High Courts18 Jun 2015Allowed
Muthukumar and Others Vs M. Palanisamy and Others
Madras High Court · (2015) 06 MAD CK 0341
Criminal Procedure Code, 1973 (CrPC) - Section 169, 173(2), 193, 200, 201
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 89 of 204
High Courts18 Jun 2015Dismissed
The Chief General Manager Vs A.G. Sankaralingam and Others
Madras High Court · (2016) 148 FLR 301 : (2015) LabIC 3119 : (2015) 3 LLN 781
High Courts18 Jun 2015Dismissed
Ramachandra Naidu and Others Vs Alamelu and Others
Madras High Court · (2015) 06 MAD CK 0290
Transfer of Property Act, 1882 - Section 53(A)
High Courts18 Jun 2015Dismissed
N. Palaniappan and Others Vs S.V. Balakrishnan and Others
Madras High Court · (2015) 06 MAD CK 0289
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, 100, 104(1), 105(1), 96(1)Transfer of Property Act, 1882 - Section 106, 53-A
High Courts18 Jun 2015Allowed
George Kavalam Vs P. Vijayalakshmi
Madras High Court · (2015) 6 MLJ 132
Negotiable Instruments Act, 1881 (NI) - Section 138Specific Relief Act, 1963 - Section 16(c)
High Courts18 Jun 2015Dismissed
Ramasamy and Others Vs Arulmighu Visweswaraswamy Veeraraghavaperumal Temple Tiruppur and Others
Madras High Court · (2015) 5 MLJ 551
Civil Procedure Code, 1908 (CPC) - Section 100Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 108, 63, 69, 69(1), 70
High Courts18 Jun 2015
Jeevan Emu Care Indian (P) Ltd. and Others Vs State of Tamil Nadu
Madras High Court · (2015) 2 LW(Cri) 110
Constitution of India, 1950 - Article 19, 21Criminal Procedure Code, 1973 (CrPC) - Section 204, 78, 79Penal Code, 1860 (IPC) - Section 120(B), 406, 420
High Courts18 Jun 2015Dismissed
N. Nalla Palanisami and Others Vs State and Others
Madras High Court · (2015) 06 MAD CK 0285
Penal Code, 1860 (IPC) - Section 147, 148, 294(b), 427, 447
High Courts18 Jun 2015Dismissed
State Vs Kutty
Madras High Court · (2015) 06 MAD CK 0284
Constitution of India, 1950 - Article 141, 21Criminal Procedure Code, 1973 (CrPC) - Section 438, 439(2)Explosive Substances Act, 1908 - Section 3, 5
High Courts18 Jun 2015Allowed
R. Babashankar and Others Vs The State and Others
Madras High Court · (2015) 06 MAD CK 0283
Penal Code, 1860 (IPC) - Section 34, 419, 465, 468, 471
High Courts18 Jun 2015Allowed
Amsa Vs Subramanian
Madras High Court · (2015) 5 MLJ 569
Civil Procedure Code, 1908 (CPC) - Section 35-A, 80
High Courts18 Jun 2015Allowed
P. Palani and Others Vs G. Subramaniam
Madras High Court · (2015) 06 MAD CK 0213
Civil Procedure Code, 1908 (CPC) - Section 35-A
High Courts18 Jun 2015Allowed
Rojavathi Vs The Commissioner of Police and Others
Madras High Court · (2015) 06 MAD CK 0207
Constitution of India, 1950 - Article 22(5)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), 8(c)
High Courts18 Jun 2015Dismissed
The Senior Intelligence Officer Vs K.P. Karunamoorthy
Madras High Court · (2015) 325 ELT 60
Customs Act, 1962 - Section 108, 132, 133, 134, 135
High Courts18 Jun 2015
Durai Vs State
Madras High Court · (2015) 3 MLJ(Cri) 406
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 279, 304 (A), 304-A, 307, 324
High Courts18 Jun 2015Dismissed
The Managing Director TNSTC Kumbakonam Division Periyamilaguparai Vs Thangarasu and Others
Madras High Court · (2015) 06 MAD CK 0194
High Courts18 Jun 2015
The Commissioner of Central Excise Vs Advance Detergents Ltd. and Others
Madras High Court · (2015) 322 ELT 508 : (2016) 37 GSTR 82
High Courts18 Jun 2015Disposed off
Panchalai Vs State Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0124
Constitution of India, 1950 - Article 21, 226Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007 - Section 12
High Courts18 Jun 2015Disposed off
Panchatcharam Vs State Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0099
Constitution of India, 1950 - Article 21, 226Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007 - Section 12
High Courts18 Jun 2015Allowed
Andhra Bank Vs State Bank of India and Others
Madras High Court · (2015) 6 CTC 152 : (2015) 5 MLJ 408
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, 35A, 96(2)Contract Act, 1872 - Section 72