High Courts18 Jun 2015
Sree Vishnu Electronics Vs Commissioner of Central Excise, Chennai-II Commissionerate
Madras High Court · (2015) 326 ELT 113 : (2015) 52 GST 705
Central Excises and Salt Act, 1944 - Section 11A, 11A(1), 11A(2), 11AC, 35(b)(2)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 90 of 204
High Courts18 Jun 2015Allowed
Bavanandam Vs State
Madras High Court · (2015) 4 MLJ(Cri) 5
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts18 Jun 2015
Crescent Trade Links Vs Assistant Commissioner (CT), Coimbatore
Madras High Court · (2015) 52 GST 247
Income Tax Act, 1961 - Section 269B, 42, 42(3)Tamil Nadu Value Added Tax Act, 2006 - Section 22(2), 27
High Courts18 Jun 2015Disposed Off
Jeevan Emu Care Indian (P) Ltd. Vs State of Tamil Nadu
Madras High Court · (2015) 3 MadWNCri 88
High Courts18 Jun 2015Disposed Off
Mr. P.Palani Vs Mr. G. Subramaniam
Madras High Court · (2015) 3 MadWN(Civil) 659
High Courts17 Jun 2015Allowed
Varsha Sadasivan Vs The Registrar, MGR Medical University and Others
Madras High Court · (2015) 4 CTC 797 : (2015) 3 LLN 758
Constitution of India, 1950 - Article 341, 342
High Courts17 Jun 2015Dismissed
Sridhar and Others Vs Chandra Priya
Madras High Court · (2015) 06 MAD CK 0529
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 239, 244, 245Penal Code, 1860 (IPC) - Section 498-A, 506(i)Tamil Nadu Prohibition of (Harassment of Woman) Act, 1998 - Section 4
High Courts17 Jun 2015Allowed
G. Malarvilee Vs The Principal Secretary and Commissioner of Land Administration and Others
Madras High Court · (2015) 06 MAD CK 0525
High Courts17 Jun 2015Disposed off
P. Sadayammal Vs V. Palanisamy and Others
Madras High Court · (2015) 06 MAD CK 0524
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1
High Courts17 Jun 2015Allowed
United India Shoe Uppers Pvt. Ltd. Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 06 MAD CK 0453
High Courts17 Jun 2015Dismissed
D. Janardhanan Vs State
Madras High Court · (2015) 06 MAD CK 0448
Criminal Procedure Code, 1973 (CrPC) - Section 394
High Courts17 Jun 2015Allowed
Divya Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0442
Constitution of India, 1950 - Article 21, 22(1), 22[5]
High Courts17 Jun 2015
Imperial Spirits and Wine Private Ltd. Vs The Commissioner of Commercial Taxes and Others
Madras High Court · (2015) 06 MAD CK 0355
High Courts17 Jun 2015
P. Deivendran Vs The Commissioner of Income Tax and Others
Madras High Court · (2015) 06 MAD CK 0353
High Courts17 Jun 2015
Natya Sankalpaa Vs Director, Income Tax (Exemptions)
Madras High Court · (2015) 378 ITR 654
Income Tax Act, 1961 - Section 11, 12AA, 13, 13(1)(c), 2(15)
High Courts17 Jun 2015Disposed off
T. Senthil and Others Vs The Assistant Engineer (Operation and Maintenance), TANGEDCO and Others
Madras High Court · (2015) 06 MAD CK 0330
High Courts17 Jun 2015Allowed
M. Sivagnanam Pillai Vs The Special Secretary to Government and Others
Madras High Court · (2015) 06 MAD CK 0329
High Courts17 Jun 2015Partly Allowed
Viswakarma Samudayam and Others Vs S. Dasan and Others
Madras High Court · (2015) 06 MAD CK 0328
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8
High Courts17 Jun 2015Disposed off
R. Krishnamoorthy Vs The Revenue Divisional Officer
Madras High Court · (2015) 06 MAD CK 0123
High Courts17 Jun 2015Dismissed
Galaxy Amaze Kingdom Limited Vs Steward Capital Pvt. Ltd.
Madras High Court · (2015) 06 MAD CK 0122
Negotiable Instruments Act, 1881 (NI) - Section 138