High Courts28 Apr 2016Dismissed
V. Thirulokachander Vs Union of India
Madras High Court · (2016) 4 MLJ 757
Constitution of India, 1950 - Article 226Multi-State Cooperative Societies Act, 2002 - Section 51(1)
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 50 of 96
High Courts28 Apr 2016Dismissed
Pushparayan Project Director, East Coast Research and Development Vs Secretary, Government of India, Ministry of Environment and Forests and others
Madras High Court · (2016) 6 FLT 707 : (2016) 4 MLJ 513
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Allowed
S. Subramani and another Vs Govindan
Madras High Court · (2016) 3 MadWN(Civil) 336 : (2016) 4 MLJ 409
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts28 Apr 2016Disposed Off
Karuppaiah Pillai Vs Palanisamy
Madras High Court · (2016) 2 MadWN(Civil) 564
Tamil Nadu Irrigation Tanks (Improvement) Act, 1949 - Section 3(c), Section 4
High Courts28 Apr 2016Allowed
N. Velu Vs G. Velu
Madras High Court · (2016) 6 CTC 806
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1Representation of the People Act, 1951 - Section 123Tamil Nadu Panchayats (Election) Rules, 1995 - Rule 63, Rule 66
High Courts28 Apr 2016Allowed
Antony Vs Udayar
Madras High Court · (2017) 169 AIC 606 : (2016) 2 MadWN(Civil) 588
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Apr 2016Allowed
Shri Omprakash Triloki Chandwani Vs The State of Tamil Nadu
Madras High Court · (2016) 2 MadWNCri 522 : (2016) 3 MLJCriminal 701
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)(i)Constitution of India, 1950 — Article 22(5), 22(5), 226
High Courts27 Apr 2016Disposed Off
Senraj Vs Secretary to Government, Home, Prohibition and Excise Department, State of Tamil Nadu
Madras High Court · (2016) 67 PTC 79
Constitution of India, 1950 - Article 226Copyright Act, 1957 - Section 51(a), 52(A), 63, 65, 68Penal Code, 1860 (IPC) - Section 511
High Courts27 Apr 2016Allowed
K. Krishnan Vs A. Valarmathi
Madras High Court · (2016) 4 CTC 163 : (2016) 2 MadWN(Civil) 617 : (2017) 1 RCRCivil 36
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Specific Relief Act, 1963 - Section 22(2)
High Courts27 Apr 2016Disposed Off
S. Kannan Vs State
Madras High Court · (2016) 3 MLJCriminal 355
Constitution of India, 1950 - Article 21, 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 303, 91
High Courts27 Apr 2016Dismissed
M. Muthuraj Vs The Deputy General of Police
Madras High Court · (2016) 5 CTC 50 : (2016) 3 LLN 456 : (2017) 1 WritLR 376
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Disposed Off
Dr. S. Jayabalan Vs Director General of Police and Others
Madras High Court · (2016) 4 MLJ 419
High Courts26 Apr 2016Allowed
Joseph @ Ramanujam - Appellant @HASH State rep by The Inspector of Police M.1, Perinaickenpalayam Police Station Coimbatore District.
Madras High Court · (2016) 4 MLJCriminal 533
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts26 Apr 2016Allowed
Jai Hind Wire Rod Mills Ltd. Vs Additional Commr. of Cus., Chennai
Madras High Court · (2016) 336 ELT 276
High Courts26 Apr 2016Allowed
S. Rajarathinam Vs Secretary to Government, Home Department, Government of Tamil Nadu
Madras High Court · (2016) 5 MLJ 839
High Courts26 Apr 2016Allowed
Laloo @ Lemon Anandaraj Vs District Magistrate, Puducherry
Madras High Court · (2016) 3 MLJCriminal 348
Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts26 Apr 2016Dismissed
Azhagudurai Vs State
Madras High Court · (2016) 3 MLJCriminal 344
Criminal Procedure Code, 1973 (CrPC) - Section 389(1)Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts26 Apr 2016Disposed Off
Renuka Manuel Vs Mallika Surender
Madras High Court · (2016) 5 MLJ 747
High Courts26 Apr 2016Disposed Off
Government of Tamilnadu Vs J. Poongothai Assistant, Government High School
Madras High Court · (2016) 2 CWC 434 : (2016) 3 LLN 749 : (2016) 5 MLJ 700
High Courts26 Apr 2016Disposed Off
N. Raju Vs V.N. Krishnasamy
Madras High Court · (2016) 2 MadWNCri 21