COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 96 of 204

High Courts11 Jun 2015

HRB Boarding and Lodging Pvt. Ltd. and Others Vs The Union of India and Others

Madras High Court · (2015) 322 ELT 452 : (2015) 33 GSTR 448

Customs Act, 1962 - Section 11, 111(d), 112(a), 124, 125Foreign Trade (Development and Regulation) Act, 1992 - Section 15, 16, 19, 3, 3(2)

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High Courts11 Jun 2015Disposed off

The Pondicherry Scheduled Caste People's Welfare Association Vs Union of India and Others

Madras High Court · (2015) 06 MAD CK 0269

Constitution of India, 1950 - Article 341 (2), 341(1), 342(1), 342(2)

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High Courts11 Jun 2015Allowed

Muniammal (Deceased) and Others Vs Chinamma and Others

Madras High Court · (2015) 06 MAD CK 0237

Evidence Act, 1872 - Section 114, 68Registration Act, 1908 - Section 60Succession Act, 1925 - Section 63

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High Courts11 Jun 2015Dismissed

K. Kannaiyan Vs Mohammed Issak and Others

Madras High Court · (2015) 06 MAD CK 0228

Transfer of Property Act, 1882 - Section 106, 53A

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High Courts11 Jun 2015Allowed

Indra Vs The Secretary to the Government and Others

Madras High Court · (2015) 06 MAD CK 0227

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 307, 336, 341, 397

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High Courts11 Jun 2015

United Insurance Co. Ltd. Vs Rani and Others

Madras High Court · (2015) 06 MAD CK 0218

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High Courts11 Jun 2015

S. Veerakumar Vs State and Others

Madras High Court · (2015) 06 MAD CK 0215

Criminal Procedure Code, 1973 (CrPC) - Section 451

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High Courts11 Jun 2015

PVP Ventures Limited Vs The Assistant Commissioner of Income Tax Corporate Circle 5(2)

Madras High Court · (2015) 234 TAXMAN 205

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 115BBE, 139, 142, 142(1), 143

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High Courts11 Jun 2015

V. Sudhakaran and Others Vs D. Thirunavukarasu and Others

Madras High Court · (2015) 06 MAD CK 0188

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 8Constitution of India, 1950 - Article 227

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High Courts11 Jun 2015

The Commissioner of Central Excise and Service Tax Large Taxpayer Unit 1775 Vs International Flavours and Fragrance Ltd.

Madras High Court · (2015) 06 MAD CK 0187

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High Courts11 Jun 2015Dismissed

R. Nalla Gounder Vs P. Rajapandian

Madras High Court · (2015) 06 MAD CK 0183

Limitation Act, 1963 - Section 5

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High Courts11 Jun 2015Allowed

Sanco Trans Limited Vs The Commissioner of Customs Sea Port/Imports Customs House

Madras High Court · (2015) 322 ELT 170 : (2015) 52 GST 521 : (2015) WritLR 544

Customs Act, 1962 - Section 146

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High Courts11 Jun 2015

The Narasimha Mills Private Ltd. Vs The Commissioner of Central Excise and Others

Madras High Court · (2015) 39 STR 795 : (2015) WritLR 531

Finance Act, 1994 - Section 65B(55), 68, 69, 70, 72Finance Act, 2013 - Section 105, 114

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High Courts11 Jun 2015Allowed

R. Murugesan Vs State of Tamil Nadu and Others

Madras High Court · (2015) 06 MAD CK 0128

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High Courts11 Jun 2015Allowed

Vinifred Bose Vs The Bar Council of Tamil Nadu and Puducherry and Others

Madras High Court · (2015) 06 MAD CK 0127

Advocates Act, 1961 - Section 6, 7

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High Courts11 Jun 2015Dismissed

D. Ramamoorthy Vs The Commissioner Kancheepuram Municipality and Others

Madras High Court · (2015) 06 MAD CK 0126

Tamil Nadu District Municipalities Act, 1920 - Section 339, 340(1)

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High Courts11 Jun 2015Allowed

P.T. Satheeskumar Vs The Secretary, Tamil Nadu Public Service Commission and Others

Madras High Court · (2015) LabIC 3386

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High Courts11 Jun 2015Allowed

Romana Distillery Industries Pvt. Ltd. Vs The District Magistrate and District Collector

Madras High Court · (2015) 06 MAD CK 0098

Criminal Procedure Code, 1973 (CrPC) - Section 133, 133(1), 136, 138, 138(1)Penal Code, 1860 (IPC) - Section 188

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High Courts11 Jun 2015Allowed

Mandaiyan and Others Vs The State

Madras High Court · (2015) 06 MAD CK 0097

Penal Code, 1860 (IPC) - Section 395, 397

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High Courts11 Jun 2015Allowed

R. Sasidaran Vs The State

Madras High Court · (2015) 2 LW(Cri) 116

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7

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