High Courts09 Jun 2015Dismissed
K. Ramar and Others Vs Panchali Ammal and Others
Madras High Court · (2015) 4 CTC 113
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 99 of 204
High Courts09 Jun 2015Dismissed
Aayeeammal and Others Vs Kamalammal
Madras High Court · (2015) 06 MAD CK 0404
High Courts09 Jun 2015Dismissed
The New India Assurance Co. Ltd. Vs Sekar and Others
Madras High Court · (2015) 06 MAD CK 0403
High Courts09 Jun 2015Partly Allowed
M. Chellammal and Others Vs C. Shanthi and Others
Madras High Court · (2016) 1 CTC 415 : (2015) 4 LW 884
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, 96Evidence Act, 1872 - Section 107, 108Hindu Succession Act, 1956 - Section 10, 15, 8
High Courts09 Jun 2015Dismissed
D. Palanisamy Vs The Principal Chief Conservator of Forests, Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0388
Registration of Births and Deaths Act, 1969 - Section 12, 17
High Courts09 Jun 2015Disposed off
Kari Sampath Vs The District Collector, Sivagangai District and Others
Madras High Court · (2015) 06 MAD CK 0385
High Courts09 Jun 2015Dismissed
A. Murugesan Vs The Superintending Engineer, TANGEDCO and Others
Madras High Court · (2015) 06 MAD CK 0384
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)
High Courts09 Jun 2015Dismissed
P. Sugumar Vs The District Collector, Theni District and Others
Madras High Court · (2015) 06 MAD CK 0367
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(2), 200, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(iv)
High Courts09 Jun 2015Dismissed
Arunachalam and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0366
Land Acquisition Act, 1894 - Section 10, 11, 2, 4(1), 5(A)
High Courts09 Jun 2015Dismissed
V.N. Devadoss Vs T. Manavala Pillai and Others
Madras High Court · (2015) 06 MAD CK 0263
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16, 16(c)
High Courts09 Jun 2015Partly Allowed
R. Venkatachalam and Others Vs S.R. Lakshmanan and Others
Madras High Court · (2015) 5 CTC 423 : (2015) 3 LW 589 : (2015) 5 MLJ 324
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12
High Courts09 Jun 2015Partly Allowed
Umamaheswari Vs Saroja and Others
Madras High Court · (2015) 4 CTC 88
Hindu Succession Act, 1956 - Section 8
High Courts09 Jun 2015Dismissed
Umamaheshwari Vs Saroja and Others
Madras High Court · (2015) 4 CTC 116
Civil Procedure Code, 1908 (CPC) - Section 96Hindu Succession Act, 1956 - Section 8Specific Relief Act, 1963 - Section 20
High Courts09 Jun 2015Allowed
The Purasawakum Permanent Fund Ltd. Vs R. Kalaiselvi and Others
Madras High Court · (2015) 3 LW 554 : (2015) 5 MLJ 257
Hindu Succession (Amendment) Act, 2005 - Section 6Transfer of Property Act, 1882 - Section 57, 69, 69A
High Courts09 Jun 2015Dismissed
Krishnan and Others Vs Kamala
Madras High Court · (2015) 06 MAD CK 0257
Civil Procedure Code, 1908 (CPC) - Section 96Specific Relief Act, 1963 - Section 16(c)
High Courts09 Jun 2015Allowed
M. Santhanakrishnan and Others Vs The Commissioner, Coimbatore Corporation
Madras High Court · (2015) 5 MLJ 521
High Courts09 Jun 2015Dismissed
S. Karunakaran Vs S. Ramalingam
Madras High Court · (2015) 06 MAD CK 0250
Civil Procedure Code, 1908 (CPC) - Section 34Evidence Act, 1872 - Section 45, 47, 73Negotiable Instruments Act, 1881 (NI) - Section 118
High Courts09 Jun 2015
M. Kannabiran Vs The Commissioner of Income Tax and Others
Madras High Court · (2015) 06 MAD CK 0241
Civil Procedure Code, 1908 (CPC) - Section 115, 60 (1), 60(1)Income Tax Act, 1961 - Section 246, 281(B), 281B
High Courts09 Jun 2015Disposed off
Viswanata Industries Vs The Assistant Commissioner (CT) Enforcement and Others
Madras High Court · (2015) 06 MAD CK 0225
Tamil Nadu Value Added Tax Act, 2006 - Section 69
High Courts09 Jun 2015
Commissioner of Income Tax, Trichy Vs The Karur Vysya Bank Ltd.
Madras High Court · (2015) 06 MAD CK 0224