High Courts29 Jun 2016Allowed
Hajara Vs Secretary to the Government of India
Madras High Court · (2016) 3 MadWNCri 67
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 40 of 96
High Courts29 Jun 2016Dismissed
T. Kannan Vs Piramal Diagnostics Services Private Limited
Madras High Court · (2016) 2 MadWNCri 407
High Courts28 Jun 2016Allowed
Dinesh (C.A. No. 123/2015/A5) - Appellant @HASH tate by the Inspector of Police, Gudiyatham Taluk Police Station, Gudiyatham, Vellore District in all C.As.
Madras High Court · (2016) 4 MLJCriminal 394
Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 302, Section 34, Section 364, Section 379
High Courts28 Jun 2016Allowed
Vijai [A2] Vs State
Madras High Court · (2016) 4 MLJCriminal 649
Penal Code, 1860 (IPC) - Section 302, Section 34, Section 34, Section 449
High Courts28 Jun 2016Partly Allowed
Suresh Kumar @ Appu - Appellant @HASH State Rep. by The Inspector of Police, Town Police Station, Karaikal, Puducherry. (Crime No.275 of 2012)
Madras High Court · (2017) 1 LW(Crl) 24 : (2016) 4 MLJCriminal 274
Criminal Procedure Code, 1973 (CrPC) - Section 357AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 307, Section 324, Section 326
High Courts28 Jun 2016Allowed
A. Kalaiselvan Vs State of Tamil Nadu
Madras High Court · (2016) 2 CWC 430 : (2016) 3 LLN 740
Constitution of India, 1950 — Article 226
High Courts28 Jun 2016Dismissed
T. Palaniappan Vs City Union Bank Ltd.
Madras High Court · (2016) 166 AIC 417 : (2016) AIRCC 2740 : (2016) 4 CTC 337 : (2016) 2 MadWN(Civil) 621 : (2016) 6 MLJ 166
Civil Procedure Code, 1908 (CPC) - Section 16, 20
High Courts28 Jun 2016Allowed
M/s. TVS Finance and Services Ltd. Vs Aerupula Narahari Rao
Madras High Court · (2016) 4 CTC 492
Arbitration and Conciliation Act, 1996 - Section 7
High Courts28 Jun 2016Dismissed
K. Pasupathy Vs Shiyamala Devi
Madras High Court · (2016) 4 CTC 304 : (2016) 3 MadWN(Civil) 99
Evidence Act, 1872 - Section 101, 102, 103, 104Hindu Marriage Act, 1955 - Section 5Tamil Nadu Pension Rules, 1978 - Rule 45(5)(i)
High Courts28 Jun 2016Allowed
P. Vennila Vs State of Tamil Nadu
Madras High Court · (2017) 1 MLJCriminal 10
High Courts28 Jun 2016Allowed
Selvam Vs State
Madras High Court · (2017) 2 CriCC 321 : (2017) CriLJ 565
Constitution of India, 1950 - Article 21Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 201, Section 302, Section 498A
High Courts27 Jun 2016Disposed Off
Selvaraj S/o. Sankaran Vs State
Madras High Court · (2016) 3 MLJCriminal 697
Penal Code, 1860 (IPC) — Section 120B, 34, 380, 406, 420, 477A
High Courts27 Jun 2016Allowed
Vijayaraj Surana Vs Commissioner of Customs, Chennai-III
Madras High Court · (2016) 340 ELT 308
High Courts27 Jun 2016Dismissed
S. Jamal Vs Central Government of India
Madras High Court · (2016) 338 ELT 191
High Courts27 Jun 2016Dismissed
S. Gopi Vs Sri Jai Sai Enterprises N.T.R. Colony
Madras High Court · (2016) AIRCC 2836 : (2017) 1 MIPR 224 : (2016) 5 MLJ 684 : (2016) 68 PTC 557
High Courts24 Jun 2016Allowed
Perumal [A3] - Appellant @HASH State Rep. by The Inspector of Police, T-4, Maduravoyal Police Station, Maduravoyal, Chennai-95. [Crime No.476 of 2009]
Madras High Court · (2016) 4 MLJCriminal 552
Penal Code, 1860 (IPC) - Section 148, Section 302, Section 452
High Courts24 Jun 2016Allowed
M. Pattammal Vs G. Parthasarathy
Madras High Court · (2016) 167 AIC 441 : (2016) 3 MadWN(Civil) 21 : (2016) 5 MLJ 689
High Courts23 Jun 2016Dismissed
D. Ramagopal Vs Ms. Kalpalatha Rajan I.R.S.
Madras High Court · (2016) 288 CurTR 354
Income Tax Act, 1961 — Section 127