High Courts11 Jun 2015
The Commissioner of Central Excise Vs KTV Oil Mills and Others
Madras High Court · (2015) 06 MAD CK 0535
Central Excises and Salt Act, 1944 - Section 35(g), 35G
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 95 of 204
High Courts11 Jun 2015Allowed
R. Radha Vs The Principal Secretary and Commissioner of Land Administration and Others
Madras High Court · (2015) 06 MAD CK 0533
High Courts11 Jun 2015Allowed
Boominathan Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 06 MAD CK 0532
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 147, 148, 294(b), 302, 307
High Courts11 Jun 2015Allowed
Vijaya Bhamini Vs R.M. Mary John Sherli and Others
Madras High Court · (2015) 06 MAD CK 0522
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts11 Jun 2015Allowed
Vikram Vs Y. Fogullah Shariff and Others
Madras High Court · (2015) 06 MAD CK 0518
Penal Code, 1860 (IPC) - Section 428, 429
High Courts11 Jun 2015
The Commissioner of Customs (Air) Vs BSES Kerala Power Ltd. and Others
Madras High Court · (2015) 52 GST 525
Customs Act, 1962 - Section 129-D, 130, 130(1), 14
High Courts11 Jun 2015
Karnataka Power Corporation Limited Vs The Assistant Commissioner of Customs and Others
Madras High Court · (2015) 323 ELT 303 : (2015) 52 GST 517
High Courts11 Jun 2015Dismissed
Sajjan Devi Mehta Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0499
Land Acquisition Act, 1894 - Section 48
High Courts11 Jun 2015Dismissed
S. Kasiviswanathan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0498
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 161, 239, 309, 482, 483Penal Code, 1860 (IPC) - Section 354, 377, 506[i]
High Courts11 Jun 2015Disposed off
Eswaran Vs The Revenue Divisional Officer The Sub Divisional Magistrate cum-Revenue Divisional Officer
Madras High Court · (2015) 06 MAD CK 0497
Criminal Procedure Code, 1973 (CrPC) - Section 133, 138
High Courts11 Jun 2015Dismissed
P. Thangadurai and Others Vs S. Janarthanan and Others
Madras High Court · (2015) 06 MAD CK 0490
High Courts11 Jun 2015
L. Ashok Chand Vs C. Ramabai
Madras High Court · (2015) 06 MAD CK 0483
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts11 Jun 2015Partly Allowed
N. Diviya Vs The Chairman, Ethics Committee Medical Council of India and Others
Madras High Court · (2015) 06 MAD CK 0446
High Courts11 Jun 2015Dismissed
Chinnasamy Vs The State and Others
Madras High Court · (2015) 06 MAD CK 0445
Criminal Procedure Code, 1973 (CrPC) - Section 451, 457Penal Code, 1860 (IPC) - Section 428, 429Prevention of Cruelty to Animals Act, 1960 - Section 11, 11(1)(d), 29, 29 (1), 29(3)
High Courts11 Jun 2015
Aircel Ltd. Vs The Commissioner of Central Excise, Customs and Service Tax and Others
Madras High Court · (2015) 52 GST 394 : (2015) 39 STR 975
High Courts11 Jun 2015
The Commissioner of Central Excise Vs Integral Coach Factory and Others
Madras High Court · (2015) 322 ELT 434 : (2015) 51 GST 769 : (2015) 35 GSTR 122
Central Excises and Salt Act, 1944 - Section 5A
High Courts11 Jun 2015
The Commissioner of Central Excise Vs Joy Foam Pvt. Ltd. and Others
Madras High Court · (2015) 322 ELT 209 : (2015) 52 GST 529 : (2015) 35 GSTR 126
High Courts11 Jun 2015Allowed
Saravanan Vs State
Madras High Court · (2015) 06 MAD CK 0339
Penal Code, 1860 (IPC) - Section 279, 304(A)
High Courts11 Jun 2015
Total Oil India Pvt. Ltd. Vs The Assistant Commissioner
Madras High Court · (2016) WritLR 179
Tamil Nadu Value Added Tax Act, 2006 - Section 42(3), 7(i)(a)
High Courts11 Jun 2015
Tvl. Vivek Limited Vs The Assistant Commissioner
Madras High Court · (2015) 06 MAD CK 0271
Tamil Nadu Value Added Tax Act, 2006 - Section 17, 22, 51