High Courts15 Jun 2015Dismissed
V. Sadasivam Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0281
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 93 of 204
High Courts15 Jun 2015Dismissed
K. Govindarajulu Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0280
Constitution of India, 1950 - Article 226
High Courts15 Jun 2015Allowed
M. Raja Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0279
Penal Code, 1860 (IPC) - Section 147, 148, 302, 324, 341
High Courts15 Jun 2015Allowed
K. Venkatesan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0278
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 307, 336, 341, 397
High Courts15 Jun 2015Allowed
K. Jayashankar Vs The District Collector Cum District Magistrate and Others
Madras High Court · (2015) 06 MAD CK 0277
Constitution of India, 1950 - Article 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 4(1)(aa), 4(1-A)
High Courts15 Jun 2015Allowed
Jagadeesan Vs The Commissioner of Police and Others
Madras High Court · (2015) 06 MAD CK 0216
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 384, 392
High Courts15 Jun 2015Allowed
Arumugam Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0211
High Courts15 Jun 2015Dismissed
Union of India and Others Vs R. Venkatesan and Others
Madras High Court · (2015) 06 MAD CK 0118
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(e), 2(i), 2(o), 2(t), 33
High Courts15 Jun 2015Partly Allowed
The Union of India and Others Vs The Central Administrative Tribunal and Others
Madras High Court · (2015) 06 MAD CK 0116
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts15 Jun 2015Allowed
D. Thampi Dharmaraj Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0115
Constitution of India, 1950 - Article 30Tamil Nadu Private Colleges (Regulation) Act, 1976 - Section 15
High Courts15 Jun 2015Dismissed
Saraswathi Ammal and Others Vs G. Durairaj
Madras High Court · (2015) 06 MAD CK 0114
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), Order 9 Rule 8, Order 9 Rule 9, 14(1)(e)Evidence Act, 1872 - Section 45, 47, 67, 68Succession Act, 1925 - Section 59, 63
High Courts15 Jun 2015Dismissed
Kamala Vs Valli
Madras High Court · (2015) 06 MAD CK 0108
Transfer of Property Act, 1882 - Section 54
High Courts15 Jun 2015
Commissioner of Income Tax, Chennai Vs Shriram Investments Ltd.
Madras High Court · (2015) 234 TAXMAN 868
Income Tax Act, 1961 - Section 144, 145, 36(1)(vii)
High Courts15 Jun 2015Dismissed
G. Kalaivani Vs Management of Thirumagal Mills Ltd. and Others
Madras High Court · (2015) 147 FLR 695
Industrial Disputes Act, 1947 - Section 2-A(2)
High Courts15 Jun 2015
Commissioner of Income Tax Vs Shriram Investments Ltd.
Madras High Court · (2015) 378 ITR 533
Income Tax Act, 1961 - Section 115J, 115JA, 115JB, 144, 145
High Courts15 Jun 2015Disposed Off
United India Insurance Co. Ltd. Vs V. Geetha
Madras High Court · (2016) 1 TNMAC 275
High Courts15 Jun 2015Disposed Off
Nainar(died) Vs P. Krishnasamy
Madras High Court · (2016) 1 TNMAC 98
High Courts12 Jun 2015
P.K. Shefi Vs The Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2016) 53 GST 99 : (2015) 40 STR 89 : (2016) 87 VST 82
Finance Act, 1994 - Section 2(zc)(vii), 65(105)(zzt), 65(105)9zzt), 65(24), 65(76a)
High Courts12 Jun 2015Dismissed
Karuppasamy and Others Vs K. Ramasamy
Madras High Court · (2015) 6 MLJ 494
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts12 Jun 2015Dismissed
S. Chandramohan Vs The Director General of Police, Chennai and Others
Madras High Court · (2015) 06 MAD CK 0523
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7