High Courts16 Jun 2016Allowed
Manikandan Vs State
Madras High Court · (2016) 3 Crimes 143 : (2016) 4 MLJCriminal 240
Penal Code, 1860 (IPC) - Section 107, 306
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 43 of 96
High Courts16 Jun 2016Allowed
G. Parameshwari Vs Registrar General High Court Madras
Madras High Court · (2016) 4 LLN 212 : (2016) 5 MLJ 859
Tamil Nadu State and Subordinate Service Rules, 1987 - Rule 41A
High Courts16 Jun 2016Allowed
S.V.R. Saroja Vs S.V. Matha Prasad
Madras High Court · (2016) 3 MadWN(Civil) 302 : (2016) 5 MLJ 715
High Courts16 Jun 2016Dismissed
P. Balasubramaniyan Vs Tahsildar
Madras High Court · (2016) 5 CTC 48 : (2016) 5 MLJ 285
Constitution of India, 1950 - Article 226
High Courts16 Jun 2016Dismissed
K. Marimuthu Vs Deputy Registrar of Co-operative Societies
Madras High Court · (2016) 2 CWC 81 : (2016) 5 MLJ 385
Tamil Nadu Co-operative Societies Rules, 1988 - Rule 62
High Courts15 Jun 2016Dismissed
M/s. Falcon Types Ltd. Vs Customs, Excise & Service Tax Appellate Tribunal
Madras High Court · (2016) 5 MLJ 413
Customs Act, 1962 - Section 129A
High Courts15 Jun 2016Dismissed
Mani @ Manirathinam Vs State
Madras High Court · (2016) 4 MLJCriminal 69
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 341, 342
High Courts15 Jun 2016Allowed
Ilangovan Vs State
Madras High Court · (2016) 3 Crimes 440
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts15 Jun 2016Allowed
Gopal - Petitioner @HASH State Rep. by The Inspector of Police, Machinakudi Police Station, Koodalur, The Nilgiris District. (Crime No.86 of 2013)
Madras High Court · (2016) 4 MLJCriminal 378
Penal Code, 1860 (IPC) - Section 302
High Courts15 Jun 2016Partly Allowed
Prakash - Appellant @HASH State Rep. by The Inspector of Police,Bargur Police Station, Erode District.(Crime No.12 of 2013)
Madras High Court · (2016) 4 MLJCriminal 335
Penal Code, 1860 (IPC) - Section 506(ii)Protection of Children from Sexual Offences Act, 2012 - Section 29, Section 5(i), Section 6
High Courts15 Jun 2016Partly Allowed
Rajan @ David Raja Vs State
Madras High Court · (2016) 4 MLJCriminal 654
Penal Code, 1860 (IPC) - Section 302, Section 506
High Courts15 Jun 2016Disposed Off
G. Balakrishnan Vs State of Tamilnadu
Madras High Court · (2016) 5 CTC 36 : (2016) 5 MLJ 127
High Courts15 Jun 2016Disposed Off
Minor Jayalakshmi Vs Seenuvasan
Madras High Court · (2016) 2 MadWN(Civil) 563
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts15 Jun 2016Disposed Off
M/s. Rajaguru Traders Vs C. Vijayakumar
Madras High Court · (2017) ACD 364 : (2016) 3 DCR 788 : (2017) 1 NIJ 247
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts15 Jun 2016Disposed Off
Jethmal Vs Dy. Commr. of Cus. (Group-6), Chennai
Madras High Court · (2017) 346 ELT 104
High Courts15 Jun 2016Disposed Off
P.K. Rajesh Khanna Vs M.P. Kumaran
Madras High Court · (2016) 2 MadWNCri 156
High Courts14 Jun 2016Dismissed
Robust Hotels Pvt. Ltd. Vs Additional Commissioner, Chennai-II
Madras High Court · (2016) 339 ELT 551
High Courts14 Jun 2016Allowed
M/s. Sun TV Network Ltd. Vs Union of India
Madras High Court · (2016) 5 MLJ 198
Constitution of India, 1950 - Article 226(2)
High Courts14 Jun 2016Disposed Off
D. Roselin Joyce Vs Tamil Nadu Civil Supplies Corporation Ltd.
Madras High Court · (2017) 1 CLR 261 : (2016) 150 FLR 1078 : (2016) 3 LLJ 345