High Courts21 Jun 2016Dismissed
S. Karthikeya Balaji Vs Lions Club International
Madras High Court · (2017) 1 ArbiLR 68 : (2016) 5 MLJ 429
Arbitration and Conciliation Act, 1996 - Section 8
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 42 of 96
High Courts21 Jun 2016Dismissed
Government of Tamil Nadu Vs Kamala
Madras High Court · (2016) 5 MLJ 753
High Courts21 Jun 2016Allowed
E.T.A. General Pvt. Ltd. Vs The Additional Commissioner of Central Excise
Madras High Court · (2016) 5 MLJ 695
High Courts20 Jun 2016Disposed Off
TTK Health care Limited Vs Mayank Pharmaceuticals
Madras High Court · (2016) 67 PTC 559 : (2017) 2 RAJ 361
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1Copyright Act, 1957 — Section 51, 54, 55, 62Trade Marks Act, 1999 — Section 134, 135, 27, 28, 29
High Courts20 Jun 2016Partly Allowed
Ayyanar - Appellant @HASH State Rep. by The Inspector of Police, Neyveli Town Police Station, Cuddalore District. [Crime No.510 of 2011]
Madras High Court · (2016) 4 MLJCriminal 488
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts20 Jun 2016Allowed
M/s. VTX Industries Limited, Represented by its Managing Director, Mr. A.L. Ramachandra, No.10 of 400, Palghat Road, Kuniamuthur, Coimbatore - 641 008 - Petitioner @HASH M/s. Thiagarajar Mills Private Limited, Kappalur, Madurai - 625 008. Represented by i
Madras High Court · (2016) 4 MLJCriminal 586
Criminal Procedure Code, 1973 (CrPC) - Section 357(3), Section 439Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Jun 2016Allowed
Flemingo Duty Free Shop (P) Ltd. Vs State of Tamil Nadu
Madras High Court · (2016) 341 ELT 61
High Courts20 Jun 2016Disposed Off
Bora Agro Foods Vs Narcotics Commr., CBN
Madras High Court · (2016) 340 ELT 273
High Courts20 Jun 2016Dismissed
Thiru Rani Logistics Pvt. Ltd. Vs Dir. General, Dghrd, C. and C.E., New Delhi
Madras High Court · (2016) 340 ELT 160
High Courts20 Jun 2016Allowed
Commr. of C. Ex. & S.T., LTU, Chennai Vs EID Parry (India) Ltd.
Madras High Court · (2016) 338 ELT 359
High Courts20 Jun 2016Dismissed
A. Radhakrishnan Vs Inspector of Police
Madras High Court · (2016) 4 MLJCriminal 232
Criminal Procedure Code, 1973 (CrPC) — Section 161, 239Penal Code, 1860 (IPC) — Section 34, 414
High Courts20 Jun 2016Dismissed
Commr. of C. Ex. (Exports) Vs Aren Shipping Agents (P) Ltd.
Madras High Court · (2016) 341 ELT 586
High Courts20 Jun 2016Allowed
Meenakshi Impex Vs Commissioner of Customs (Seaport), Chennai-IV
Madras High Court · (2016) 339 ELT 357
High Courts20 Jun 2016Dismissed
State of Tamil Nadu Vs Selvi. Kavitha Ramu
Madras High Court · (2016) 5 MLJ 769
Tamil Nadu Buildings (Lease and Rent Control) Rules, 1961 - Rule 17A
High Courts20 Jun 2016Disposed Off
Banumathy Vs Velmurugan
Madras High Court · (2016) 2 MadWN(Civil) 561
Specific Relief Act, 1963 - Section 16(c)
High Courts17 Jun 2016Dismissed
Duraisamy Vs State
Madras High Court · (2016) 4 MLJCriminal 659
Penal Code, 1860 (IPC) - Section 120B, Section 120B, Section 147, Section 148, Section 149, Section 149, Section 201, Section 302, Section 302, Section 364
High Courts17 Jun 2016Disposed Off
Rabiya Bee Vs Principal Commr. of Cus. (Airport), Chennai
Madras High Court · (2016) 339 ELT 207
High Courts17 Jun 2016Partly Allowed
Divisional Engineer Highways Tiruvannamalai Vs T. Dhanachezhiyan
Madras High Court · (2016) 151 FLR 183 : (2016) 3 LLJ 389
High Courts16 Jun 2016Allowed
Karan Traders Vs Joint Commissioner of C. Ex., Salem
Madras High Court · (2016) 339 ELT 249
High Courts16 Jun 2016Dismissed
B. Kamalakannan Vs Managing Director Canara Bank
Madras High Court · (2016) LIC 3176 : (2017) 1 LLN 203 : (2016) 5 MLJ 129
Civil Procedure Code, 1908 (CPC) - Section 60Constitution of India, 1950 - Article 226