High Courts12 Apr 2016Dismissed
Sundaram Vs Christalip Suseela Bai
Madras High Court · (2016) 3 MadWN(Civil) 4
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 56 of 96
High Courts12 Apr 2016Disposed Off
M/s. New India Assurance Co. Ltd. Vs Karthick
Madras High Court · (2017) ACJ 934 : (2016) 2 TNMAC 91
High Courts11 Apr 2016Dismissed
K. Ganesh Vs C. Arasukumar
Madras High Court · (2017) ACD 65 : (2016) 2 DCR 795 : (2016) 2 NIJ 470
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Apr 2016Partly Allowed
Tamil Nadu State Transport Corporation (Salem) Ltd. Vs The Presiding Officer Labour Court, Salem
Madras High Court · (2016) 3 CLR 309
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts11 Apr 2016Dismissed
Mari @ Muthu @ Marimuthu Vs State rep. by The Inspector of Police
Madras High Court · (2016) 3 MLJCriminal 404
Penal Code, 1860 (IPC) - Section 302, 380
High Courts11 Apr 2016Dismissed
K. Nagarajan Vs C. Arasukumar
Madras High Court · (2016) 2 MadWNCri 44
High Courts07 Apr 2016Dismissed
Selvavinayagar Co-Operative Handloom Weavers Production and Sales Society Vs P.A. Vinayagam
Madras High Court · (2016) 4 CTC 288 : (2016) 3 MadWN(Civil) 27
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Specific Relief Act, 1963 - Section 12
High Courts07 Apr 2016Dismissed
Secretary to Government (Expenditure) Finance Department, Secretariat, Chennai Vs T. Gunasekaran Assistant, Finance Department, Secretariat, Chennai
Madras High Court · (2016) LIC 2308
Constitution of India, 1950 - Article 16, 309Tamil Nadu State and Subordinate Service Rules, 1987 - Rule 36(b)(II)
High Courts07 Apr 2016Partly Allowed
Rajan Vs State Rep. by The Inspector of Police
Madras High Court · (2017) CriLJ 500 : (2016) 2 MadWNCri 424 : (2016) 3 MLJCriminal 468
Penal Code, 1860 (IPC) - Section 302, 52
High Courts07 Apr 2016Dismissed
Director General of Police Vs R. Manikandan
Madras High Court · (2016) LIC 2415
Constitution of India, 1950 - Article 16, 226
High Courts07 Apr 2016Dismissed
Pakkiri Vs Saraswathi and Others
Madras High Court · (2016) 4 MLJ 500
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 33, 35
High Courts07 Apr 2016Disposed Off
K.K. Ramesh Vs Chief Secretary, State of Tamil Nadu, Secretariat, Chennai 600 009
Madras High Court · (2016) AIRCC 1881 : (2016) 3 CTC 416 : (2016) 3 RCRCivil 388
Right to Information Act, 2005 — Section 4(2)
High Courts07 Apr 2016Disposed Off
Vellore Citizens Welfare Forums through its President Murugandi Vs Union of India and Others
Madras High Court · (2016) 4 MLJ 25
Environment (Protection) Act, 1986 — Section 3, 5National Greens Tribunal Act, 2010 — Section 26, 27, 28
High Courts07 Apr 2016Disposed Off
Devaneethi Vs T. Sathiah
Madras High Court · (2016) 2 MadWN(Civil) 254
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts07 Apr 2016Dismissed
V. Selvaraj Vs A. Subburaj
Madras High Court · (2016) 3 MadWN(Civil) 184
High Courts06 Apr 2016Partly Allowed
Munivel @ Kutti Vs State by Inspector of Police
Madras High Court · (2016) 3 MLJCriminal 553
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts06 Apr 2016Allowed
The Management Madras Gymkhana Club Vs Mr. Ravi Arockiasamy
Madras High Court · (2016) 3 CLR 228 : (2016) 151 FLR 693
Industrial Disputes Act, 1947 - Section 10(1), 33(2)(b)
High Courts06 Apr 2016Dismissed
Rajiv Gandhi ONGC (Con) Workers Welfare Association Vs Government of India and Others
Madras High Court · (2016) 150 FLR 499 : (2016) LabLR 894 : (2016) 2 LLJ 644
Industrial Disputes Act, 1947 — Section 2(k)Trade Unions Act, 1926 — Section 14
High Courts06 Apr 2016Disposed off
Change India, rep. by its Director Vs Government of Tamil Nadu rep. by the Chief Secretary Secretariat and Others
Madras High Court · (2016) 3 CTC 337 : (2016) 4 MLJ 1
Constitution of India, 1950 — Article 226University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Highe