High Courts22 Jun 2015Allowed
Adhilakshmi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0321
Constitution of India, 1950 - Article 21
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 87 of 204
High Courts22 Jun 2015Allowed
Tamizhmeena Vs T.N.S.T.C. Ltd.
Madras High Court · (2015) 06 MAD CK 0320
High Courts22 Jun 2015Dismissed
Union of India and Others Vs P. Subburaman and Others
Madras High Court · (2015) 06 MAD CK 0295
High Courts22 Jun 2015Dismissed
S. Vishudha Vs The Secretary to Government Education Department and Others
Madras High Court · (2015) 06 MAD CK 0121
High Courts22 Jun 2015
P. Subramaniam Vs R. Uthirakumar
Madras High Court · (2015) 06 MAD CK 0117
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Jun 2015Dismissed
Veeyel Enterprises and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 3 LW 662 : (2015) 5 MLJ 641 : (2015) WritLR 810
Land Acquisition Act, 1894 - Section 5-A
High Courts22 Jun 2015Dismissed
Komara Govindan Vs C. Govindan
Madras High Court · (2015) 06 MAD CK 0080
Hindu Succession Act, 1956 - Section 14(1)
High Courts22 Jun 2015Disposed off
The Secretary, Tamil Nadu Electricity Board and Others Vs D. Ravichandran and Others
Madras High Court · (2015) 3 LLN 234
Constitution of India, 1950 - Article 14
High Courts22 Jun 2015Allowed
Reliance General Insurance Co. Ltd. Vs G. Subashini and Others
Madras High Court · (2015) 4 ACC 409
High Courts19 Jun 2015
The Commissioner of Central Excise, Chennai Vs Tenneco RC India Private Ltd. and Others
Madras High Court · (2015) 323 ELT 299
Central Excises and Salt Act, 1944 - Section 11A(1), 11AC
High Courts19 Jun 2015
Commissioner of Central Excise, Salem Vs CESTAT, Chennai
Madras High Court · (2015) 39 STR 806
Finance Act, 1994 - Section 76, 78, 84
High Courts19 Jun 2015Dismissed
Madras High Court Advocates' Association Vs The Secretary, Bar Council of Tamil Nadu and Others
Madras High Court · (2015) 4 CTC 524
Advocates Act, 1961 - Section 17, 2, 48-A, 48-A(1), 48-BAdvocates Welfare Fund Act, 2001 - Section 16, 38Constitution of India, 1950 - Article 226
High Courts19 Jun 2015Disposed off
A. Gomathieaswar Vs G. Raja Meena
Madras High Court · (2015) 06 MAD CK 0436
Protection of Women From Domestic Violence Act, 2005 - Section 21, 23(1)
High Courts19 Jun 2015
Anandan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0430
High Courts19 Jun 2015Allowed
A. Santhos Yadav Vs The Bar Council of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0429
Constitution of India, 1950 - Article 19Penal Code, 1860 (IPC) - Section 285, 286
High Courts19 Jun 2015Allowed
A. Santhos Yadav Vs Bar Council of Tamil Nadu and Others
Madras High Court · AIR 2015 Mad 194 : (2015) 3 LW 528 : (2015) 5 MLJ 87 : (2015) WritLR 769
Constitution of India, 1950 - Article 19Penal Code, 1860 (IPC) - Section 285, 286
High Courts19 Jun 2015Allowed
A. Devaraj and Others Vs The Revenue Divisional Officer, Dharmapuri District and Others
Madras High Court · (2015) 3 LW 786
High Courts19 Jun 2015Dismissed
Murugesan Vs J. Kannayiram and Others
Madras High Court · (2015) 06 MAD CK 0293
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts19 Jun 2015Dismissed
K. Kalaiyarasan and Others Vs K. Selvi and Others
Madras High Court · (2015) 06 MAD CK 0292
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 4(2), Order 8 Rule 10, 2(9)Limitation Act, 1963 - Section 5
High Courts19 Jun 2015Allowed
K.R. Babu Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0210
Tamil Nadu Town and Country Planning Act, 1971 - Section 56