High Courts01 Jul 2016Dismissed
Savithiri Vs The Assistant Engineer
Madras High Court · (2016) 168 AIC 653 : (2016) 6 MLJ 415
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 39 of 96
High Courts01 Jul 2016Disposed Off
Besser Concrete Systems Ltd. Vs Accord Finance & Properties (P) Ltd.
Madras High Court · (2016) AIRCC 2771
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 144Limitation Act, 1963 — Section 5
High Courts01 Jul 2016Allowed
Manickam - Appellant @HASH State Rep. by The Inspector of Police, Valappadi Police Station, Salem District.(Crime No.422 of 2012)
Madras High Court · (2016) 4 MLJCriminal 356
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, Section 302
High Courts01 Jul 2016Allowed
M. Ravi Vs The State of Tamil Nadu
Madras High Court · (2016) 5 CTC 30 : (2016) 4 MLJCriminal 565
High Courts01 Jul 2016Allowed
Dr. K. Kandasamy Vs Mahalakshmi Metal and Scrap Processing Pvt. Ltd.
Madras High Court · (2017) ACD 558 : (2016) 4 BC 491 : (2016) 4 CTC 484 : (2016) 3 DCR 781 : (2016) 2 MadWNCri 116 : (2017) 1 NIJ 478
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Jul 2016Disposed Off
M/s. Gokaldas Exports Limited Vs The Presiding Officer, Employees Provident Fund Appellate Tribunal
Madras High Court · (2016) 3 LLN 483
Employees Provident Fund Appellate Tribunal (Procedure) Rules, 1997 - Rule 7(1)
High Courts01 Jul 2016Dismissed
Minor K. Aravinthan Vs The Principal, Sainik School, Amaravathi Nagar
Madras High Court · (2016) 4 CTC 399
Constitution of India, 1950 - Article 226
High Courts30 Jun 2016Dismissed
S. Sankara Varman Vs State
Madras High Court · (2017) 169 AIC 631 : (2016) 4 CTC 243 : (2017) 2 ECrC 143 : (2016) 3 MadWNCri 471 : (2016) 3 MLJCriminal 764
Criminal Procedure Code, 1973 (CrPC) - Section 273, 309, 311, 313, 317Penal Code, 1860 (IPC) - Section 294, 323, 341, 342, 354, 376, 506(II), 511Protection of Children from Sexual Offences Act, 2012 - Section 33(5), 36(1)
High Courts30 Jun 2016Allowed
Miss. M. Jegajothi Vs State of Tamil Nadu
Madras High Court · (2016) 6 MLJ 409
High Courts30 Jun 2016Disposed Off
Felix Suresh Peter - Petitioner/Accused @HASH The Inspector of Police, Peraiyur Police Station, Madurai District 1st petitioner/Investigating agency
Madras High Court · (2017) 1 LW(Crl) 550 : (2016) 4 MLJCriminal 603
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 342
High Courts30 Jun 2016Partly Allowed
Dhanakandhan (A3) - Appellant @HASH State by The Inspector of Police, Neyveli Town Police Station, Cuddalore District And
Madras High Court · (2016) 4 MLJCriminal 319
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 341
High Courts30 Jun 2016Allowed
Shahees - Appellant @HASH State Rep. by The Inspector of Police, W25, All Women Police Station, T. Nagar, Chennai 600017 (Crime No.2 of 2013)
Madras High Court · (2016) 4 MLJCriminal 298
Penal Code, 1860 (IPC) - Section 324Protection of Children from Sexual Offences Act, 2012 - Section 5(g), Section 6
High Courts30 Jun 2016Dismissed
Hatsun Agro Product Ltd. Vs Arokya Food Products and Another
Madras High Court · (2016) 5 MLJ 891
Trade Marks Act, 1999 - Section 29
High Courts30 Jun 2016Allowed
Chemplast Sanmar Limited, Chennai 600 086 Vs Senthamizhselvi
Madras High Court · (2016) 4 CTC 344 : (2016) 2 MadWN(Civil) 722 : (2016) 6 MLJ 172
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 11, 100
High Courts30 Jun 2016Allowed
M/s. TVS Finance and Services Ltd. Vs M/s. Kwality Spinning Mills
Madras High Court · (2016) 6 MLJ 1
Limitation Act, 1963 - Article 137, 55
High Courts29 Jun 2016Allowed
Umamaheshwari, W/o. Ramesh Vs State
Madras High Court · (2016) 4 MLJCriminal 669
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 294(b), Section 323, Section 506(ii)Tamil Nadu Prohibition of Harassment of Women Act, 2002 - Section 4
High Courts29 Jun 2016Dismissed
Krishna Tarpaulin Industries P. Ltd. Vs Commr. of Cus., Chennai-II
Madras High Court · (2016) 339 ELT 204
High Courts29 Jun 2016Partly Allowed
Mahendran Vs State
Madras High Court · (2016) CriLJ 4315
Penal Code, 1860 (IPC) — Section 302