High Courts23 Jun 2015Allowed
R. Govindaraj Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0131
Constitution of India, 1950 - Article 21, 22(1), 22[5]
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 86 of 204
High Courts23 Jun 2015Dismissed
Lakshmiammal and Others Vs Kausalya Devi and Others
Madras High Court · (2015) 06 MAD CK 0081
Civil Procedure Code, 1908 (CPC) - Section 11, 2(9), 3(2)
High Courts23 Jun 2015
Commissioner of Income Tax Vs Sree Narasimha Textiles Pvt. Ltd.
Madras High Court · (2015) 06 MAD CK 0078
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts23 Jun 2015Disposed off
S. Nirmala Vs The Director of Town and Country Planning and Others
Madras High Court · (2015) 06 MAD CK 0075
Tamil Nadu District Municipalities Act, 1920 - Section 216Tamil Nadu Town and Country Planning Act, 1971 - Section 49, 50, 54, 56, 56(1)
High Courts23 Jun 2015Dismissed
The Associated Cement Companies Limited Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0074
Mines and Minerals (Development and Regulation) Act, 1957 - Section 9, 9(2), 9A
High Courts23 Jun 2015Disposed off
Raju Vs The Joint Commissioner, Hindu Religious and Charitable Endowment Board and Others
Madras High Court · (2015) 06 MAD CK 0061
Civil Procedure Code, 1908 (CPC) - Section 9Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 108, 5, 79, 79(1), 80
High Courts23 Jun 2015Allowed
M. Manonmani and Others Vs S. Natarajan and Others
Madras High Court · (2015) 06 MAD CK 0060
Evidence Act, 1872 - Section 68, 69, 90
High Courts23 Jun 2015Allowed
N.S. Sakina Begum and Others Vs Mohammed Ibrahim and Others
Madras High Court · (2015) 5 LW 289
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 5
High Courts23 Jun 2015Allowed
Chinnasamy and Others Vs Revenue Divisional Officer, Tiruchirapalli
Madras High Court · (2015) 3 MLJ(Cri) 710
Criminal Procedure Code, 1973 (CrPC) - Section 176, 176(1-A), 313Penal Code, 1860 (IPC) - Section 299, 304
High Courts23 Jun 2015Allowed
N S. Sakina Begum Vs Mohammed Ibrahim
Madras High Court · (2016) 1 MadWN(Civil) 146
High Courts23 Jun 2015Allowed
The Lakshmi Shanmuga Spinning Mills Ltd. Vs Provident Fund Inspector
Madras High Court · (2015) 3 MadWNCri 68
High Courts23 Jun 2015Disposed Off
Manoharan Vs State represented by the Deputy Superintendent of Police
Madras High Court · (2015) 3 MadWNCri 120
High Courts22 Jun 2015
MGM International Exports Vs The Commissioner of Customs and Others
Madras High Court · (2015) 325 ELT 68
Constitution of India, 1950 - Article 215Customs Act, 1962 - Section 130
High Courts22 Jun 2015Allowed
In Re: Pure Coir India Private Limited and Others
Madras High Court · (2015) 06 MAD CK 0475
Companies Act, 1956 - Section 391, 394, 542, 543Companies Act, 2013 - Section 339
High Courts22 Jun 2015Allowed
Kotak Mahindra Prime Ltd. Vs State and Others
Madras High Court · (2015) 06 MAD CK 0468
Criminal Procedure Code, 1973 (CrPC) - Section 451
High Courts22 Jun 2015Dismissed
Union of India and Others Vs The Registrar, Central Administrative Tribunal and Others
Madras High Court · (2015) 06 MAD CK 0454
High Courts22 Jun 2015Allowed
In Re: B. Rangaswamy Naidu Orchards Private Limited and Others
Madras High Court · (2015) 06 MAD CK 0444
Companies Act, 1956 - Section 391, 394, 542, 543
High Courts22 Jun 2015
Federation of Tamil Nadu Newsprint and Papers Oppantha Thozhilalar Sangams and Others Vs The Chairman, Tamil Nadu State Advisory Contract Labour Board and the Secretary to Government, Labour and Employment Department
Madras High Court · (2015) WritLR 634
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(1), 10(2), 21, 4Industrial Disputes Act, 1947 - Section 10, 31(1), 33, 33(1), 33(2)(b)
High Courts22 Jun 2015Allowed
K. Vasantha Vs The Sub Registrar, Ramanathapuram District and Others
Madras High Court · (2015) 06 MAD CK 0334