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Madras High Court judgments, 2016

1,919 judgments · page 60 of 96

High Courts30 Mar 2016Disposed off

South Indian Music Companies Association Vs Union of India

Madras High Court · (2016) 2 MIPR 64 : (2016) 3 MLJ 647 : (2016) 67 PTC 99 : (2017) 1 RAJ 408

Constitution of India, 1950 — Article 14, 19(1)(g), 245, 300-A, 50Copyright Act, 1957 — Section 11, 11(2), 12, 31, 31D, 78(2)Copyright Rules, 2013 — Rule 3, 3(2), 3(2)(ii)(a), 3(2)(ii)(b), 3(2)(ii)(c), 3(2)(ii)(d),
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High Courts30 Mar 2016Dismissed

M. Deepak and Others Vs The State

Madras High Court · (2016) 03 MAD CK 0045

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 207, Section 313(1)(b), Section 428Penal Code, 1860 (IPC) - Section 109, Section 120B, Section 120-B, Section 147, Section 148, Section 149, Section 302, Section 34, Sec
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High Courts30 Mar 2016Disposed Off

A. Palanisamy Vs Savithiri

Madras High Court · (2016) 2 MadWN(Civil) 59

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, Section 47
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High Courts29 Mar 2016Allowed

G. Dinesh Kumar Vs S. Eswaramoorthy

Madras High Court · (2016) ACD 511 : (2016) 3 DCR 644 : (2017) 1 NIJ 285

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
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High Courts29 Mar 2016Allowed

Dr. Abdul Rahman Vs Mohamed Syed

Madras High Court · (2016) 165 AIC 366 : (2016) 2 MadWN(Civil) 470 : (2016) 4 MLJ 520

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (d)Waqf Act, 1995 - Section 83, 85
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High Courts28 Mar 2016Disposed Off

A. Leo Charles Vs M. Vijayakumar

Madras High Court · (2016) 167 AIC 409 : (2016) 4 CriCC 740 : (2016) CriLJ 4051 : (2016) 3 MLJCriminal 286 : (2017) 1 RCRCriminal 295

Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Penal Code, 1860 (IPC) - Section 107, 167, 204, 218
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