High Courts16 Jun 2015Allowed
J. Nagesh Vs The District Collector, Chennai District and Others
Madras High Court · (2015) 06 MAD CK 0120
Constitution of India, 1950 - Article 136, 226
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 92 of 204
High Courts16 Jun 2015Allowed
Rekha Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0119
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 379, 392
High Courts16 Jun 2015Dismissed
Thyagi Jeevanandam Kattidam Matrum Udaluzhaippu Thozhilalargal Munnetra Sangam Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0113
Constitution of India, 1950 - Article 19(1)(C), 21
High Courts16 Jun 2015Allowed
Suguna Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0112
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294 (b), 307, 336, 341, 384
High Courts16 Jun 2015Allowed
K. Sivakumar Vs N. Kadhar Ali
Madras High Court · (2015) 4 CTC 499
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts16 Jun 2015Allowed
Ananthan and Others Vs State
Madras High Court · (2015) 06 MAD CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157, 159, 161Penal Code, 1860 (IPC) - Section 302, 304(ii), 307, 324, 448
High Courts16 Jun 2015Dismissed
Periasamy Vs Manoharan and Others
Madras High Court · (2015) 06 MAD CK 0093
Specific Relief Act, 1963 - Section 20
High Courts16 Jun 2015Allowed
A. Divya Vs State and Others
Madras High Court · (2015) 06 MAD CK 0092
Constitution of India, 1950 - Article 21
High Courts16 Jun 2015Partly Allowed
P. Marudhachalam and Others Vs K. Sridhar and Others
Madras High Court · (2015) 5 CTC 181
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 3
High Courts16 Jun 2015Dismissed
A. Balasamy Vs Union of India and Others
Madras High Court · (2015) LabIC 3321
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts16 Jun 2015
State of Tamil Nadu Vs Nathan & Co.
Madras High Court · (2015) 84 VST 169
Tamil Nadu General Sales Tax Act, 1959 - Section 3
High Courts15 Jun 2015Dismissed
Kanniah Photo Studio Vs The Income Tax Officer Ward-I (1)
Madras High Court · (2015) 235 TAXMAN 58
Income Tax Act, 1961 - Section 48, 48(1), 48(1)(i), 50
High Courts15 Jun 2015Allowed
Nainar and Others Vs P. Krishnasamy and Others
Madras High Court · (2015) 06 MAD CK 0534
High Courts15 Jun 2015Allowed
D. Nathiya Vs The Chairman cum Managing Director, Tamil Nadu Electricity Board and Others
Madras High Court · (2015) 06 MAD CK 0511
Constitution of India, 1950 - Article 14, 15, 16, 243D(3), 39(a)
High Courts15 Jun 2015Disposed off
Balasubramaniyan Vs The Executive Officer, Hindu Religious and Endowment Board and Others
Madras High Court · (2015) 06 MAD CK 0473
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 116
High Courts15 Jun 2015Allowed
P. Ajmeer Abdul Rahman Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0464
Constitution of India, 1950 - Article 21
High Courts15 Jun 2015Allowed
The Dalit Christians Educational and Development Trust Vs The Secretary to Government, Department Higher Education and Others
Madras High Court · (2015) 3 LW 793
National Commission for Minority Educational Institutions Act, 2004 - Section 10Tamil Nadu Private Colleges (Regulation) Act, 1976 - Section 3, 4, 5, 5(1), 8
High Courts15 Jun 2015Dismissed
R. Jeyaraman Vs Senthilkumari
Madras High Court · (2015) 06 MAD CK 0393
Constitution of India, 1950 - Article 226, 227Land Acquisition Act, 1894 - Section 18
High Courts15 Jun 2015
Jeyalakshmi and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0360
Land Acquisition Act, 1894 - Section 11, 11(A), 11-A, 4, 4(1)
High Courts15 Jun 2015Allowed
M. Kasthuri and Others Vs R. Kasthuri and Others
Madras High Court · (2015) 06 MAD CK 0294
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, 96Family Courts Act, 1984 - Section 7, 7(1)Specific Relief Act, 1963 - Section 34