COURT ARCHIVE

Madras High Court judgments, 2016

1,919 judgments · page 41 of 96

High Courts23 Jun 2016Allowed

Sam - Appellant @HASH State, rep. By The Inspector of Police, All Women Police Station, Coimbatore, Cr.No.7 of 2008

Madras High Court · (2016) 4 MLJCriminal 558

Penal Code, 1860 (IPC) - Section 366, Section 376, Section 417, Section 506II

High Courts23 Jun 2016Allowed

Ayyappan - Appellant/Accused @HASH State Rep.by The Inspector of Police, Arupukottai Town Police Station, Virudhunagar District in Cr. No. 938 of 2004 /Complainant

Madras High Court · (2016) 4 MLJCriminal 460

Penal Code, 1860 (IPC) - Section 107, Section 306

High Courts23 Jun 2016Allowed

MIL Industries Ltd. Vs Addl. Commr. of C. Ex., Chennai-II

Madras High Court · (2016) 338 ELT 358

High Courts23 Jun 2016Allowed

NGA Steels (P) Ltd. Vs CESTAT, Chennai

Madras High Court · (2016) 339 ELT 217

High Courts23 Jun 2016Dismissed

Garima Maheswari Vs S. Mukanchand Bothra

Madras High Court · (2016) 2 MadWNCri 113

High Courts23 Jun 2016Disposed Off

N. Raju Vs S. Muthusamy

Madras High Court · (2016) 2 MadWNCri 110

High Courts22 Jun 2016Dismissed

P. Shri Santhaji - Petitioner @HASH A. Rajagopal

Madras High Court · (2016) 4 MLJCriminal 331

Constitution of India, 1950 - Article 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 303, Section 31, Section 311Penal Code, 1860 (IPC) - Section 500

High Courts22 Jun 2016Dismissed

Muthu @ Vembadu Muthu [A1] - Appellant @HASH State Rep. by The Inspector of Police, Somangalam Police Station, Kancheepuram District. [Crime No.159 of 2009]

Madras High Court · (2016) 4 MLJCriminal 540

Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 120B, Section 302, Section 34, Section 392, Section 397, Section 449

High Courts22 Jun 2016Allowed

Velan @ Velarasan - Appellant @HASH State Rep. by The Inspector of Police, Marandahalli Circle, Dharmapuri District (Crime No. 93 of 2010)

Madras High Court · (2016) 4 MLJCriminal 364

Criminal Procedure Code, 1973 (CrPC) - Section 335(2)(a)Mental Health Act, 1987 - Section 24Penal Code, 1860 (IPC) - Section 201, Section 302, Section 84

High Courts22 Jun 2016Dismissed

Union of India Vs Seahorse Hospitals Ltd.

Madras High Court · (2016) 338 ELT 661

High Courts22 Jun 2016Disposed Off

Green Line Vs Commissioner of Customs, Chennai-IV

Madras High Court · (2016) 340 ELT 140

High Courts22 Jun 2016Disposed Off

Secretary to Government, Tamil Development, Culture and Religious Endowments Department Vs N. Palanikumar

Madras High Court · (2016) 4 CTC 406 : (2017) 1 LW 946 : (2016) 5 MLJ 641 : (2017) 1 WritLR 460

Constitution of India, 1950 - Article 226Religious Institutions (Lease of Immovable Property) Rules, 1963 - Rule 11Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 47(1)

High Courts22 Jun 2016Dismissed

T.S.M. Thummuni(died) Vs Doulat Nisha

Madras High Court · (2016) 167 AIC 436 : (2016) 5 MLJ 710

High Courts22 Jun 2016Dismissed

S. Vijayaraghavan Vs The Presiding Officer Principal Labour Court Chennai

Madras High Court · (2016) 3 CLR 772 : (2016) LabLR 1209 : (2016) 3 LLJ 529

High Courts21 Jun 2016Dismissed

Murthi Vs State

Madras High Court · (2016) 4 MLJCriminal 105

Penal Code, 1860 (IPC) — Section 302

High Courts21 Jun 2016Dismissed

Yuvaraj Vs State

Madras High Court · (2016) 4 MLJCriminal 96

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 392

High Courts21 Jun 2016Disposed Off

Arun Mammen Vs Union of India

Madras High Court · (2016) 290 CurTR 644 : (2017) 391 ITR 23

Income Tax Act, 1961 - Section 245C

High Courts21 Jun 2016Disposed Off

ADV R. Mahalakshmi Vs Commissioner of Police

Madras High Court · (2016) 4 MLJCriminal 184

Constitution of India, 1950 — Article 215Criminal Procedure Code, 1973 (CrPC) — Section 482Information Technology Act, 2000 — Section 66A

High Courts21 Jun 2016Allowed

Sureshkumar Vs State by Inspector of Police

Madras High Court · (2016) 2 MadWNCri 512 : (2016) 4 MLJCriminal 164

Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307, 341

High Courts21 Jun 2016Allowed

Sivanandam Vs State of Tamil Nadu

Madras High Court · (2016) AIR(Madras) 180 : (2016) 2 MadWN(Civil) 465 : (2016) 5 MLJ 862

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10(2), 100