High Courts14 Jul 2016Disposed Off
M/s.Jharsanya Logistics Pvt. Ltd. Vs The District Manager
Madras High Court · (2016) 6 MLJ 573
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 37 of 96
High Courts14 Jul 2016Disposed Off
Cetex Petrochemicals Ltd. Vs Commissioner of C. Ex., Chennai-I
Madras High Court · (2016) 340 ELT 108
High Courts14 Jul 2016Dismissed
Commissioner of Income-Tax Vs Sri Magunta Raghava Reddy Charitable Trust
Madras High Court · (2017) 292 CurTR 464
Income Tax Act, 1961 - Section 11, Section 2(15)
High Courts13 Jul 2016Disposed Off
P. Saravanan Vs State
Madras High Court · (2016) 2 MadWNCri 626 : (2016) 4 MLJCriminal 720
Criminal Procedure Code, 1973 (CrPC) - Section 251, Section 252Penal Code, 1860 (IPC) - Section 294(b)
High Courts13 Jul 2016Dismissed
M/s. Sea Coral Clearing and Forwarding Vs The Commissioner of Customs
Madras High Court · (2016) 2 CWC 528 : (2017) 345 ELT 620 : (2016) 6 MLJ 89
Broker Licensing Regulations, 2013 - Regulation 22Constitution of India, 1950 - Article 226Customs Brokers Licensing Regulations, 2013 - Regulation 19, 19(1), 19(2), 20, 23
High Courts13 Jul 2016Allowed
State of Tamil Nadu Vs M/s. Sri Renga Apparels (India) Pvt. Ltd.
Madras High Court · (2016) 5 CTC 1 : (2016) 3 LLJ 409 : (2016) 3 LLN 430
High Courts13 Jul 2016Dismissed
M. Somasundaram Vs Vetrivel
Madras High Court · (2016) 2 MadWN(Civil) 578
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts13 Jul 2016Disposed Off
S. Sumathi Vs R. Srinivasan
Madras High Court · (2016) 3 DCR 731
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142A, Section 143, Section 144
High Courts13 Jul 2016Allowed
Arunachalam Vs State
Madras High Court · (2017) 1 MLJCriminal 556
Penal Code, 1860 (IPC) - Section 376(2)(i), Section 376(2)(n), Section 450Protection of Children from Sexual Offences Act, 2012 - Section 29, Section 5(1), Section 5(j)(ii), Section 6
High Courts13 Jul 2016Disposed Off
P. Padmavathi Vs M. Mahendran
Madras High Court · (2016) 2 MadWN(Civil) 576
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts12 Jul 2016Allowed
P. Vasunathan Vs The Secretary, Tamil Nadu Tourism
Madras High Court · (2016) 2 CWC 493 : (2016) 6 MLJ 340
High Courts12 Jul 2016Allowed
T. Elamurugan Vs Dr. G. Jayachitra
Madras High Court · (2016) 5 CTC 486 : (2016) 2 RCRRent 452 : (2016) 2 RentLR 168
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 2(6), 2(8)
High Courts12 Jul 2016Disposed Off
Aqua Pump Industries Vs Puneet Mehta Trading
Madras High Court · (2016) AIR(Madras) 184 : (2017) 1 MIPR 229 : (2016) 6 MLJ 142 : (2017) 3 RAJ 518
Trade and Merchandise Marks Act, 1958 - Section 2(d)Trade Marks Act, 1999 - Section 29(4)
High Courts12 Jul 2016Dismissed
Ramalingam Vs Tamil Nadu State Transport Corporation
Madras High Court · (2016) 151 FLR 496 : (2016) 3 LLJ 673
High Courts12 Jul 2016Allowed
Shanthi Vs State
Madras High Court · (2017) 1 MLJCriminal 304
Penal Code, 1860 (IPC) - Section 120(b), Section 302, Section 302, Section 34, Section 393, Section 448
High Courts12 Jul 2016Allowed
P. Velusamy Vs K.V. Raghupathy
Madras High Court · (2016) 3 MadWNCri 43
High Courts11 Jul 2016Dismissed
Maheswari (Crl.A. No. 40 of 2014) - Appellant @HASH State rep. by The Inspector of Police, Tharamangalam Police Station, Tharamangalam, Salem District. (Cr.No. 495 of 2008) in both the appeals
Madras High Court · (2016) 4 MLJCriminal 400
Penal Code, 1860 (IPC) - Section 120B, Section 302, Section 34, Section 449
High Courts11 Jul 2016Allowed
Murugesan - Appellant @HASH State Rep. by Inspector of Police, Kilvellur Police Station, Nagapattinam District.
Madras High Court · (2016) 4 MLJCriminal 582
Penal Code, 1860 (IPC) - Section 302, Section 324, Section 34
High Courts11 Jul 2016Allowed
B.V. Surendra Sha Vs The Secretary to Government Municipal Administration
Madras High Court · (2016) 6 MLJ 270
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17(a)
High Courts11 Jul 2016Allowed
V.A. Ramash Vs Assistant Commissioner of Customs, Chennai
Madras High Court · (2016) 339 ELT 18