High Courts25 Jun 2015
Chikkannan and Others Vs A.R. Perumal and Others
Madras High Court · (2015) 06 MAD CK 0069
Evidence Act, 1872 - Section 45, 73
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 84 of 204
High Courts25 Jun 2015
Shrushthi Plastics Pvt. Ltd. Vs The Commissioner of Central Excise and Others
Madras High Court · (2015) 323 ELT 515
Central Excises and Salt Act, 1944 - Section 11A
High Courts25 Jun 2015
Commr. of C. Ex. & S.T., Tiruchirapalli Vs Kannappa Corporation
Madras High Court · (2015) 40 STR 656
Finance Act, 1994 - Section 73(2), 76, 77, 78, 80
High Courts24 Jun 2015Dismissed
Union of India and Others Vs P. Sreesundari and Others
Madras High Court · (2015) 06 MAD CK 0556
High Courts24 Jun 2015
Flexion Imaging Solutions Pvt. Ltd. Vs Commissioner of Customs, Chennai-IV
Madras High Court · (2015) 322 ELT 450
Foreign Trade (Development and Regulation) Act, 1992 - Section 11(2)
High Courts24 Jun 2015Allowed
In Re: Cedres Industries India Private Limited
Madras High Court · (2015) 06 MAD CK 0455
Companies Act, 1956 - Section 100, 101, 102
High Courts24 Jun 2015Dismissed
K. Ranganathan Vs The Commissioner, Erode City Municipal Corporation
Madras High Court · (2015) 5 CTC 360 : (2015) 3 LW 789 : (2015) 2 LW(Cri) 141 : (2015) 3 MLJ(Cri) 331
Hindu Adoptions and Maintenance Act, 1956 - Section 12, 16Registration of Births and Deaths Act, 1969 - Section 13(3)
High Courts24 Jun 2015Disposed off
Vasavi Higher Secondary School Vs The Joint Director of School Education Appellate Authority (Secondary) and Others
Madras High Court · (2015) 06 MAD CK 0438
High Courts24 Jun 2015Allowed
A. Gomathi Vs A. Sangeetha
Madras High Court · (2015) AIR (Mad) 288 : (2015) 3 LW 649 : (2015) 5 MLJ 823
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 114, 63, 63(c), 68, 71
High Courts24 Jun 2015Allowed
M. Amul and Others Vs Thulasidharan and Others
Madras High Court · (2015) 06 MAD CK 0362
High Courts24 Jun 2015
Malathy Vs The Commercial Tax Officer, Commercial Taxes Department
Madras High Court · (2015) 06 MAD CK 0356
Constitution of India, 1950 - Article 226
High Courts24 Jun 2015Allowed
M. Kalyani Mathivanan and Others Vs M. Parthasarathi
Madras High Court · (2015) 4 MLJ(Cri) 13
Criminal Procedure Code, 1973 (CrPC) - Section 190, 190(a), 200, 202, 202Negotiable Instruments Act, 1881 (NI) - Section 142Penal Code, 1860 (IPC) - Section 120(b), 34, 447, 448
High Courts24 Jun 2015Disposed off
Thirunavukkarasu Vs State Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0311
Constitution of India, 1950 - Article 21, 226Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007 - Section 12
High Courts24 Jun 2015
K.W. Engineering and Signs Private Limited Vs The Deputy Commercial Tax Officer and Others
Madras High Court · (2015) 06 MAD CK 0310
Tamil Nadu Value Added Tax Act, 2006 - Section 25, 64, 67, 67(3)(b)(8)(a), 67(5)
High Courts24 Jun 2015Dismissed
R. Karunakaran Vs The Member Secretary, Chennai Metropolitan Development Authority and Others
Madras High Court · (2015) 06 MAD CK 0309
High Courts24 Jun 2015Dismissed
P. Soundarrajan Vs U. Uma Maheswari
Madras High Court · (2015) 06 MAD CK 0308
High Courts24 Jun 2015Allowed
Trilochini and Others Vs Chitralekha
Madras High Court · (2015) 06 MAD CK 0305
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 8Transfer of Property Act, 1882 - Section 105
High Courts24 Jun 2015Dismissed
V. Saraswathi Vs Daweed Beevi
Madras High Court · (2015) 06 MAD CK 0304
Specific Relief Act, 1963 - Section 16(c), 21, 22, 22(1)(a), 22(2)
High Courts24 Jun 2015Dismissed
P. Senthil Kumar Vs State
Madras High Court · (2015) 06 MAD CK 0303
Penal Code, 1860 (IPC) - Section 323, 366, 372(2)(f), 375, 376