High Courts08 Jun 2016Dismissed
M. Johnson Vs E. Pushpavalli
Madras High Court · (2016) 4 CTC 152 : (2016) 2 MadWN(Civil) 628 : (2016) 5 MLJ 886 : (2017) 1 RCRCivil 43
Evidence Act, 1872 - Section 3Specific Relief Act, 1963 - Section 16
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 45 of 96
High Courts08 Jun 2016Dismissed
Easwari Vs Principal Secretary, Department of School Education
Madras High Court · (2016) 5 MLJ 257
Criminal Procedure Code, 1973 (CrPC) - Section 357
High Courts08 Jun 2016Dismissed
B. Raghumaran Vs Mrs. Pushpabai
Madras High Court · (2016) 6 MLJ 286
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 58
High Courts08 Jun 2016Partly Allowed
Suresh Kumar Vs State
Madras High Court · (2016) 2 MadWNCri 372 : (2016) 3 MLJCriminal 513
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 307, 436
High Courts08 Jun 2016Dismissed
A. Aandisamy Chettiar - Petitioner/Petitioner/Appellant @HASH A. Subburaj Chettiar /Respondent/Respondent
Madras High Court · (2016) 167 AIC 423
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 41 Rule 27
High Courts08 Jun 2016Allowed
Amicus Communications Vs Commissioner of Cus. (Appeals), Chennai
Madras High Court · (2016) 338 ELT 263
High Courts08 Jun 2016Allowed
Mahalingam Vs State
Madras High Court · (2016) 3 Crimes 209 : (2016) 3 MLJCriminal 533
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302
High Courts08 Jun 2016Partly Allowed
Poovarasi Vs The State Rep. by The Inspector of Police
Madras High Court · (2016) 3 MLJCriminal 385
Penal Code, 1860 (IPC) - Section 201, 302, 364
High Courts07 Jun 2016Allowed
B.Vasantha Vs The Managing Director The Tamil Nadu State Transport Corporation
Madras High Court · (2016) 2 AnWR 664 : (2016) 2 AnWR 309
Motor Vehicles Act, 1988 — Section 163-A
High Courts07 Jun 2016Partly Allowed
Muthupandi Vs State
Madras High Court · (2016) 3 MLJCriminal 619
Penal Code, 1860 (IPC) — Section 300, 302, 304(1)
High Courts07 Jun 2016Dismissed
The State, (Represented by The Public Prosecutor, High Court, Madras, (V and A.C., Vellore - Crime No.3/2005)- Appellant @HASH Manoharan
Madras High Court · (2016) CriLJ 4682 : (2017) 1 Crimes 433 : (2017) 3 RCRCriminal 59
Prevention of Corruption Act, 1988 - Section 13(1)(d)(ii), Section 13(2), Section 7
High Courts07 Jun 2016Disposed Off
Shanthi Vs Sree Karbaga Lakshmi
Madras High Court · (2016) 168 AIC 642 : (2016) 2 MadWNCri 190
Criminal Procedure Code, 1973 (CrPC) - Section 205
High Courts07 Jun 2016Allowed
Sundar - Appellant @HASH State Rep. by The Inspector of Police, Redhills Police Station, Thiruvallur District. (Crime No.225 of 2008)
Madras High Court · (2016) CriLJ 4920 : (2017) 1 Crimes 383
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 302
High Courts07 Jun 2016Disposed Off
Mohamed Ansar Abdul Gafoor Vs Asstt. Commr. of Cus., Chennai
Madras High Court · (2016) 338 ELT 585
High Courts07 Jun 2016Dismissed
Bharat Heavy Electricals Limited Vs M/s. Jyothi Turbopower Services Private Limited
Madras High Court · (2017) 1 ArbiLR 289 : (2016) 4 CTC 1 : (2016) 5 MLJ 1
Arbitration and Conciliation Act, 1996 - Section 25(a)
High Courts06 Jun 2016Partly Allowed
Prabhu (Crl.A. No. 306/2013/A-1 in S.C. No. 17 of 2012) - Appellant @HASH State by Inspector of Police, Tiruppathur Taluk Police Station in both Crl. Appeals/Complainant in both Crl. Appeals(Crime No.661 of 2010)
Madras High Court · (2016) 4 MLJCriminal 423
Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 300, Section 302, Section 304(1)
High Courts06 Jun 2016Dismissed
Manoharan Vs S.P. Chohkalingam Chettiyar
Madras High Court · (2016) 5 CTC 495
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 153
High Courts06 Jun 2016Disposed Off
R. Rengarajan Vs A. Vasudevan
Madras High Court · (2016) 168 AIC 643
Criminal Procedure Code, 1973 (CrPC) - Section 245(2)
High Courts06 Jun 2016Allowed
Palanisamy - Appellant @HASH State rep. By Inspector of Police, Mangalam Police Station, (Cr.No.1831 of 2011)
Madras High Court · (2016) 3 MadWNCri 108 : (2016) 4 MLJCriminal 373
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 404