High Courts17 Jun 2015Allowed
Senthil Andavar Vs Muthumari and Others
Madras High Court · (2015) 06 MAD CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 112Hindu Marriage Act, 1955 - Section 5
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 91 of 204
High Courts17 Jun 2015
State of Tamil Nadu Vs Tvl. C.M. Hussian Mubark and Co.
Madras High Court · (2015) 06 MAD CK 0094
Central Sales Tax Act, 1956 - Section 3(4), 5(3)Constitution of India, 1950 - Article 286Tamil Nadu General Sales Tax Act, 1959 - Section 2(n), 3, 3(3), 3(4)
High Courts17 Jun 2015Dismissed
Hindustan Petroleum Corporation Ltd. Vs Tamil Nadu Generation and Distribution Corporation Limited and Others
Madras High Court · (2015) 06 MAD CK 0091
Constitution of India, 1950 - Article 226
High Courts17 Jun 2015Allowed
K.M. Subbaiyan Vs The District Collector and Others
Madras High Court · (2015) 5 MLJ 418
High Courts17 Jun 2015Allowed
P. Selvaraj Vs P.M. Palanisamy
Madras High Court · (2015) 06 MAD CK 0083
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Jun 2015Allowed
Vanaraj Vs The State
Madras High Court · (2015) 2 LW(Cri) 654
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i), 20(b)(ii), 50, 57, 8(c)
High Courts17 Jun 2015Disposed Off
The Managing Director, Tamil Nadu State Transport Corporation, Villupuram Division III Ltd. Vs Harani (minor)
Madras High Court · (2016) 1 TNMAC 255
High Courts17 Jun 2015Disposed Off
Senthil Andavar Vs Muthumari
Madras High Court · (2015) 3 MadWNCri 25
High Courts16 Jun 2015Allowed
C. Kamaraj Vs Management of Tamil Nadu State Transport Corporation (Madurai) Limited
Madras High Court · (2015) 3 LLJ 720
Constitution of India, 1950 - Article 14, 21Industrial Disputes Act, 1947 - Section 12(3)
High Courts16 Jun 2015
S. Jeevarathinam Vs Chennai Metropolitan Water Supply and Sewerage Board and Others
Madras High Court · (2015) 06 MAD CK 0474
Constitution of India, 1950 - Article 226
High Courts16 Jun 2015
Ayyappan Vs M. Chidhambaram
Madras High Court · (2015) 06 MAD CK 0452
Negotiable Instruments Act, 1881 (NI) - Section 118, 138
High Courts16 Jun 2015Disposed off
The Assistant Commissioner of Income Tax and Others Vs Sundaram Asset Management Co. Ltd.
Madras High Court · (2015) 378 ITR 500 : (2015) 235 TAXMAN 40
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(1), 215, 220, 220(6), 241
High Courts16 Jun 2015Disposed off
P. Joseph Raj Vs The District Collector and Others
Madras High Court · (2015) 06 MAD CK 0406
High Courts16 Jun 2015Allowed
In Re: Shasun Pharmaceuticals Limited
Madras High Court · (2015) 06 MAD CK 0340
Companies Act, 1956 - Section 210, 211, 212, 213, 214
High Courts16 Jun 2015Dismissed
Thyagi Jeevanandam Kattidam Matrum Vs State of Tamil Nadu and Others
Madras High Court · (2015) 147 FLR 295 : (2015) 3 LLJ 352
Constitution of India, 1950 - Article 19(1)(C), 21
High Courts16 Jun 2015Allowed
Archana Vs The Secretary to Government and Others
Madras High Court · (2015) 06 MAD CK 0217
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 397, 427
High Courts16 Jun 2015Allowed
N.K. Mahesh Vs Vasna Soman and Others
Madras High Court · (2015) 06 MAD CK 0212
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Limitation Act, 1963 - Section 21, 21(1)Specific Relief Act, 1963 - Section 22(2)
High Courts16 Jun 2015Dismissed
Aryagoundampatti, Oduvankurichi and Kadiranallur Ayacut Pasana Vivasayigal Nala Sangam Vs State of Tamil Nadu and Others
Madras High Court · (2015) 3 LW 532 : (2015) 5 MLJ 513 : (2015) WritLR 774
Constitution of India, 1950 - Article 226
High Courts16 Jun 2015Allowed
Ramachandran and Others Vs Guruvi Reddy
Madras High Court · (2015) 6 CTC 467
Registration Act, 1908 - Section 17, 49