High Courts11 Jun 2015Partly Allowed
K. Janakaramaswamy Vs The Executive Committee and Others
Madras High Court · (2015) 06 MAD CK 0088
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 97 of 204
High Courts11 Jun 2015Allowed
C. Roumana Vs The Secretary, Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0087
High Courts11 Jun 2015Dismissed
E. Kanniyappan and Others Vs Govt. of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0086
Constitution of India, 1950 - Article 14
High Courts11 Jun 2015
Commr. of S.T., Chennai Vs Zak Trade Fairs & Exhibitions Pvt. Ltd.
Madras High Court · (2015) 40 STR 873
Finance Act, 1994 - Section 76, 78
High Courts11 Jun 2015Dismissed
Regional Provident Fund Commissioner, Employees Provident Fund Organisation Vs Employees' Provident Funds Appellate Tribunal, New Delhi and Others
Madras High Court · (2015) LLR 1253
High Courts11 Jun 2015Dismissed
Muniammal (Deceased) Vs Chinamma
Madras High Court · (2015) 3 MadWN(Civil) 19
High Courts10 Jun 2015Partly Allowed
G.K. Yarns and Others Vs Pallipalayam Spinners (P) Ltd. and Others
Madras High Court · (2015) 06 MAD CK 0517
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 Jun 2015Allowed
Hemalatha and Others Vs The Sub Inspector of Police, All Women Police Station
Madras High Court · (2015) 2 LW(Cri) 642 : (2015) 3 MLJ(Cri) 311
Criminal Procedure Code, 1973 (CrPC) - Section 319Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 406, 498 (A), 506(ii)
High Courts10 Jun 2015
M. Pugalendran Vs The Commissioner, HR and CE Department
Madras High Court · (2015) 06 MAD CK 0489
Constitution of India, 1950 - Article 226
High Courts10 Jun 2015Disposed off
C.R. Jayanthi Vs The Inspector General of Registration and Others
Madras High Court · (2015) 06 MAD CK 0482
Registration Act, 1908 - Section 54, 55
High Courts10 Jun 2015Dismissed
Paramasivam Vs Vishnu Parthipan and Others
Madras High Court · (2015) 06 MAD CK 0465
Penal Code, 1860 (IPC) - Section 323, 325, 341
High Courts10 Jun 2015Dismissed
E.S. Mohammed Yusuf Khan and Others Vs D. Raju
Madras High Court · (2015) 06 MAD CK 0463
High Courts10 Jun 2015Disposed off
Ragunathan Vs The Executive Engineer, Tamil Nadu Electricity Board and Others
Madras High Court · (2015) 06 MAD CK 0440
High Courts10 Jun 2015Allowed
Renuka Ramnath Vs HCL Infosystems Limited
Madras High Court · (2015) 06 MAD CK 0439
Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts10 Jun 2015
A. Dhaveethu Vs Dist. Collector and Others
Madras High Court · (2015) 2 LW(Cri) 34
Criminal Procedure Code, 1973 (CrPC) - Section 133, 133(1), 136, 138, 145Penal Code, 1860 (IPC) - Section 188
High Courts10 Jun 2015Dismissed
The Agricultural Production Commissioner and Principal Secretary to Government and Others Vs M. Sampath and Others
Madras High Court · (2015) 06 MAD CK 0405
Constitution of India, 1950 - Article 320
High Courts10 Jun 2015Disposed off
Citibank N.A. Vs T.R. Ramesh and Others
Madras High Court · (2015) 3 LLJ 263
Constitution of India, 1950 - Article 21
High Courts10 Jun 2015Dismissed
The Managing Director, Tamil Nadu State Transport Corporation (Kumbakonam) Ltd. Vs Muthumari and Others
Madras High Court · (2015) 06 MAD CK 0370
High Courts10 Jun 2015Dismissed
State Vs G.P. Anilkumar
Madras High Court · (2015) 06 MAD CK 0368
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts10 Jun 2015Dismissed
Kumar Vs Inspector of Police
Madras High Court · (2015) 06 MAD CK 0359
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313Penal Code, 1860 (IPC) - Section 342, 354, 376Tamil Nadu Prohibition of (Harassment of Woman) Act, 1998 - Section 4