High Courts02 Jun 2016Allowed
A.S. Enterprises Vs Commissioner of Customs, Chennai
Madras High Court · (2016) 337 ELT 321
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 47 of 96
High Courts02 Jun 2016Dismissed
Refex Energy Limited Vs Union of India and another
Madras High Court · (2016) AIR(Madras) 139 : (2016) 4 CTC 225 : (2016) 4 MLJ 641
Constitution of India, 1950 - Article 14
High Courts02 Jun 2016Allowed
Palaniappan and others Vs State of Tamil Nadu Rep. by the District Collector Salem and another
Madras High Court · (2016) 2 MadWN(Civil) 337 : (2016) 4 MLJ 665
Evidence Act, 1872 - Section 102, 103, 104Tamil Nadu Forest Act, 1882 - Section 68A
High Courts02 Jun 2016Allowed
Parvathi Vs Muruhiyalu Ammal
Madras High Court · (2016) 5 MLJ 867
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Jun 2016Dismissed
Managing Director, Tamil Nadu State Transport Corporation (Salem) Ltd. Vs Chinnadurai
Madras High Court · (2016) 4 ACC 261 : (2017) ACJ 505 : (2016) AIR(Madras) 146 : (2016) 4 CTC 736 : (2016) 290 CurTR 297 : (2016) 385 ITR 656 : (2016) 3 KLT 103 : (2016) 2 MadWN(Civil) 376 : (2016) 5 MLJ 105 : (2016) 2 TNMAC 71
Income Tax Act, 1961 - Section 156, 194AMotor Vehicles Act, 1988 - Section 168
High Courts02 Jun 2016Partly Allowed
R. Natesan Vs R. Padmanaban
Madras High Court · (2016) 4 CTC 716 : (2016) 5 MLJ 614
Arbitration and Conciliation Act, 1996 - Section 42, 8
High Courts02 Jun 2016Dismissed
Thirunavukarasu Vs State
Madras High Court · (2016) 3 MLJCriminal 371
Penal Code, 1860 (IPC) - Section 302
High Courts02 Jun 2016Allowed
Senthamaraikannan Vs Jaya
Madras High Court · (2016) 6 MLJ 71
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Jun 2016Dismissed
Manager, Reliance Insurance Co. Ltd. Vs Thahirabanu
Madras High Court · (2016) 2 MadWN(Civil) 475 : (2016) 2 TNMAC 67
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jun 2016Disposed Off
K. Senthil Vs Sub-Registrar Ganapathy
Madras High Court · (2017) 1 CTC 475
Constitution of India, 1950 - Article 226Registration Act, 1908 - Section 21(1), Section 35(3)Tamil Nadu Registration Rules, 1983 - Rule 162, Rule 18
High Courts01 Jun 2016Allowed
S. Saibullahkhan Vs Hairunisha Beevi
Madras High Court · (2016) 5 CTC 500
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12(2)
High Courts01 Jun 2016Dismissed
R. Navaneetha Krishnan Vs State
Madras High Court · (2016) 4 MLJCriminal 123
Evidence Act, 1872 — Section 114(a)Penal Code, 1860 (IPC) — Section 302, 392
High Courts01 Jun 2016Allowed
Mani @ Anburaj - Appellant @HASH The State by Inspector of Police, Pallipalayam Police Station, Namakkal District, (Crime No. 486 of 2010) /complainant
Madras High Court · (2016) 2 MadWNCri 565 : (2016) 4 MLJCriminal 471
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 307, Section 324
High Courts01 Jun 2016Allowed
Ramesh - Appellant @HASH State Rep. by The Inspector of Police, Tirupur Rural Police Station, Tirupur District. [Crime No.5748 of 2010]
Madras High Court · (2016) 4 MLJCriminal 266
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 392, Section 449
High Courts01 Jun 2016Dismissed
Commissioner of Income Tax, Chennai Vs M/s. TTK Healthcare Ltd.
Madras High Court · (2016) 385 ITR 326
Income Tax Act, 1961 - Section 28(va)
High Courts01 Jun 2016Dismissed
M/s South India Corporation Pvt. Ltd. Vs M/s. Kamarajar Port Limited
Madras High Court · (2016) 2 CWC 585 : (2016) 5 MLJ 259
High Courts01 Jun 2016Allowed
Anand Vs State
Madras High Court · (2016) 3 MLJCriminal 375 : (2016) 5 RCRCriminal 872
Penal Code, 1860 (IPC) - Section 302
High Courts01 Jun 2016Dismissed
M/s. Caravel Logistics Pvt. Ltd. Vs The Joint Secretary (RA)
Madras High Court · (2016) 2 CWC 1 : (2016) 338 ELT 266 : (2016) 6 MLJ 33
Customs Act, 1962 - Section 116, 148, 2(31), 30, 30(1), 31
High Courts01 Jun 2016Disposed Off
Ashwini Anilkumar Vs State by the Inspector of Police
Madras High Court · (2016) 2 MadWNCri 195
High Courts27 May 2016Dismissed
Kavin Motors Vs Managing Partner, P. Senthilkumar, Shri Saravanagiri Agencies, Authorised Sub-dealer (YMC) Yamaha Motor Bikes, Show Room at Alangiam Road, Dharapuram and another
Madras High Court · (2016) 2 MadWN(Civil) 516 : (2016) 4 MLJ 671
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3