High Courts10 Jun 2015Allowed
M. Kingston Vijay Asir Vs Medical Council of India and Others
Madras High Court · (2015) 06 MAD CK 0268
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 98 of 204
High Courts10 Jun 2015Disposed off
Aaron Sasi and Others Vs State Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0267
Constitution of India, 1950 - Article 21, 226Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007 - Section 12
High Courts10 Jun 2015Dismissed
S. Dinesh Vs Tamil Nadu Slum Clearance Board and Others
Madras High Court · (2015) 06 MAD CK 0266
High Courts10 Jun 2015Disposed off
Vasanthakumar Vengadessane Vs The Registrar General and Others
Madras High Court · (2015) 4 CTC 13 : (2015) 3 LW 497 : (2015) 5 MLJ 129 : (2015) WritLR 738
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 3, Order 47 Rule 5, 114
High Courts10 Jun 2015Dismissed
The Commissioner and Director Vs G. Karthiban and Others
Madras High Court · (2015) 3 LLJ 285
High Courts10 Jun 2015Dismissed
Kal Comm Pvt. Ltd. and Others Vs Directorate of Enforcement Ministry of Finance Government of India
Madras High Court · (2015) 06 MAD CK 0236
Prevention of Money-Laundering Act, 2002 - Section 17, 2(na), 26(1), 42, 5
High Courts10 Jun 2015
State of Tamil Nadu Vs Tvl. Expose Leathers Company
Madras High Court · (2015) 06 MAD CK 0235
Central Sales Tax Act, 1956 - Section 5(3)Constitution of India, 1950 - Article 286Tamil Nadu General Sales Tax Act, 1959 - Section 2(n), 3, 3(3), 3(4)
High Courts10 Jun 2015Dismissed
Wipro Enterprises Limited Vs Heinz India Pvt. Ltd. and Others
Madras High Court · (2015) 63 PTC 49
Trade and Merchandise Marks Act, 1958 - Section 2(d)Trade Marks Act, 1999 - Section 11, 9
High Courts10 Jun 2015Disposed off
S. Anand Vs B. Narayanasamy
Madras High Court · (2015) 06 MAD CK 0226
Criminal Procedure Code, 1973 (CrPC) - Section 91Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 Jun 2015Allowed
Govindarajalu Vs State
Madras High Court · (2015) 3 MLJ(Cri) 323
Penal Code, 1860 (IPC) - Section 279, 304-A, 337
High Courts10 Jun 2015Disposed Off
Ragunathan Vs Executive Engineer
Madras High Court · (2015) 2 MadWN(Civil) 595
High Courts09 Jun 2015Disposed off
G. Arumugam and Others Vs The District Collector, Kancheepuram and Others
Madras High Court · (2015) 06 MAD CK 0547
Administration of Evacuee Property Act, 1950 - Section 46Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 136, 226
High Courts09 Jun 2015
The Commissioner of Income Tax Vs S. Duraipandi and S. Thalavaipandian (AOP)
Madras High Court · (2015) 06 MAD CK 0537
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 22 Rule 9
High Courts09 Jun 2015Disposed off
G. Selvin Joel Vs The Chief Secretary, Government of Tamil Nadu, State Highways Department and Others
Madras High Court · (2015) 06 MAD CK 0505
High Courts09 Jun 2015Allowed
Rajeshwari Vs The Secretary to the Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 06 MAD CK 0504
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 307, 336, 341, 384
High Courts09 Jun 2015Dismissed
Kumar Vs Muthu Narayanan
Madras High Court · (2015) 06 MAD CK 0503
Criminal Procedure Code, 1973 (CrPC) - Section 428 (c)General Clauses Act, 1897 - Section 27Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts09 Jun 2015Allowed
T. Karikalan Vs The Director, Public Health and Preventive Medicine and Others
Madras High Court · (2015) 06 MAD CK 0496
High Courts09 Jun 2015Partly Allowed
G. Arumugam and Others Vs The District Collector, Kancheepuram District and Others
Madras High Court · (2015) 06 MAD CK 0417
Administration of Evacuee Property Act, 1950 - Section 28, 4, 46Civil Procedure Code, 1908 (CPC) - Section 9Companies Act, 1956 - Section 3
High Courts09 Jun 2015Dismissed
A. Rajasekaran Vs Director of Vigilance and Anti-Corruption and Others
Madras High Court · (2015) 3 MLJ(Cri) 1
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(2), 195, 204, 482Penal Code, 1860 (IPC) - Section 211, 294(b), 406, 498-A, 506(i)
High Courts09 Jun 2015Disposed off
G. Arumugam and Others Vs District Collector, Kancheepuram and Others
Madras High Court · (2015) 4 CTC 465 : (2015) 3 LW 523 : (2015) 5 MLJ 226 : (2015) WritLR 764
Administration of Evacuee Property Act, 1950 - Section 28, 4, 46Civil Procedure Code, 1908 (CPC) - Section 9Companies Act, 1956 - Section 3