High Courts19 Jun 2015Dismissed
Tamilarasan Vs The Chief Secretary to Government and Others
Madras High Court · (2015) 06 MAD CK 0209
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 88 of 204
High Courts19 Jun 2015Dismissed
C. Porchilai Vs The Director of Government Examinations
Madras High Court · (2015) 06 MAD CK 0208
High Courts19 Jun 2015Disposed off
N. Muruvammal Vs State Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0199
Constitution of India, 1950 - Article 21, 226Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007 - Section 12
High Courts19 Jun 2015Allowed
The Manager, The New India Assurance Company Ltd. Vs R. Dhanalakshmi and Others
Madras High Court · (2015) 4 ACC 65
High Courts19 Jun 2015
Commissioner of Central Excise Vs Tablets India Ltd. and Others
Madras High Court · (2015) 322 ELT 885
Central Excises and Salt Act, 1944 - Section 35E(4), 4
High Courts19 Jun 2015Dismissed
Madras High Court Advocates Association Vs The Secretary Bar Council of Tamil Nadu and Others
Madras High Court · AIR 2015 Mad 213 : (2015) 3 LW 406 : (2015) 5 MLJ 11 : (2015) WritLR 659
Advocates Act, 1961 - Section 17, 48-A, 48-A(1), 48-B, 6Advocates Welfare Fund Act, 2001 - Section 38Constitution of India, 1950 - Article 226
High Courts19 Jun 2015Allowed
Joseph and Others Vs S. Athiyappan and Others
Madras High Court · (2015) 06 MAD CK 0132
High Courts19 Jun 2015Allowed
Manivannan and Others Vs State
Madras High Court · (2015) 06 MAD CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts19 Jun 2015Allowed
Mehala Vs Padmanabhan and Others
Madras High Court · (2015) 06 MAD CK 0102
High Courts19 Jun 2015Dismissed
K. Sivaji Vs University of Madras and Others
Madras High Court · (2015) 06 MAD CK 0101
High Courts19 Jun 2015
Greens Agency Vs The Commercial Tax Officer
Madras High Court · (2015) 51 GST 792
Tamil Nadu Value Added Tax Act, 2006 - Section 64(3), 67(2)(3), 67(5), 71(3)(d)(e), 71(5)(a)
High Courts18 Jun 2015
Commissioner of Central Excise, Salem Vs Thriveni Earth Movers Pvt. Ltd.
Madras High Court · (2015) 39 STR 749
Central Excises and Salt Act, 1944 - Section 35G, 35G(1), 35LFinance Act, 1994 - Section 65, 78
High Courts18 Jun 2015
V.N.K. Menon and Co. Vs The Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 323 ELT 524 : (2015) 52 GST 492
Central Excises and Salt Act, 1944 - Section 11A, 11A (1), 11AC
High Courts18 Jun 2015
Commissioner of Customs (Import), Chennai Vs N.T. Rama Rao
Madras High Court · (2015) 322 ELT 440 : (2015) 51 GST 776
Customs Act, 1962 - Section 146
High Courts18 Jun 2015Disposed off
Sundaram BNP Paribas Home Finance Ltd. Vs The District Magistrate/District Collector, Karur District
Madras High Court · (2015) 06 MAD CK 0526
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14
High Courts18 Jun 2015
The Commissioner of Central Excise, Chennai II Commissionerate Vs Hyderabad Industries Ltd. and Others
Madras High Court · (2015) 06 MAD CK 0443
High Courts18 Jun 2015Allowed
M. Saminathan and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0435
Criminal Procedure Code, 1973 (CrPC) - Section 319, 319(1)
High Courts18 Jun 2015
T.M. Ramalingam and Others Vs The Deputy Commissioner of Income Tax and Others
Madras High Court · (2015) 06 MAD CK 0361
Income Tax Act, 1961 - Section 132, 221(1), 281B
High Courts18 Jun 2015Dismissed
K. Saji Kumar Vs The District Collector, Kanyakumari District and Others
Madras High Court · (2015) WritLR 642
High Courts18 Jun 2015
The Commissioner of Customs (Import) Vs N.T. Rama Rao and Others
Madras High Court · (2015) 06 MAD CK 0349
Customs Act, 1962 - Section 146