High Courts22 Apr 2016Allowed
Suguna Vs Subramani
Madras High Court · (2016) 165 AIC 348 : (2016) 2 MadWN(Civil) 386 : (2016) 5 MLJ 116
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 52 of 96
High Courts22 Apr 2016Allowed
Sub Continental Equities Limited Vs R.V.D. Ramaiah
Madras High Court · (2016) 4 CTC 353 : (2016) 2 MadWN(Civil) 706
Civil Procedure Code, 1908 (CPC) - Section 16, 20
High Courts22 Apr 2016Dismissed
State rep. by the Inspector of Police Vs Govindaraj
Madras High Court · (2016) 3 MLJCriminal 413
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 120B, 302, 341, 506(ii)
High Courts22 Apr 2016Disposed Off
R. Kandasamy Vs Commissioner & Special Commissioner
Madras High Court · (2016) 6 MLJ 196
High Courts22 Apr 2016Dismissed
Government of Tamil Nadu Vs Welfare Association of Tamil Nadu
Madras High Court · (2016) 6 MLJ 19
High Courts22 Apr 2016Allowed
The Inspector General of Prisons, Vs P. Marimuthu
Madras High Court · (2016) LIC 4308 : (2016) 3 LLN 459
High Courts22 Apr 2016Disposed Off
Dr. S. Vijai Vikraman Vs Government of Tamil Nadu
Madras High Court · (2016) 6 MLJ 188
High Courts22 Apr 2016Disposed off
Vidhya Hospital Rep. By its Managing Partner M. Sivakumar, Salem Vs Regional Provident Fund Commissioner Recovery Officer Employees Provident Fund Organisation and Others
Madras High Court · (2016) 2 CLR 531 : (2016) 150 FLR 508 : (2016) 3 LLJ 681
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts22 Apr 2016Dismissed
S. Sampoorna Ganapathy Vs The Secretary to Government, Education Department, Secretariat, Fort ST.George, Chennai-9 and another
Madras High Court · (2016) 4 MLJ 251
Constitution of India, 1950 — Article 226
High Courts22 Apr 2016Allowed
Commissioner of Income Tax Chennai Vs M/s. Ramaniyam Homes P Ltd., (formerly known as Rasi Silk Industries Limited) Sruti, Old No.11, New No.21, 2nd Main Road, Gandhi Nagar, Adyar, Chennai-600020
Madras High Court · (2016) 287 CurTR 200 : (2016) 384 ITR 530
Income Tax Act, 1961 — Section 28(iv)
High Courts22 Apr 2016Dismissed
M/s. Irbaz Shoes represented by its Proprietor, No. 2, (487), Kilpauk Garden Road, Kilpauk, Chennai-600 010 Vs M/s. Bostik India Private Limited, represented by its Technical Service Executive Mr.J.Balaji, No.W-393/9, 4th Floor, A.R.Building
Madras High Court · (2016) 165 AIC 363 : (2016) 3 CTC 411 : (2016) 4 MLJ 525
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20
High Courts22 Apr 2016Disposed Off
G. Sathyan Vs B. Vasudevan
Madras High Court · (2017) 1 CTC 534
Arbitration and Conciliation Act, 1996 - Section 34, Section 36Partnership Act, 1932 - Section 37, Section 46, Section 48
High Courts21 Apr 2016Allowed
Susila and Another Vs State by Inspector of Police
Madras High Court · (2016) 3 MLJCriminal 1
Penal Code, 1860 (IPC) - Section 120B, 302
High Courts21 Apr 2016Disposed Off
S. Ramakrishnan Vs Nagoor Meeral
Madras High Court · (2016) 6 MLJ 353 : (2016) 2 RCRRent 48 : (2016) 1 RentLR 574
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(3)(a)(i)
High Courts21 Apr 2016Allowed
Ravi @ Onankuttai Ravi Vs State of Tamil Nadu
Madras High Court · (2016) 3 MLJCriminal 635
Constitution of India, 1950 — Article 21, 22(1), 39ACriminal Procedure Code, 1973 (CrPC) — Section 303, 304, 311Penal Code, 1860 (IPC) — Section 394
High Courts21 Apr 2016Dismissed
K.R. Raviselvan - Petitioner @HASH State Rep. by, The Inspector of Police, Thennilai Police Station, Karur District ((Crime No 129 of 2012) Respondent (Crl.O.P.(MD) No. 6319 of 2016))
Madras High Court · (2016) 4 MLJCriminal 290
Penal Code, 1860 (IPC) - Section 307
High Courts21 Apr 2016Allowed
Gopalakannan @ Mohanakannan Vs State
Madras High Court · (2016) 3 MLJCriminal 539
Penal Code, 1860 (IPC) — Section 120(B), 148, 302, 341
High Courts21 Apr 2016Allowed
Ramasamy Vs State
Madras High Court · (2016) 3 MLJCriminal 231
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302, 498A
High Courts21 Apr 2016Dismissed
Shyam Singh Vs State
Madras High Court · (2016) 3 MLJCriminal 359
Copyright Act, 1957 - Section 51(b), 63Penal Code, 1860 (IPC) - Section 420, 481, 483, 486
High Courts21 Apr 2016Dismissed
Murugan Vs State, rep. by The Inspector of Police
Madras High Court · (2016) 3 MLJCriminal 479
Penal Code, 1860 (IPC) - Section 148, 149, 302, 324Tamil Nadu Prevention of Properties (Damages and Loss) Act, 1992 - Section 3(1)