High Courts11 Jul 2016Disposed Off
K.P. Arumugam Vs S. Amuthavalli
Madras High Court · (2016) 3 MadWN(Civil) 71
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 38 of 96
High Courts06 Jul 2016Partly Allowed
Anandakumar - Appellant @HASH State by Inspector of Police Erode Town Police Station, Erode (Crime No.21/2014)
Madras High Court · (2016) 4 MLJCriminal 577
Penal Code, 1860 (IPC) - Section 302
High Courts06 Jul 2016Dismissed
Laborate Pharmaceuticals India Ltd. Vs State represented by the Drugs Inspector
Madras High Court · (2016) 2 MadWNCri 535 : (2016) 4 MLJCriminal 110
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Drugs and Cosmetics Act, 1940 — Section 25, 25(2), 31Evidence Act, 1872 — Section 106
High Courts06 Jul 2016Disposed Off
Sakthi Recreation Cente Vs Chennai Metropolitan Water Supply and Sewage Board
Madras High Court · (2016) 4 CTC 512
Constitution of India, 1950 - Article 226
High Courts06 Jul 2016Disposed Off
M. Arumugam Vs The Chairman, Tamil Nadu Electricity Board
Madras High Court · (2016) 5 CTC 350 : (2016) 2 CWC 784
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts05 Jul 2016Allowed
M. Ramanathan Vs The Secretary to Government
Madras High Court · (2016) 6 MLJ 627 : (2017) 1 WritLR 726
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17(a)
High Courts05 Jul 2016Allowed
Upasana Finance Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2016) 7 MLJ 152
Income Tax Act, 1961 — Section 115JA
High Courts05 Jul 2016Dismissed
K.E. Dayalan Vs State of Tamil Nadu
Madras High Court · (2016) 2 MadWNCri 612 : (2016) 4 MLJCriminal 731
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 294(b), Section 406, Section 420, Section 506(i)
High Courts05 Jul 2016Allowed
V5 Polymers Pvt. Ltd. Vs Union of India
Madras High Court · (2016) 340 ELT 493
High Courts05 Jul 2016Dismissed
The Commissioner of Income Tax, 63, Race Course Road Coimbatore - Appellant @HASH M/s. Veerakeralam Primary Agricultural Co-operative Credit Society No.17, Peria Thottam Colony Veerakeralam Coimbatore - 641 007
Madras High Court · (2016) 388 ITR 492
Income Tax Act, 1961 - Section 80P
High Courts05 Jul 2016Allowed
Zaida Clothing Vs Addl. Dir. General of Foreign Trade, New Delhi
Madras High Court · (2016) 339 ELT 531
High Courts05 Jul 2016Disposed Off
Sree Sai Inc. Vs Commissioner of Customs, Chennai-III
Madras High Court · (2016) 339 ELT 203
High Courts05 Jul 2016Dismissed
K. Annapoornam Vs The Secretary to Government
Madras High Court · (2016) 2 CWC 282 : (2016) 3 LLN 724
Constitution of India, 1950 — Article 226
High Courts05 Jul 2016Allowed
K. Rajagopalan Vs Sri Srinivasa Engineering Works
Madras High Court · (2016) 166 AIC 413 : (2016) 4 CTC 392 : (2016) 2 MadWNCri 173
Negotiable Instruments Act, 1881 (NI) - Section 138, 142(2)
High Courts05 Jul 2016Disposed Off
S. Tamilselvan Vs Government of Tamil Nadu
Madras High Court · (2016) 4 CTC 561 : (2016) 3 MIPR 219 : (2016) 3 MLJCriminal 129
Penal Code, 1860 (IPC) - Section 292, 292A, 295A, 298, 499, 500
High Courts05 Jul 2016Dismissed
Assistant Commissioner of Urban Land Vs A. Ganesan
Madras High Court · (2016) 4 CivilLJ 308 : (2016) 2 CWC 409 : (2016) 5 MLJ 513 : (2016) 2 RCRRent 321
Constitution of India, 1950 - Article 14, 31A
High Courts05 Jul 2016Allowed
S. Ramasamy Vs The Director of Town Panchayats
Madras High Court · (2016) 2 CWC 186 : (2016) 6 MLJ 42
Constitution of India, 1950 - Article 226
High Courts05 Jul 2016Allowed
Correspondent, St. Aloysius Middle School Vs State of Tamil Nadu
Madras High Court · (2016) 3 LLN 493
Constitution of India, 1950 - Article 226
High Courts04 Jul 2016Allowed
Minor K. Priyadarshini Vs Director of Elementary Education, Chennai
Madras High Court · (2016) 4 CTC 731 : (2016) 2 CWC 786
High Courts01 Jul 2016Allowed
A.M. Arunachalam Vs K. Tulasi Ram
Madras High Court · (2016) AIR(Madras) 171
Arbitration and Conciliation Act, 1996 — Section 20