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 44 of 96
High Courts13 Jun 2016Allowed
Ramaiah Vs State
Madras High Court · (2016) 4 MLJCriminal 13
Penal Code, 1860 (IPC) — Section 302
High Courts13 Jun 2016Dismissed
Thangam @ Chellammal Vs Sivakami
Madras High Court · (2016) 4 CTC 702
Evidence Act, 1872 - Section 101Succession Act, 1925 - Section 70
High Courts13 Jun 2016Dismissed
R. Gowrishankar Vs The Commissioner of Service Tax (Appeals)-I
Madras High Court · (2016) 6 MLJ 710
Finance Act, 1994 — Section 85Limitation Act, 1963 — Section 5
High Courts13 Jun 2016Dismissed
T. Kanagavelrajan - Petitioner @HASH K. Kaleeswari
Madras High Court · (2016) 4 MLJCriminal 297
High Courts13 Jun 2016Dismissed
Kotti @ Kottiswaran - Appellant @HASH State Rep. by The Inspector of Police Thiruvottiyur Police Station Chennai
Madras High Court · (2016) 4 MLJCriminal 569
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, Section 380
High Courts13 Jun 2016Dismissed
Ivan D' Gama Vs Marshall Anthony
Madras High Court · (2016) 168 AIC 652
Partnership Act, 1932 - Section 4
High Courts13 Jun 2016Dismissed
Commissioner of C. Ex., Pondicherry Vs Cestat, Chennai
Madras High Court · (2016) 340 ELT 53
High Courts13 Jun 2016Dismissed
M. Babu Vs Chennapuri Annadana Samajam (Regd)
Madras High Court · (2017) 170 AIC 835 : (2016) 4 CTC 271 : (2016) 3 MadWN(Civil) 93 : (2016) 5 MLJ 735
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts13 Jun 2016Allowed
Uma Maheshwari Vs The State Rep. by The Inspector of Police
Madras High Court · (2016) 5 CTC 46 : (2016) 3 MadWNCri 121
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts13 Jun 2016Disposed Off
Assistant Provident Fund Commissioner (Accounts) Vs S. Sermadurai
Madras High Court · (2016) 3 CLR 768 : (2016) 2 CLR 1063 : (2016) 150 FLR 759 : (2016) LabLR 1083 : (2016) 3 LLJ 736
High Courts13 Jun 2016Dismissed
R. Lathiba @ Deepa Vs R. Amutha
Madras High Court · (2016) 2 MadWN(Civil) 402
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Jun 2016Allowed
Palanisamy Vs State
Madras High Court · (2016) 4 MLJCriminal 90
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts10 Jun 2016Disposed Off
Srinithi Corporates Vs C.C. (Airport & Air Cargo)
Madras High Court · (2016) 340 ELT 322
High Courts10 Jun 2016Dismissed
Sree Sai Enterprises Vs Cus., C. Ex. and S.T. Settl. Commission, Chennai
Madras High Court · (2016) 340 ELT 49
High Courts10 Jun 2016Dismissed
Management of Madura Coats Vs Presiding Officer, Industrial Tribunal
Madras High Court · (2016) 3 CLR 771 : (2017) 152 FLR 365
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11
High Courts09 Jun 2016Allowed
Murali Vs The Sub Divisional Executive Magistrate
Madras High Court · (2016) 3 MadWNCri 310 : (2016) 4 MLJCriminal 119
Criminal Procedure Code, 1973 (CrPC) — Section 117, 122(1)(b), 397, 401
High Courts09 Jun 2016Partly Allowed
V. Arul Vs State
Madras High Court · (2016) 3 MLJCriminal 728
Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 Jun 2016Partly Allowed
Subramanian Vs State
Madras High Court · (2016) 4 CriCC 550 : (2016) 3 Crimes 442
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 307
High Courts09 Jun 2016Disposed Off
Rajiv Gandhi @ Marimuthu Vs Inspector of Police Anaimalai Police Station Coimbatore
Madras High Court · (2016) 4 CriCC 427 : (2016) 3 Crimes 444 : (2016) 4 CTC 43 : (2016) 2 MadWNCri 232 : (2016) 3 MLJCriminal 257
Criminal Procedure Code, 1973 (CrPC) - Section 366Penal Code, 1860 (IPC) - Section 302, 307, 506(ii)